Supreme Court17 Dec 1996Allowed

M/s. PSI Data Systems Ltd. Vs Collector of Central Excise

Supreme Court Of India · AIR 1997 SC 785 : (1997) AIRSCW 606 : (1997) 57 ECC 232 : (1997) 68 ECR 377 : (1997) 89 ELT 3 : (1996) 11 JT 458 : (1996) 9 SCALE 443 : (1997) 2 SCC 78 : (1996) 10 SCR 266 Supp

Central Excises and Salt Act, 1944 — Section 5A(1)
Supreme Court17 Dec 1996Dismissed

Union of India (UOI) and Others Vs P. Jagdish and Others

Supreme Court Of India · AIR 1997 SC 1783 : (1997) AIRSCW 1017 : (1998) 4 ALT 17 : (1996) 11 JT 241 : (1996) 9 SCALE 433 : (1997) 3 SCC 176 : (1997) SCC(L&S) 701 : (1996) 10 SCR 220 Supp : (1998) 5 Supreme 169

Constitution of India, 1950 — Article 39
Supreme Court17 Dec 1996Dismissed

K.V. Muthu Vs Angamuthu Ammal

Supreme Court Of India · AIR 1997 SC 628 : (1997) AIRSCW 253 : (1996) 11 JT 246 : (1997) 2 LW 447 : (1996) 9 SCALE 375 : (1997) 2 SCC 53 : (1996) 10 SCR 188 Supp : (1997) 1 Supreme 13 : (1997) 1 UJ 308

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 2(6A)
Supreme Court17 Dec 1996Allowed

Baliram Prasad Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 637 : (1997) AIRSCW 329 : (1996) 11 JT 2 : (1996) 9 SCALE 365 : (1997) 2 SCC 292 : (1997) SCC(L&S) 468 : (1996) 10 SCR 199 Supp : (1997) 1 SLJ 222 : (1997) 1 Supreme 176

Constitution of India, 1950 — Article 14
Supreme Court16 Dec 1996Allowed

Umrah Khatoon Vs Md. Zafir Khan and others

Supreme Court Of India · AIR 1997 SC 1315 : (1997) AIRSCW 1412 : (1996) 11 JT 635 : (1997) 2 MhLj 422 : (1997) MPLJ 1 : (1997) 2 MPLJ 1 : (1996) 9 SCALE 334 : (1997) 1 SCC 550 : (1996) 10 SCR 116 Supp : (1997) 1 Supreme 91 : (1997) 1 UJ 282

Supreme Court16 Dec 1996Disposed Of

Ashwani Kumar and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1997 SC 1628 : (1997) AIRSCW 509 : (1997) 2 BLJR 1772 : (1997) 1 JT 243 : (1997) 2 LLJ 856 : (1997) 1 PLJR 59 : (1996) 9 SCALE 713 : (1997) 2 SCC 1 : (1997) SCC(L&S) 267 : (1996) 10 SCR 120 Supp : (1997) 1 SLJ 178 : (1997) 6 Supreme 66 : (1998) 2 UPLB

Constitution of India, 1950 — Article 14, 16, 21, 226, 309
Supreme Court16 Dec 1996Dismissed

Balbir Chand Vs Food Corporation of India Ltd. and others

Supreme Court Of India · AIR 1997 SC 2229 : (1997) AIRSCW 2095 : (1998) 79 FLR 494 : (1996) 11 JT 507 : (1997) 2 LLJ 879 : (1997) 1 SCALE 217 : (1997) 3 SCC 371 : (1997) SCC(L&S) 808 : (1996) 10 SCR 156 Supp : (1997) 3 Supreme 26

Constitution of India, 1950 — Article 14
Supreme Court16 Dec 1996Allowed

State of Punjab and others Vs Dharam Singh

Supreme Court Of India · AIR 1997 SC 1905 : (1997) AIRSCW 1658 : (1996) 11 JT 630 : (1997) LabIC 1918 : (1999) 3 LLJ 58 : (1997) 1 SCALE 501 : (1997) 2 SCC 550 : (1997) SCC(L&S) 576 : (1996) 10 SCR 185 Supp : (1997) 2 SLJ 201 : (1997) 2 Supreme 757

Supreme Court16 Dec 1996Allowed

P. Thampan Vs State of Kerala and another

Supreme Court Of India · AIR 1997 SC 1984 : (1997) AIRSCW 1758 : (1996) 11 JT 632 : (1997) 2 LLJ 1002 : (1997) 1 SCALE 172 : (1997) 2 SCC 223 : (1997) SCC(L&S) 465 : (1996) 10 SCR 163 Supp : (1997) 1 Supreme 455