Supreme Court30 Oct 1990dismissed
Zilla Singh and another Vs Chandgi and others
Supreme Court Of India · AIR 1991 SC 263 : (1991) 2 SCC 430 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1990
709 judgments · page 9 of 36
Supreme Court30 Oct 1990Disposed Of
Mst. Mohindero Vs Kartar Singh and others
Supreme Court Of India · AIR 1991 SC 257 : (1990) 4 JT 265 : (1991) 2 LW 115 : (1990) 2 SCALE 853 : (1991) 2 SCC 605 Supp : (1990) 2 SCR 475 Supp : (1990) 2 UJ 715
Hindu Succession Act, 1956 — Section 15, 16
Supreme Court30 Oct 1990Allowed
Rajangam, Secretary Distt. Beedi Workers Union Vs State of Tamil Nadu and others
Supreme Court Of India · AIR 1991 SC 216 : (1991) 5 JT 299 : (1991) LabIC 241
Constitution of India, 1950 — Article 32
Supreme Court30 Oct 1990Allowed
Lieutenant (Mrs.) India Kumari Kartiayoni Vs The Maha Nideshak, Raksha Mantralaya, Shastra Sena Chikitsa Seva, New Delhi-I and others
Supreme Court Of India · AIR 1991 SC 416 : (1991) 2 SCC 149 Supp : (1991) 3 SCC 11
Supreme Court30 Oct 1990Allowed
Munisami Naidu Vs C. Ranganathan
Supreme Court Of India · AIR 1991 SC 492 : (1991) 1 MLJ 42 : (1991) 2 SCC 139
Constitution of India, 1950 — Article 136
Supreme Court30 Oct 1990Allowed
Orient Paper and Industries Ltd. And another Vs State of Orissa and others
Supreme Court Of India · AIR 1991 SC 672 : (1990) 4 JT 267 : (1990) 2 SCALE 907 : (1991) 1 SCC 81 Supp : (1990) 2 SCR 480 Supp : (1991) 1 UJ 75
Constitution of India, 1950 — Article 245, 32Orissa Forest Produce (Control of Trade) Act, 1981 — Section 1(3), 12, 2, 22, 4Orissa Forest Produce (Control of Trade) Rules, 1983 — Rule 3(7)
Supreme Court30 Oct 1990Allowed
Smt. Kanta Gupta Vs VIII Additional District Judge, Meerut and others
Supreme Court Of India · AIR 1991 SC 338 : (1991) 2 SCC 383 Supp
Supreme Court29 Oct 1990Dismissed
M/s. Seth Kashi Ram Chemical (India) Vs State of Haryana and others
Supreme Court Of India · AIR 1991 SC 478 : (1991) 1 SCC 215 Supp
Supreme Court29 Oct 1990Disposed Of
R.M. Ramaul Vs State of Himachal Pradesh and Others
Supreme Court Of India · AIR 1991 SC 1171 : (1991) CriLJ 1415 : (1991) 1 SCC 198 Supp
Supreme Court26 Oct 1990dismissed
Commissioner of Income Tax, Delhi Central Vs Modi Spinning and Weaving Mills Co. Ltd.
Supreme Court Of India · AIR 1991 SC 2023 : (1990) 90 CTR 58 : (1991) 187 ITR 51 : (1991) 1 JT 29 : (1992) 1 SCC 32 Supp : (1990) 2 SCR 461 Supp
Income Tax Act, 1922 — Section 10(2)
Supreme Court26 Oct 1990allowed
Pollisetti Pullamma and others Vs Kalluri Kameswaramma and others
Supreme Court Of India · AIR 1991 SC 604 : (1990) 4 JT 293 : (1991) 1 LW 16 : (1990) 2 SCALE 883 : (1990) 2 SCR 393 Supp
Andhra Pradesh (Andhra Area) Estates Land Act, 1908 — Section 3(10)Constitution of India, 1950 — Article 133(1), 141Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 13
Supreme Court26 Oct 1990dismissed
Board of Technical Education, U.P. and others Vs Dhanwantri Kumar and others
Supreme Court Of India · AIR 1991 SC 271 : (1991) 1 PLJR 67
Supreme Court26 Oct 1990Disposed Of
A. Sagayanathan and others Vs Divisional Personal Officer, S.B.C. Division, Southern Railway, Bangalore
Supreme Court Of India · AIR 1991 SC 424 : (1991) LabIC 206 : (1992) 1 PLJR 12 : (1992) 2 SCC 172 Supp
Supreme Court26 Oct 1990dismissed
Indian Bank Vs Datla Venkata Chinna Krishnam Raju
Supreme Court Of India · AIR 1991 SC 908 : (1991) 2 SCC 714 Supp
Supreme Court26 Oct 1990Disposed Of
Marine Times Publications Pvt. Ltd. Vs Shriram Transport and Finance Co. Ltd. and another
Supreme Court Of India · AIR 1991 SC 626 : (1991) 93 BOMLR 6 : (1990) 4 JT 332 : (1991) MhLj 347 : (1991) 1 MhLj 347 : (1990) 2 SCALE 851 : (1991) 1 SCC 469 : (1990) 2 SCR 466 Supp : (1990) 2 UJ 732
Constitution of India, 1950 — Article 226
Supreme Court26 Oct 1990
Subhash Sharma and Others and Firdauz Taleyarkhan Vs Union of India (UOI) and Another Supreme Court Advocates-on-Record Association and Another Vs Union of India (UOI)
Supreme Court Of India · AIR 1991 SC 631 : (1990) 4 JT 245 : (1990) 2 SCALE 836 : (1991) 1 SCC 574 Supp : (1990) 2 SCR 433 Supp : (1991) 2 UPLBEC 826
Constitution of India, 1950 — Article 124, 14, 214, 216, 217
Supreme Court25 Oct 1990Disposed Of
V.D. Trivedi Vs Union of India (UOI)
Supreme Court Of India · AIR 1990 SC 1355 : (1990) 1 SCC 767 Supp : (1990) SCC 767 Supp
Supreme Court25 Oct 1990dismissed
Gurmail Singh and Others Vs State of Punjab and Others
Supreme Court Of India · AIR 1993 SC 1388(2) : (1991) 62 FLR 458 : (1991) 1 JT 351 : (1993) LabIC 428 : (1991) 2 LLJ 76 : (1990) 2 SCALE 864 : (1991) 1 SCC 189 : (1990) 2 SCR 367 Supp : (1991) 2 SLJ 150
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2, 25F, 25FF
Supreme Court25 Oct 1990dismissed
State of Maharashtra Vs wasudeo and another
Supreme Court Of India · AIR 1991 SC 978 : (1991) 2 SCC 453 Supp
Constitution of India, 1950 — Article 226
Supreme Court25 Oct 1990Disposed Of
Murli Manohar and Co. and Another Vs State of Haryana and Another
Supreme Court Of India · (1990) 4 JT 189 : (1990) 2 SCALE 821 : (1991) 1 SCC 377 : (1990) 2 SCR 343 Supp : (1991) 80 STC 79
Central Sales Tax Act, 1956 — Section 5(1), 5(3)Constitution of India, 1950 — Article 286Haryana General Sales Tax Act, 1973 — Section 14, 24, 24(3), 6, 9(1)