Supreme Court15 Nov 1990Disposed Of

Ravikant Bhagoji Dhumal and Others Vs State of Maharashtra

Supreme Court Of India · (1990) 3 Crimes 691 : (1990) 4 JT 409 : (1990) 2 SCALE 994 : (1991) 1 SCC 385 Supp : (1990) 3 SCR 68(1) Supp : (1991) 1 UJ 147

Criminal Procedure Code, 1973 (CrPC) — Section 169Penal Code, 1860 (IPC) — Section 302, 34, 366, 376
Supreme Court13 Nov 1990allowed

Balaram Swain Vs State of Orissa

Supreme Court Of India · AIR 1991 SC 279 : (1991) CriLJ 387 : (1990) 4 JT 453 : (1990) 2 SCALE 986 : (1991) 1 SCC 510 Supp : (1991) 1 UJ 132

Penal Code, 1860 (IPC) — Section 467, 477APrevention of Corruption Act, 1947 — Section 5(1), 5(2)
Supreme Court13 Nov 1990dismissed

Smt Shanti and Another Vs State of Haryana

Supreme Court Of India · (1991) ACR 285 : AIR 1991 SC 1226 : (1991) CriLJ 1713 : (1991) 1 DMC 187 : (1991) 1 JT 118 : (1991) 2 PLJR 64 : (1990) 2 SCALE 988 : (1991) 1 SCC 371 : (1991) SCC(Cri) 191 : (1990) 2 SCR 675 Supp : (1991) 1 UJ 135

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
Supreme Court13 Nov 1990Allowed

Major Suresh Chand Mehta Vs The Defence Secretary (U.O.I.) and others

Supreme Court Of India · AIR 1991 SC 483 : (1990) 3 Crimes 671 : (1991) 62 FLR 360 : (1990) 4 JT 590 : (1991) LabIC 600 : (1990) 2 SCALE 1102 : (1991) 2 SCC 198 : (1990) 3 SCR 48(1) Supp : (1991) 1 UJ 140

Army Act, 1950 — Section 80, 83, 84, 85Army Rules, 1954 — Rule 22(2), 53(1)Constitution of India, 1950 — Article 32
Supreme Court13 Nov 1990Dismissed

M.O.H. Uduman and others Vs M.O.H. Aslum

Supreme Court Of India · AIR 1991 SC 1020 : (1991) 1 JT 138 : (1990) 2 LW 642 : (1991) 1 MLJ 46 : (1991) 1 SCC 412 : (1990) 2 SCR 663 Supp : (1991) 1 UJ 203

Constitution of India, 1950 — Article 240