Supreme Court11 Jan 1988

Subhas Chand Vs State of Haryana and Others

Supreme Court Of India · AIR 1988 SC 584(1) : (1988) CriLJ 907 : (1988) 1 Crimes 598 : (1988) 1 JT 109 : (1988) 1 SCALE 99 : (1988) 1 SCC 717 : (1988) 2 SCR 556

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 30, 432, 433Penal Code, 1860 (IPC) — Section 302, 307, 34