Supreme Court15 Jan 1988dismissed
K.I. Thakkar Vs Chief Commissioner of Income Tax, Gujarat and Another
Supreme Court Of India · AIR 1988 SC 1027 : (1988) 1 JT 263 : (1988) LabIC 1706 : (1988) 1 SCALE 427 : (1988) 1 UJ 448
COURT ARCHIVE
Supreme Court Of India judgments, 1988
527 judgments · page 26 of 27
Supreme Court14 Jan 1988Disposed Of
Governing Body of Dayanand Anglo Vedic College Vs Padmanabha Padhy and Others
Supreme Court Of India · AIR 1988 SC 612 : (1988) 65 CLT 582 : (1988) 1 JT 113 : (1989) LabIC 1195 : (1988) 2 LLJ 36 : (1988) 93 PLR 327 : (1988) 1 SCALE 90 : (1988) 1 SCC 653 : (1988) 2 SCR 707 : (1988) 2 SLJ 180 : (1988) 1 UJ 445
Supreme Court14 Jan 1988Disposed Of
Ram Lal and Another Vs State of Punjab
Supreme Court Of India · (1988) 1 JT 258 : (1989) 1 SCC 21 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 324, 34Probation of Offenders Act, 1958 — Section 6
Supreme Court14 Jan 1988Allowed
Union of India (UOI) Vs All India Services Pensioners'' Association and Another
Supreme Court Of India · AIR 1988 SC 501 : (1988) 1 JT 96 : (1988) LabIC 973 : (1988) 2 LLJ 196 : (1988) 1 SCALE 93 : (1988) 2 SCC 580 : (1988) 2 SCR 697 : (1988) 3 SLJ 1 : (1988) 1 UJ 428
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 28(6)Constitution of India, 1950 — Article 14, 141, 16
Supreme Court13 Jan 1988Disposed Of
Kartar Singh Vs State of Punjab
Supreme Court Of India · AIR 1988 SC 2122 : (1988) 1 JT 116 : (1988) 1 SCALE 102 : (1988) 1 SCC 690
Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Jan 1988Dismissed
Chern Taong Shang and Others Vs Commander S.D. Baijal and Others
Supreme Court Of India · AIR 1988 SC 603 : (1988) 90 BOMLR 56 : (1988) CriLJ 855 : (1988) 1 Crimes 524 : (1988) 1 JT 202 : (1988) 1 SCALE 69 : (1988) 1 SCC 507 : (1988) 2 SCR 641
Marine Zones of India (Regulations of Fishing by Foreign Vessels) Act, 1981 — Section 10, 11, 12, 13Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Jan 1988Dismissed
S. Appukuttan Vs Thundiyil Janaki Amma and Another
Supreme Court Of India · AIR 1988 SC 587 : (1988) 1 JT 184 : (1988) 1 KLT 512 : (1988) 1 SCALE 159 : (1988) 2 SCC 372 : (1988) 2 SCR 661 : (1988) 1 UJ 524
Kerala Land Reforms Act, 1963 — Section 2(25)
Supreme Court13 Jan 1988Dismissed
Sushil Kumar and Anr Vs Ram Prakash and Ors
Supreme Court Of India · AIR 1988 SC 576 : (1988) 1 JT 387 : (1988) 1 SCALE 80 : (1988) 2 SCC 77 : (1988) 2 SCR 623 : (1988) 1 ShimLC 262
Specific Relief Act, 1963 — Section 38, 41
Supreme Court13 Jan 1988Dismissed
M. Veerappa Vs Evelyn Sequeira and Others
Supreme Court Of India · AIR 1988 SC 506 : (1989) 1 BLJR 11 : (1988) 1 JT 120 : (1988) 1 SCALE 107 : (1988) 1 SCC 556 : (1988) 2 SCR 606 : (1988) 1 ShimLC 251 : (1988) 1 UJ 720
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3(1)Probate and Administration Act, 1881 — Section 89Indian Succession Act, 1925 — Section 306
Supreme Court13 Jan 1988Dismissed
Satya Narain Pandey Vs State of U.P. and Others
Supreme Court Of India · AIR 1988 SC 676 : (1988) 1 JT 129 : (1988) 1 SCALE 174 : (1988) 1 SCC 492 : (1998) 2 SCR 678 : (1988) 1 UJ 520
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)
Supreme Court12 Jan 1988Dismissed
Sales Tax Officer, Ward II, Moradabad and others Vs M/s. Oriental Coal Corporation, Moradabad
Supreme Court Of India · (1988) 1 JT 101 : (1988) 1 SCALE 33 : (1988) 2 SCR 562 : (1988) 68 STC 398
Central Sales Tax (Amendment) Act, 1976 — Section 6Central Sales Tax Act, 1956 — Section 8(4), 9(1)
Supreme Court12 Jan 1988
Smt. Shashi Aggarwal Vs State of U.P. and Others
Supreme Court Of India · AIR 1988 SC 596
National Security Act, 1980 — Section 12(1), 3, 3(2), 3(3)
Supreme Court12 Jan 1988Disposed Of
Karpoori Thakur Vs Baikunth Nath Dey and Another
Supreme Court Of India · (1988) 36 BLJR 368 : (1988) 1 JT 112 : (1990) SCC 136 Supp : (1990) 1 SCC 136 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 467, 468, 471
Supreme Court12 Jan 1988Disposed Of
M. Mohammed Khan and Others Vs University of Kerala and Others A.K. Geetha Kumari and Others Vs University of Kerala and Others
Supreme Court Of India · (1988) 1 JT 345
Supreme Court12 Jan 1988Allowed
Chandan and Another Vs State of Rajasthan
Supreme Court Of India · (1988) 12 ACR 218 : AIR 1988 SC 599 : (1988) CriLJ 842 : (1990) 2 SCALE 733 : (1988) 1 SCC 696 : (1988) 2 SCR 599
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court12 Jan 1988Dismissed
State of Maharashtra Vs Ramesh Kumar Shobhraj Jain and Others
Supreme Court Of India · AIR 1988 SC 2138 : (1988) 1 JT 153 : (1988) 1 SCALE 89 : (1988) 1 SCC 597
Supreme Court12 Jan 1988Dismissed
Patori Devi and Another Vs Amar Nath and Others State of Haryana Vs Amar Nath and Others
Supreme Court Of India · (1988) 12 ACR 221 : AIR 1988 SC 560 : (1988) CriLJ 836 : (1988) 1 Crimes 555 : (1988) 1 JT 117 : (1988) 1 SCALE 103 : (1988) 1 SCC 610
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court12 Jan 1988Disposed Of
Sheikh Mahboob Mader and Another Vs Syed Ashfaque Hussain and Another
Supreme Court Of India · (1988) 36 BLJR 376 : (1988) 1 JT 243
Supreme Court12 Jan 1988Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1988 SC 1115 : (1988) 1 CompLJ 81 : (1988) 1 JT 69 : (1988) 1 SCALE 54 : (1988) 1 SCC 471 : (1988) 2 SCR 530 : (1988) 1 UJ 512
Constitution Of India, 1950 — Article 51A(g)Uttar Pradesh Nagar Mahapalika Adhiniyam, 1959 — Section 1(3), 3, 114(iii), 114(vii), 114(viii), 251, 388, 396, 397, 398, 405, 407, 579, 580Water (Prevention And Control Of Pollution) Act, 1974 — Section 3, 4, 16, 17, 20, 21, 23, 24, 32, 33
Supreme Court12 Jan 1988Allowed
Indian Cement and Others Vs State of Andhra Pradesh and Others
Supreme Court Of India · AIR 1988 SC 567 : (1988) 1 JT 86 : (1988) 1 SCALE 43 : (1988) 1 SCC 743 : (1988) 2 SCR 574 : (1988) 69 STC 305 : (1988) 1 UJ 416
Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)Constitution of India, 1950 — Article 14, 19(1), 286, 301, 302