Supreme Court13 Dec 1996dismissed
R. Nitya Priya Vs Revenue Divisional Officer Thirukoyilur and Another
Supreme Court Of India · (1998) 8 SCC 508 : (1998) SCC(L&S) 1704
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 4 of 106
Supreme Court13 Dec 1996Allowed
Commissioner of Income Tax, Kohlapur Vs Jaykumar B. Patil
Supreme Court Of India · (1999) 156 CTR 476 : (1999) 236 ITR 469 : (1998) 8 SCC 507
Income Tax Act, 1961 — Section 263(1)
Supreme Court13 Dec 1996Allowed
State of U.P. Vs Raghubir Singh
Supreme Court Of India · (1997) 1 ALD(Cri) 457 : (1997) 1 ALT(Cri) 402 : (1997) 1 Crimes 53 : (1996) 11 JT 200 : (1996) 9 SCALE 265 : (1997) 3 SCC 775 : (1996) 10 SCR 91 Supp
Evidence Act, 1872 — Section 140, 151, 155
Supreme Court13 Dec 1996dismissed
Sher Singh and others Vs Gamdoor Singh
Supreme Court Of India · AIR 1997 SC 1333 : (1997) AIRSCW 1435 : (1997) 1 JT 396 : (1997) 2 RLW 208 : (1997) 1 SCALE 214 : (1997) 2 SCC 485 : (1996) 10 SCR 105 Supp : (1997) 1 Supreme 287
Supreme Court13 Dec 1996Allowed
Manipur Tea Co. Pvt. Ltd. Vs Collector of Hailakandi
Supreme Court Of India · AIR 1997 SC 1779 : (1997) AIRSCW 1013 : (1996) 11 JT 535 : (1997) 1 SCALE 221 : (1997) 9 SCC 673 : (1996) 10 SCR 108 Supp : (1997) 2 Supreme 743
Land Acquisition Act, 1894 — Section 18, 23(1), 28, 4(1)West Bengal Estates Acquisition Act, 1953 — Section 42
Supreme Court13 Dec 1996Dismissed
State of Gujarat and others Vs Rama Rana and others
Supreme Court Of India · AIR 1997 SC 1845 : (1997) AIRSCW 1460 : (1997) 3 GLR 1954 : (1997) 1 JT 444 : (1997) 1 SCALE 159 : (1997) 2 SCC 693 : (1996) 10 SCR 102 Supp : (1997) 1 Supreme 308
Land Acquisition Act, 1894 — Section 18, 4(1)
Supreme Court13 Dec 1996
Dr. Upendra Baxi Vs State of U.P. and Others
Supreme Court Of India · (1998) 8 SCC 622
Supreme Court13 Dec 1996Dismissed
Institution of Andhra Pradesh lokayukta/UPA-Lokayukta, A.P. Vs T. Rama Subba Reddy and Another
Supreme Court Of India · (1996) 11 JT 266 : (1996) 9 SCALE 357 : (1997) 9 SCC 42 : (1996) 10 SCR 49 Supp
Andhra Pradesh Lokayukta and Upa-Lokayukta Act, 1983 — Section 12(3), 2, 5, 8Constitution of India, 1950 — Article 311
Supreme Court13 Dec 1996Disposed Of
Devindar Singh Shergil Vs State of Punjab and Others
Supreme Court Of India · (1996) 6 AD 695 : (1998) 8 SCC 552 : (1998) SCC(L&S) 1713
Supreme Court13 Dec 1996Allowed
Sunder Das and others Vs Gajananrao and others
Supreme Court Of India · AIR 1997 SC 1686 : (1997) AIRSCW 757 : (1996) 11 JT 255 : (1996) 9 SCALE 336 : (1997) 9 SCC 701 : (1996) 10 SCR 66 Supp : (1997) 5 Supreme 519
Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 14
Supreme Court13 Dec 1996Partly Allowed
Mahendra Rai Vs Mithilesh Rai and Others
Supreme Court Of India · (1997) 1 ALD(Cri) 439 : (1997) 1 ALT(Cri) 348 : (1997) 2 BLJR 1333 : (1998) 1 PLJR 89 : (1996) 9 SCALE 229 : (1997) 10 SCC 605 : (1996) 10 SCR 81 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(1)Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Dec 1996Disposed Of
M.C. Mehta Vs Kamal Nath and Others
Supreme Court Of India · (1999) 4 CompLJ 44 : (1996) 11 JT 467 : (1997) 1 SCALE 9 : (1997) 2 SCALE 7 : (1996) 9 SCALE 141 : (1997) 1 SCC 388 : (1996) 10 SCR 12 Supp
Forest (Conservation) Act, 1980 — Section 2
Supreme Court13 Dec 1996Dismissed
Dagani Ramadas Vs P. Daveed and Others
Supreme Court Of India · (1998) 8 SCC 465
Supreme Court13 Dec 1996Dismissed
Sakthi Coop. Industrial Estate Vs Kursheed Begum and Others
Supreme Court Of India · (1998) 8 SCC 528
Tamil Nadu Panchayats Act, 1958 — Section 175
Supreme Court12 Dec 1996Allowed
Surjit Kaur (Mst) and Others Vs Arjan Singh and Others
Supreme Court Of India · (1997) 1 SCALE 29 : (1997) 11 SCC 327
Supreme Court12 Dec 1996Disposed Of
Mermaid Marine Products Pvt. Ltd. Vs Collector of Central Excise
Supreme Court Of India · (2003) 89 ECC 729 : (1997) 68 ECR 758 : (1997) 89 ELT 442 : (1997) 10 SCC 404
Central Excise Rules, 1944 — Rule 8(1)
Supreme Court12 Dec 1996Disposed Of
T.N. Godavarman Thirumulkpad Vs Union of India and others
Supreme Court Of India · AIR 1997 SC 1228 : (1997) AIRSCW 1263 : (1997) 10 JT 377 : (1996) 9 SCALE 269 : (1997) 2 SCC 267 : (1996) 9 SCR 982 Supp : (1997) 2 Supreme 221 : (1997) 1 UJ 290
Wild Life (Protection) Act, 1972 — Section 18
Supreme Court12 Dec 1996Disposed Of
G.S.I.C. Karmachari Union and Others Vs Gujarat Small Industries Corporation and Others
Supreme Court Of India · AIR 1997 SC 1730 : (1997) AIRSCW 899 : (1997) 1 JT 384 : (1997) 2 RLW 204 : (1997) 1 SCALE 241 : (1997) 2 SCC 339 : (1997) SCC(L&S) 509 : (1996) 10 SCR 8 Supp
Constitution of India, 1950 — Article 14, 15(1), 15(4), 16(1), 16(4)
Supreme Court12 Dec 1996Dismissed
Cox and Kings Ltd. and Another Vs Chander Malhotra (Smt)
Supreme Court Of India · (1996) 11 JT 493 : (1997) 1 SCALE 229 : (1997) 2 SCC 687 : (1996) 10 SCR 1 Supp
Delhi Rent Control Act, 1958 — Section 14(1)
Supreme Court11 Dec 1996Disposed Of
Patel Bhudarbhai Maganbhai and Another Vs Patel Khemabhai Ambaram and Others
Supreme Court Of India · (1997) 1 JT 375 : (1997) RD 138 : (1997) 1 SCALE 148 : (1997) 10 SCC 611 : (1996) 9 SCR 967 Supp
Limitation Act, 1963 — Article 61, 30