Supreme Court13 Dec 1990
Commissioner of Income Tax Vs British Paints India Ltd.
Supreme Court Of India · AIR 1991 SC 1338 : (1991) 54 TAXMAN 499
Income Tax Act, 1922 — Section 13Income Tax Act, 1961 — Section 145
COURT ARCHIVE
Supreme Court Of India judgments, 1990
709 judgments · page 2 of 36
Supreme Court12 Dec 1990Disposed Of
Chuhar Singh Vs State of Punjab
Supreme Court Of India · AIR 1991 SC 1052 : (1998) 4 JT 449 : (1991) 2 SCC 455 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 34
Supreme Court12 Dec 1990Dismissed
Commissioner of Income Tax Vs Suraj Pal Singh (Decd., by legal representatives)
Supreme Court Of India · (1991) 97 CTR 256 : (1991) 188 ITR 297
Income Tax Act, 1961 — Section 271(1)(c)
Supreme Court11 Dec 1990Disposed Of
Anil Vats Vs Union of India and others
Supreme Court Of India · AIR 1991 SC 979 : (1991) CriLJ 605 : (1990) 4 JT 691 : (1991) 2 SCC 661 Supp
Penal Code, 1860 (IPC) — Section 302, 397
Supreme Court11 Dec 1990Dismissed
State of U.P. Vs Suresh Chand Shukla and others
Supreme Court Of India · AIR 1991 SC 968 : (1991) CriLJ 604
Penal Code, 1860 (IPC) — Section 302, 304, 34
Supreme Court11 Dec 1990Allowed
Subodhaya Chit Fund (P) Ltd. and another, Vs Director of Chits, Madras and another etc.
Supreme Court Of India · AIR 1991 SC 998 : (1993) 76 CompCas 873 : (1991) 2 SCC 131 Supp
Constitution of India, 1950 — Article 301, 304Tamil Nadu Chit Funds Act, 1961 — Section 12
Supreme Court11 Dec 1990Dismissed
Madan Mohan Pandey Vs State of U.P.
Supreme Court Of India · AIR 1991 SC 769 : (1991) CriLJ 467 : (1991) 2 SCC 603 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 34
Supreme Court11 Dec 1990Allowed
Panjak Bhargava and another Vs Mohinder Nath and another
Supreme Court Of India · AIR 1991 SC 1233 : (1990) 4 JT 628 : (1990) 2 SCALE 1251 : (1991) 1 SCC 556 : (1990) 3 SCR 508(1) Supp
Delhi Rent Control Act, 1958 — Section 21, 39
Supreme Court10 Dec 1990Disposed Of
Commissioner of Income Tax Vs V.D. Swami and Co. P. Ltd.
Supreme Court Of India · (1991) 188 ITR 325
Supreme Court07 Dec 1990allowed
Jayaram Shiva Tagore and others, Vs State of Maharashtra
Supreme Court Of India · AIR 1991 SC 1735 : (1991) CriLJ 2192 : (1991) 2 SCC 677 Supp
Penal Code, 1860 (IPC) — Section 34
Supreme Court07 Dec 1990Disposed Of
The Municipal Corporation of Greater Bombay Vs M/s. New Standard Engineering Co. Ltd.
Supreme Court Of India · AIR 1991 SC 1362 : (1991) 1 JT 174 : (1990) 2 SCALE 1236 : (1991) 1 SCC 611 : (1990) 3 SCR 478 Supp : (1991) 1 UJ 253
Bombay Municipal Corporation Act, 1888 — Section 154(3)Electricity Act, 1910 — Section 4Industrial Training Act, 1964 — Section 2(4)
Supreme Court07 Dec 1990Disposed Of
Jaswantlal Natvarlal Thakkar Vs Sushilaben Manilal Dangarwala and others
Supreme Court Of India · AIR 1991 SC 770 : (1991) 2 SCC 691 Supp
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 90
Supreme Court07 Dec 1990Allowed
M/s. Mahabir Cold Storage Vs Commissioner of Income Tax , Patna
Supreme Court Of India · AIR 1991 SC 1357 : (1991) 91 CTR 89 : (1991) 188 ITR 91 : (1990) 4 JT 754 : (1992) 1 PLJR 84 : (1990) 2 SCALE 1226 : (1991) 1 SCC 402 Supp : (1990) 3 SCR 469 Supp : (1991) 56 TAXMAN 4
Finance Act, 1958 — Section 7, 8Income Tax Act, 1961 — Section 2(47), 256(1), 26A, 33Limitation Act, 1963 — Section 18
Supreme Court07 Dec 1990Dismissed
Employees of Tannery and Footwear Corporation of India Ltd. and another Vs Union of India and others
Supreme Court Of India · AIR 1991 SC 1367 : (1991) 1 CompLJ 106 : (1991) 5 JT 90 : (1991) LabIC 1120 : (1991) 1 LLJ 563 : (1990) 2 SCALE 1230 : (1991) 2 SCC 565 Supp : (1991) 2 SLJ 1 : (1991) 1 UJ 222 : (1991) 1 UPLBEC 218
Constitution of India, 1950 — Article 32
Supreme Court07 Dec 1990Allowed
Mohan Kr. Singhania and others Vs Union of India and others
Supreme Court Of India · AIR 1992 SC 1 : AIR 1991 SC 1150 : AIR 1990 SC 1 : (1990) 4 JT 778 : (1991) LabIC 1105 : (1990) 2 SCALE 1223 : (1991) 1 SCC 408 : (1992) 1 UJ 44
Civil Services Examination Rules — Rule 17, 4Constitution of India, 1950 — Article 14
Supreme Court07 Dec 1990Allowed
Income Tax Officer and Others Vs Biju Patnaik
Supreme Court Of India · AIR 1991 SC 464 : (1991) 91 CTR 95 : (1991) 188 ITR 247 : (1990) 4 JT 731 : (1990) 2 SCALE 1248 : (1991) 1 SCC 161 Supp : (1990) 3 SCR 488 Supp
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 142, 147, 148
Supreme Court07 Dec 1990Dismissed
Pratap Singh Vs State of Haryana
Supreme Court Of India · (1991) 1 Crimes 295 : (1990) 4 JT 781 : (1990) 2 SCALE 1242 : (1991) 1 SCC 409 Supp : (1990) 3 SCR 502 Supp : (1991) 1 UJ 320
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 326, 34
Supreme Court07 Dec 1990Allowed
Inderjit Singh and another Vs State of Punjab
Supreme Court Of India · AIR 1991 SC 1674 : (1991) CriLJ 2191 : (1991) 2 PLJR 86
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court07 Dec 1990Dismissed
Ramesh Enterprises etc. Vs The Coffee Board
Supreme Court Of India · AIR 1991 SC 403 : (1991) 31 ECC 365 : (1991) 52 ELT 481 : (1990) 4 JT 723 : (1990) 2 SCALE 1245 : (1991) 2 SCC 441 Supp : (1990) 3 SCR 495 Supp : (1991) 1 UJ 243
Constitution of India, 1950 — Article 226
Supreme Court06 Dec 1990Dismissed
Smt. Prabhavatiben Bhikhubhai Mehta Vs Shri Mahesh Kumar K. Sheth
Supreme Court Of India · AIR 1991 SC 969 : (1991) 2 SCC 614 Supp