COURT ARCHIVE

Supreme Court Of India judgments, 1988

527 judgments · page 25 of 27

Supreme Court27 Jan 1988Dismissed

SMT. Yamunabai Anantrao Adhav Vs Anantrao Shivram Adhav and Another

Supreme Court Of India · (1988) 12 ACR 178 : AIR 1988 SC 644 : (1988) 36 BLJR 295 : (1988) 90 BOMLR 96 : (1988) CriLJ 793 : (1988) 1 Crimes 594 : (1988) 1 JT 193 : (1988) MhLj 335 : (1988) MPLJ 223 : (1988) 1 SCALE 184 : (1988) 1 SCC 530 : (1988) 2 SCR 809

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 16, 4, 5(1)

Supreme Court25 Jan 1988dismissed

Samir Kumar Das Vs State of West Bengal

Supreme Court Of India · (1988) 2 JT 78 : (1989) 1 SCC 23 Supp

Essential Commodities Act, 1955 — Section 7(1)

Supreme Court25 Jan 1988dismissed

Ranjeet Singh and Another Vs State of Rajasthan

Supreme Court Of India · AIR 1988 SC 672 : (1988) 36 BLJR 624 : (1988) CriLJ 845 : (1988) 1 JT 473 : (1988) 1 SCALE 171 : (1988) 1 SCC 633 : (1988) 1 WLN 253

Criminal Procedure Code, 1973 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court25 Jan 1988Allowed

Tile Devi and Others Vs State of Bihar and Others

Supreme Court Of India · (1988) 1 JT 347

Supreme Court21 Jan 1988dismissed

Radhakrishna Dash and Others Vs Administrative Tribunal, Bhubaneswar, Orissa and Others

Supreme Court Of India · AIR 1988 SC 674 : (1988) 36 BLJR 299 : (1988) 1 JT 157 : (1989) LabIC 1201 : (1988) 1 SCALE 121 : (1988) 2 SCC 229

Supreme Court21 Jan 1988Disposed Of

Karta Vs Financial Commissioner, Haryana and Others

Supreme Court Of India · (1988) 1 JT 155 : (1988) 1 SCALE 117

Punjab Security of Land Tenures Act, 1953 — Section 14A(1), 9, 9(1), 9A

Supreme Court20 Jan 1988allowed

Amrit Lal Chum Vs Devoprasad Dutta Roy Amrit Lal Chum Vs Debi Ranjan Jha

Supreme Court Of India · AIR 1988 SC 733 : (1988) 2 CALLT 6 : (1988) 1 CompLJ 167 : (1988) 1 JT 218 : (1988) 1 LLJ 421 : (1988) 1 SCALE 213 : (1988) 2 SCC 269 : (1988) 2 SCR 783

Companies Act, 1956 — Section 630, 630(1)

Supreme Court20 Jan 1988dismissed

Ramgir Uttamgir Goswami Vs State of Gujarat and Another

Supreme Court Of India · (1989) 1 BLJR 13 : (1988) 1 GLR 502 : (1988) 1 JT 167 : (1988) 1 SCALE 123 : (1988) 1 SCC 466 : (1988) 2 SCR 776 : (1988) 1 ShimLC 281 : (1988) 1 UJ 451

Bombay Land Revenue Code, 1879 — Section 126Constitution of India, 1950 — Article 133(1)Land Acquisition Act, 1894 — Section 4, 6

Supreme Court20 Jan 1988

Dr Shiv Rao Shanta Rao Wangla and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1988) 1 JT 144 : (1988) 1 SCC 452

Supreme Court20 Jan 1988Allowed

District Council of United Basel Mission Church and Others Vs Salvador Nicholas Mathias and Others

Supreme Court Of India · (1988) 1 JT 173 : (1988) 1 SCALE 127 : (1988) 2 SCC 31 : (1988) 2 SCR 737 : (1988) 1 UJ 501

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8,Section 9

Supreme Court20 Jan 1988Allowed

S.T. Muthusami Vs K. Natarajan and Others

Supreme Court Of India · AIR 1988 SC 616 : (1988) 1 JT 159 : (1988) 1 SCALE 149 : (1988) 1 SCC 572 : (1988) 2 SCR 759 : (1988) 1 UJ 531

Constitution of India, 1950 — Article 226, 329Tamil Nadu Panchayats (Conduct of Election of Chairman of Panchayat Union Councils and Presidents and Members of Panchayats) Rules, 1978 — Rule 1, 11, 17(1)Tamil Nadu Panchaya

Supreme Court20 Jan 1988Disposed Of

State of Tamil Nadu and Others Vs K.V. Seshadiri and Others

Supreme Court Of India · (1988) 1 LLJ 426

Supreme Court19 Jan 1988dismissed

Nat Steel Equipment Pvt. Ltd. Vs Collector of Central Excise

Supreme Court Of India · AIR 1988 SC 631 : (1988) 15 ECC 457 : (1988) 15 ECR 1 : (1988) 34 ELT 8 : (1988) 1 JT 228 : (1988) 1 SCALE 214 : (1988) 1 SCC 605 : (1988) 2 SCR 732 : (1988) 69 STC 58

Central Excises and Salt Act, 1944 — Section 11A, 35L

Supreme Court19 Jan 1988dismissed

Onkarlal Dulichandlal Agarwal (Dead) by Lrs. Vs Sukhubai and Others

Supreme Court Of India · (1988) 1 JT 264

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 38, 58(3), 60

Supreme Court19 Jan 1988dismissed

Anand Kumar Vs Kattail Bhaskaran and Ors

Supreme Court Of India · (1988) 1 JT 154 : (1988) 1 SCALE 120 : (1988) 2 SCC 50 : (1988) 2 SCR 728 : (1988) 1 UJ 449

Constitution of India, 1950 — Article 217(3), 226, 74

Supreme Court19 Jan 1988Disposed Of

Director General and Inspector General of Police, Orissa and Others Vs Pramod Kumar Sahoo and Others

Supreme Court Of India · (1988) 1 JT 260

Constitution of India, 1950 — Article 162, 309

Supreme Court19 Jan 1988Dismissed

Daya Ram Vs State (Delhi Administration)

Supreme Court Of India · (1988) 12 ACR 162 : AIR 1988 SC 615 : (1988) CriLJ 865 : (1988) 1 JT 138 : (1988) 1 SCALE 169 : (1988) 1 SCC 615

Penal Code, 1860 (IPC) — Section 302

Supreme Court19 Jan 1988Dismissed

Shiv Charan Singh Vs Chandra Bhan Singh and Ors

Supreme Court Of India · AIR 1988 SC 637 : (1988) 1 JT 145 : (1988) 1 SCALE 140 : (1988) 2 SCC 12 : (1988) 2 SCR 713 : (1988) 1 UJ 533 : (1988) 1 WLN 310

Representation of the People Act, 1951 — Section 100(1)

Supreme Court19 Jan 1988Allowed

State of Kerala and another Vs P.K. Syed Akbar Sahib

Supreme Court Of India · AIR 1988 SC 702 : (1988) 34 ELT 11 : (1988) 173 ITR 1 : (1988) 1 JT 240 : (1988) 1 SCALE 241 : (1988) 1 SCC 599 : (1988) 70 STC 191

Supreme Court15 Jan 1988allowed

Land Acquisition Officer, City Improvement Trust Board Vs N. Nagappa (Dead) by Lrs and Others

Supreme Court Of India · (1988) 1 JT 259

City of Bangalore Improvement Act, 1945 — Section 16, 18Land Acquisition Act, 1894 — Section 4(1)