Supreme Court09 Nov 1990Allowed
Hardyal and Prem Vs State of Rajasthan
Supreme Court Of India · AIR 1991 SC 269 : (1991) CriLJ 345 : (1991) 1 SCC 148 Supp
Penal Code, 1860 (IPC) — Section 302, 34, 392
COURT ARCHIVE
Supreme Court Of India judgments, 1990
709 judgments · page 7 of 36
Supreme Court09 Nov 1990Allowed
P.ORR and Sons (P) Ltd. Vs Associated Publishers (Madras) Limited[OVERRULED]
Supreme Court Of India · (1990) 4 JT 374 : (1990) 2 LW 547 : (1990) 2 SCALE 960 : (1991) 1 SCC 301 : (1990) 2 SCR 615 Supp
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
Supreme Court09 Nov 1990Dismissed
Om Prakash Khurania Vs Reserve Bank of India
Supreme Court Of India · AIR 1991 SC 965 : (1991) 2 BC 322 : (1994) 1 JT 114 : (1991) LabIC 471 : (1991) 2 LLJ 593 : (1994) 1 SCALE 105 : (1994) 2 SCC 117 : (1991) 2 SCC 645 Supp
Reserve Bank of India (Staff) Regulations, 1948 — Regulation 47Reserve Bank of India Guarantee Fund Regulations — Regulation 8
Supreme Court08 Nov 1990Disposed Of
Sudarshan Trading Company Ltd. Vs PP. Saffiya and others
Supreme Court Of India · AIR 1991 SC 716 : (1991) 2 SCC 498 Supp
Supreme Court08 Nov 1990Disposed Of
Kedar Nath etc. Vs State of M.P.
Supreme Court Of India · AIR 1991 SC 1224 : (1991) CriLJ 989 : (1991) JLJ 519 : (1993) 1 SCC 7 Supp
Penal Code, 1860 (IPC) — Section 201, 302, 411
Supreme Court08 Nov 1990Dismissed
Director of Technical Education and another Vs Smt. K. Sitadevi
Supreme Court Of India · AIR 1991 SC 308 : (1991) LabIC 212 : (1991) 2 SCC 387 Supp
Supreme Court08 Nov 1990Disposed Of
Mahavir Prasad Vs State of Rajasthan
Supreme Court Of India · AIR 1991 SC 272 : (1991) CriLJ 368
Penal Code, 1860 (IPC) — Section 302
Supreme Court08 Nov 1990Dismissed
Commissioner of Income Tax, Andhra Pradesh Vs Nawab Mir Barkat Ali Khan
Supreme Court Of India · AIR 1991 SC 331 : (1991) 91 CTR 213 : (1991) 188 ITR 231 : (1991) 2 SCC 222 Supp
Income Tax Act, 1922 — Section 16(1)Income Tax Act, 1961 — Section 60, 61, 64
Supreme Court07 Nov 1990Disposed Of
State of Gujarat and another Vs Kasturchand Chhotalal Shah
Supreme Court Of India · AIR 1991 SC 695 : (1991) 5 JT 419 : (1991) 2 SCC 345 Supp : (1991) 80 STC 394
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court07 Nov 1990Allowed
Tehri Bandh Virodhi Sangarsh Samiti and Others Vs State of U.P. and Others
Supreme Court Of India · (1992) 1 SCC 44 Supp : (1990) 2 SCR 606 Supp : (1991) 1 UJ 121
Constitution of India, 1950 — Article 32
Supreme Court07 Nov 1990Allowed
Calcutta Port Trust Vs Shalimar Tar Products Ltd.
Supreme Court Of India · AIR 1991 SC 684 : (1991) 5 JT 416 : (1992) RD 175 : (1991) 2 SCC 513 Supp
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 20, Order 11 Rule 21, Order 9 Rule 8, 115
Supreme Court07 Nov 1990Allowed
Kishanlal Laxminarayan Karava Vs Smt. Shalinibai
Supreme Court Of India · AIR 1991 SC 335 : (1991) 93 BOMLR 414 : (1991) 2 SCC 675 Supp
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2)
Supreme Court07 Nov 1990Dismissed
Sutlej Cotton Mills Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · (1990) 90 CTR 67 : (1990) 90 CTR 130 : (1991) 188 ITR 255 : (1990) 4 JT 387 : (1992) 1 SCC 85 Supp : (1991) 54 TAXMAN 341
Income Tax Act, 1922 — Section 14(2), 42(3)
Supreme Court07 Nov 1990Allowed
Hamda Ammal Vs Avadiappa Pathar and Others
Supreme Court Of India · (1991) 39 BLJR 615 : (1990) 4 JT 391 : (1991) 2 LW 110 : (1991) 1 MLJ 52 : (1990) 2 SCALE 970 : (1991) 1 SCC 715 : (1990) 2 SCR 594 Supp
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, Order 38 Rule 5, 64Registration Act, 1908 — Section 47, 49Transfer of Property Act, 1882 — Section 53, 54
Supreme Court06 Nov 1990Dismissed
Jogendra Lal Saha Vs The State of Bihar and others
Supreme Court Of India · AIR 1991 SC 1148 : (1991) 2 PLJR 45 : (1991) 2 SCC 654 Supp
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 11, 17, 82, 83
Supreme Court06 Nov 1990Dismissed
Renu Saagar Power Company Vs General Electric Company
Supreme Court Of India · AIR 1991 SC 351 : (1991) 1 ARBLR 274 : (1991) 1 SCC 155 Supp
Supreme Court06 Nov 1990Disposed Of
A.P. Wakf Board and others Vs Mirza Nizamuddin Baig and others Sri Radhakrishna Rice Mill Co. and others Vs Mirza Nizamuddin Baig and others
Supreme Court Of India · AIR 1991 SC 87 : (1990) 4 JT 327 : (1990) 2 SCALE 938 : (1991) 1 SCC 73 : (1990) 2 UJ 741
Civil Procedure Code, 1908 (CPC) — Section 92
Supreme Court06 Nov 1990Dismissed
Keshav Chandra Joshi and others etc. Vs Union of India and others
Supreme Court Of India · AIR 1991 SC 284 : (1991) LabIC 216 : (1991) 1 PLJR 80 : (1990) 2 SCALE 951 : (1992) 1 SCC 272 Supp : (1990) 2 SCR 573 Supp : (1991) 2 SLJ 42
Constitution of India, 1950 — Article 14, 16, 309, 32Forest Service (Appointment by Promotion) Regulations, 1966 — Regulation 5Forest Service (Recruitment) Rules, 1966 — Rule 4
Supreme Court06 Nov 1990Disposed Of
Shri Jawahar Vs State of U.P.
Supreme Court Of India · AIR 1991 SC 273 : (1991) CriLJ 376 : (1991) 2 SCC 515 Supp
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 34
Supreme Court06 Nov 1990Allowed
Sulekh Chand Vs Suresh Chand and others
Supreme Court Of India · AIR 1991 SC 380 : (1991) CriLJ 469
Penal Code, 1860 (IPC) — Section 411