Supreme Court06 Dec 1990allowed

Vijay Cotton and Oil Mills Ltd. Vs State of Gujarat

Supreme Court Of India · AIR 1991 SC 656 : (1991) 1 GLR 523 : (1990) 4 JT 771 : (1990) 2 SCALE 1194 : (1991) 1 SCC 262 : (1990) 3 SCR 447 Supp : (1991) 1 UJ 237 : (1991) 1 UPLBEC 194

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Land Acquisition Act, 1894 — Section 18, 2, 23, 26, 27
Supreme Court06 Dec 1990Allowed

Jagpal Singh and others Vs The State of Punjab

Supreme Court Of India · AIR 1991 SC 982 : (1991) CriLJ 597 : (1991) 1 Crimes 177 : (1991) 5 JT 100 : (1990) 2 SCALE 1241 : (1991) 1 SCC 549 Supp : (1991) 1 UJ 318

Penal Code, 1860 (IPC) — Section 148, 149, 301, 302, 307
Supreme Court05 Dec 1990allowed

Dhan Singh and others Vs State of Haryana and others

Supreme Court Of India · AIR 1991 SC 1047 : (1991) 62 FLR 131 : (1990) 4 JT 735 : (1991) LabIC 683 : (1991) 99 PLR 658 : (1990) 2 SCALE 1216 : (1991) 2 SCC 190 Supp : (1990) 3 SCR 423 Supp : (1991) 1 UJ 267

Constitution of India, 1950 — Article 14, 16, 309, 32, 352
Supreme Court05 Dec 1990Dismissed

Hindustan Petroleum Corpn. Ltd. Vs Yashwant Gajanan Joshi and others

Supreme Court Of India · AIR 1991 SC 933 : (1991) 1 JT 38 : (1990) 2 SCALE 1208 : (1991) 2 SCC 592 Supp : (1990) 3 SCR 434 Supp : (1991) 1 UJ 259

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 54Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 2, 3, 4, 5
Supreme Court04 Dec 1990Dismissed

BHOOP ALLEGED SON OF SHEO Vs Matadin Bhardwaj

Supreme Court Of India · AIR 1991 SC 373 : (1991) 1 BLJR 603 : (1990) 4 JT 594 : (1991) 1 LW 7 : (1991) 1 LW 17 : (1991) RD 34 : (1990) 2 SCALE 1204 : (1991) 2 SCC 128 : (1990) 3 SCR 410 Supp : (1991) 1 UJ 247

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14, Order 20 Rule 14(1), 146