Supreme Court21 Nov 1990dismissed
State of U.P. Vs Parashottam
Supreme Court Of India · AIR 1991 SC 1015 : (1991) CriLJ 741 : (1991) 2 SCC 124 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 219Penal Code, 1860 (IPC) — Section 120B, 420
COURT ARCHIVE
Supreme Court Of India judgments, 1990
709 judgments · page 5 of 36
Supreme Court21 Nov 1990Dismissed
Rampur Distillery and Chemicals Co. Ltd. Vs The Commissioner of Income Tax, Lucknow
Supreme Court Of India · AIR 1991 SC 1166 : (1994) 3 LLJ 586 : (1992) 1 SCC 67 Supp : (1990) 3 SCR 320 Supp
Income Tax Act, 1922 — Section 16(2)
Supreme Court21 Nov 1990Disposed Of
State of Haryana and others Vs Ch. Bhajan Lal and others
Supreme Court Of India · AIR 1992 SC 604 : (1992) CriLJ 527 : (1990) 4 JT 650 : (1990) 2 SCALE 1066 : (1992) 1 SCC 335 Supp : (1990) 3 SCR 259 Supp
Constitution Of India, 1950 — Article 226, 227Prevention Of Corruption Act, 1947 — Section 2(c), 5, 5A, 5A(1), 5A(1)(a), 5A(1)(b), 5A(1)(c), 5A(1)(d), 5(1)(a), 5(1)(d), 5(1)(c), 5(1)(d), 5(1)(e), 5(2)Indian Penal Code, 1860 — Section 161, 165, 165A, 307
Supreme Court20 Nov 1990Disposed Of
Darshan Singh Vs Ram Pal Singh and another
Supreme Court Of India · AIR 1991 SC 1654 : (1990) 4 JT 561 : (1990) 2 SCALE 1114 : (1992) 1 SCC 191 Supp : (1990) 3 SCR 212 Supp
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 5Benami Transactions (Prohibition) Act, 1988 — Section 4Constitution of India, 1950 — Article 135
Supreme Court20 Nov 1990Dismissed
State of Tamil Nadu Vs M.K. Moorthi and another
Supreme Court Of India · AIR 1991 SC 582 : (1991) CriLJ 455 : (1991) 5 JT 415
Penal Code, 1860 (IPC) — Section 401
Supreme Court20 Nov 1990Dismissed
Union of India and others Vs Mohd. Ramzan Khan
Supreme Court Of India · AIR 1991 SC 471 : (1991) 61 FLR 736 : (1990) 4 JT 456 : (1991) 1 LLJ 29 : (1990) 2 SCALE 1094 : (1991) 1 SCC 588 : (1990) 3 SCR 248 Supp : (1991) 1 SLJ 196 : (1991) 1 UJ 163 : (1991) 1 UPLBEC 456
Constitution of India, 1950 — Article 14, 311Government of India Act, 1935 — Section 240
Supreme Court20 Nov 1990Allowed
Pandara Nadar and others Vs State of Tamil Nadu State of Tamil Nadu Vs M.R. Moorthi and another
Supreme Court Of India · AIR 1991 SC 391 : (1991) CriLJ 468 : (1990) 2 SCALE 1190 : (1991) 2 SCC 458 Supp
Penal Code, 1860 (IPC) — Section 401
Supreme Court19 Nov 1990
Indian Oil Corporation Ltd. Vs Amritsar Gas Service and Others
Supreme Court Of India · (1990) 4 JT 601 : (1990) 2 SCALE 1056 : (1991) 1 SCC 533 : (1990) 3 SCR 196 Supp : (1991) 1 UJ 96
Arbitration Act, 1940 — Section 15, 30, 33Constitution of India, 1950 — Article 14Specific Relief Act, 1963 — Section 14(1), 16
Supreme Court19 Nov 1990Disposed Of
Mrs. Shilpi Bose and others Vs State of Bihar and others
Supreme Court Of India · AIR 1991 SC 532 : (1991) LabIC 360 : (1991) 2 LLJ 591 : (1991) 1 PLJR 61 : (1991) 2 SCC 659 Supp
Constitution of India, 1950 — Article 226
Supreme Court16 Nov 1990Disposed Of
Victoria Technical Institute Vs Addl. Commissioner of Income Tax, Madras and another
Supreme Court Of India · AIR 1991 SC 997 : (1991) 94 CTR 153 : (1991) 188 ITR 57 : (1990) 4 JT 546 : (1991) 2 SCC 389 Supp
Income Tax Act, 1961 — Section 11, 2(15)
Supreme Court16 Nov 1990allowed
Bangalore Development Authority Vs V. Balachandra and others, etc.
Supreme Court Of India · AIR 1991 SC 964 : (1991) 2 SCC 292 Supp
Supreme Court16 Nov 1990dismissed
Murarilal Jhunjhunwala Vs State of Bihar and others
Supreme Court Of India · AIR 1991 SC 515 : (1991) 39 BLJR 870 : (1991) CriLJ 450 : (1991) 1 PLJR 91 : (1991) 2 SCC 647 Supp
Supreme Court16 Nov 1990dismissed
Union of India and others Vs S.L. Dutta and another
Supreme Court Of India · AIR 1991 SC 363 : (1991) 62 FLR 90 : (1990) 4 JT 741 : (1991) LabIC 290 : (1990) 2 SCALE 1051 : (1991) 1 SCC 505 : (1990) 3 SCR 173 Supp : (1991) 2 SLJ 246
Supreme Court16 Nov 1990Disposed Of
Ajay Kumar Agrawal and others Vs State of U.P. and others
Supreme Court Of India · AIR 1991 SC 498 : (1991) 1 JT 168 : (1990) 2 SCALE 1041 : (1991) 1 SCC 636 : (1990) 3 SCR 184 Supp : (1991) 1 UJ 54 : (1991) 1 UPLBEC 430
Constitution of India, 1950 — Article 32
Supreme Court15 Nov 1990allowed
Rai Chand Jain Vs Miss Chandra Kanta Khosla
Supreme Court Of India · AIR 1991 SC 744 : (1990) 4 JT 638 : (1990) 2 SCALE 1131 : (1991) 1 SCC 422 : (1990) 3 SCR 91 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 16(2)East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13, 14(11), 15(5), 3
Supreme Court15 Nov 1990Allowed
Mohinder Sain Garg Ors. Vs State of Punjab and Others
Supreme Court Of India · (1990) 4 JT 704 : (1990) 2 SCALE 1014 : (1991) 1 SCC 662 : (1990) 3 SCR 108 Supp : (1991) 1 UPLBEC 710
Constitution of India, 1950 — Article 14, 32
Supreme Court15 Nov 1990Allowed
Vikram Singh and another Vs The Subordinate Services Selection Board, Haryana and others
Supreme Court Of India · AIR 1991 SC 1011 : (1991) 62 FLR 210 : (1990) 4 JT 528 : (1991) LabIC 553 : (1990) 2 SCALE 1010 : (1991) 1 SCC 686 : (1990) 3 SCR 83 Supp : (1991) 2 SLJ 74 : (1991) 1 UJ 178
Supreme Court15 Nov 1990Dismissed
Balkar Singh and another Vs State of Punjab
Supreme Court Of India · AIR 1991 SC 1225 : (1991) CriLJ 1712
Penal Code, 1860 (IPC) — Section 302, 303, 307, 34
Supreme Court15 Nov 1990dismissed
Priyanka Overseas Pvt. Ltd. And another Vs Union of India and others The Union of India and others Vs Priyanka Overseas Pvt. Ltd. And another
Supreme Court Of India · AIR 1991 SC 583 : (1990) 3 CompLJ 3 : (1991) 32 ECC 189 : (1991) 51 ELT 185 : (1990) 4 JT 490 : (1990) 2 SCALE 1028 : (1991) 1 SCC 102 Supp : (1990) 3 SCR 138 Supp
Customs Act, 1962 — Section 112, 124, 15, 3, 46Sales of Goods Act, 1930 — Section 2(2)West Bengal Jute Goods Future Ordinance, 1949 — Section 2(1)
Supreme Court15 Nov 1990Dismissed
Syed Hasan Rasul Numa and others Vs Union of India and others
Supreme Court Of India · AIR 1991 SC 711 : (1990) 4 JT 463 : (1990) 2 SCALE 1007 : (1991) 1 SCC 401 : (1990) 3 SCR 165 Supp
Delhi Development Act, 1957 — Section 11, 44Land Acquisition Act, 1894 — Section 4(1)