Supreme Court04 Feb 1988Dismissed
Desaji Wadia Samkaiah and Others Vs State of Andhra Pradesh
Supreme Court Of India · (1988) 36 BLJR 382 : (1988) 1 JT 600
Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Supreme Court Of India judgments, 1988
527 judgments · page 24 of 27
Supreme Court04 Feb 1988Disposed Of
Jetha Bai and Sons, Jew Town, Cochin and Others Vs Sunderdas Rathenai and Others
Supreme Court Of India · AIR 1988 SC 812 : (1988) 1 JT 329 : (1988) 1 KLT 386 : (1988) 1 SCALE 243 : (1988) 1 SCC 722 : (1988) 2 SCR 871 : (1988) 1 UJ 507
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 102, 103, 104Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18(5), 20, 20(1)Penal Code, 1860 (IPC) — Section 115
Supreme Court03 Feb 1988Dismissed
Dhanno Vs Lehna Singh and Others
Supreme Court Of India · (1988) 1 JT 410 : (1989) 2 SCC 429 Supp
Limitation Act, 1963 — Article 97
Supreme Court02 Feb 1988Dismissed
Mohan Vs Bijinder Singh and Others
Supreme Court Of India · AIR 1988 SC 2137 : (1988) 1 JT 601
Constitution of India, 1950 — Article 14, 15Punjab Pre-emption Act, 1913 — Section 15
Supreme Court02 Feb 1988Disposed Of
S.S. Rathore Vs State of M.P. through Collector, Betul
Supreme Court Of India · (1988) 1 JT 303 : (1989) 2 SCALE 510
Civil Procedure Code, 1908 (CPC) — Section 80
Supreme Court02 Feb 1988Dismissed
Nagar Mahapalika, Bareilly Vs State of U.P. and Others
Supreme Court Of India · AIR 1988 SC 850 : (1988) 1 JT 594 : (1988) 1 SCALE 307 : (1988) 2 SCC 193 : (1988) 2 SCR 865 : (1988) 70 STC 97 : (1988) 1 UJ 458
Constitution of India, 1950 — Article 136Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 172(2)
Supreme Court01 Feb 1988Disposed Of
Manibhai Vithalbhai Machhi Vs State of Gujarat
Supreme Court Of India · (1988) 36 BLJR 464 : (1988) 2 JT 17
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court01 Feb 1988Dismissed
Bank of Baroda Vs B.J. Bhambani and Another
Supreme Court Of India · (1988) 1 JT 342
Supreme Court01 Feb 1988Dismissed
Ramesh Dalal Vs Union of India (UOI) and Others
Supreme Court Of India · (1988) 1 JT 262 : (1989) 2 SCC 288 Supp
Constitution of India, 1950 — Article 32
Supreme Court29 Jan 1988allowed
Mohd. Ramzan Shah and Others Vs State of Jammu and Kashmir and Others
Supreme Court Of India · AIR 1988 SC 624 : (1988) 1 JT 224 : (1988) 1 SCALE 218 : (1988) 1 SCC 647 : (1988) 2 SCR 853 : (1988) 1 UJ 539
Jammu and Kashmir Land Grants Act, 1960 — Section 12AJammu and Kashmir Public Premises (Eviction of Unauthorized Occupants) Act, 1959 — Section 4(1)
Supreme Court29 Jan 1988Disposed Of
General Manager (Marketing) Hindustan Fertilizer Corporation Vs Subodh Chandra Das and Others
Supreme Court Of India · AIR 1988 SC 701 : (1988) 1 JT 241 : (1988) 1 LLJ 419 : (1988) 1 SCALE 234 : (1988) 1 SCC 594 : (1988) 2 SCR 862 : (1988) 1 UJ 456
Constitution of India, 1950 — Article 226
Supreme Court29 Jan 1988Allowed
D.N. Malhotra Vs Kartar Singh
Supreme Court Of India · (1988) 1 JT 213 : (1988) 1 SCALE 223 : (1988) 1 SCC 656 : (1988) 2 SCR 833 : (1988) 1 UJ 572
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 13A, 2
Supreme Court29 Jan 1988Disposed Of
D.A.V. College and Others Vs Regional Provident Fund Commissioner and Others
Supreme Court Of India · (1988) 1 JT 344 : (1988) 2 LLJ 218
Supreme Court29 Jan 1988Partly Allowed
Darshan Singh and Another Vs State of Punjab
Supreme Court Of India · AIR 1988 SC 747 : (1988) CriLJ 909 : (1988) 1 SCC 618 : (1998) 2 SCR 843
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court27 Jan 1988Disposed Of
State of West Bengal and Ors Vs Ashit Nath Das and Ors
Supreme Court Of India · AIR 1988 SC 729 : (1988) 2 CALLT 1 : (1988) 1 JT 245 : (1988) 1 SCALE 204 : (1988) 2 SCC 209 : (1988) 2 SCR 818 : (1988) 1 UJ 564
West Bengal Estates Acquisition Act, 1953 — Section 44(2), 47, 6(5)
Supreme Court27 Jan 1988
Jagtar Singh Vs State of Punjab and Others
Supreme Court Of India · (1988) 12 ACR 160 : AIR 1988 SC 628 : (1988) 36 BLJR 452 : (1988) CriLJ 866 : (1988) 1 Crimes 822 : (1988) 1 JT 200 : (1988) 1 SCALE 191 : (1988) 1 SCC 712 : (1988) 2 SCR 794 : (1988) 1 UJ 408
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302
Supreme Court27 Jan 1988Allowed
Ashok Kumar Vs Union of India (UOI) and Others
Supreme Court Of India · (1990) 68 CompCas 443 : (1988) 1 Crimes 791 : (1988) 15 ECC 461 : (1988) 35 ELT 441 : (1988) 1 JT 235 : (1988) 2 LLJ 344 : (1988) 1 SCALE 194 : (1988) 1 SCC 541 : (1988) 2 SCR 800
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 22(5), 22(6)
Supreme Court27 Jan 1988Allowed
Bakulabai and Another Vs Gangaram and Another
Supreme Court Of India · (1988) 12 ACR 157 : (1988) 36 BLJR 361 : (1988) 90 BOMLR 100 : (1988) 1 KLT 413 : (1988) MhLj 330 : (1988) MPLJ 219 : (1988) 1 SCC 537 : (1988) 2 SCR 787 : (1988) 1 UJ 405
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3)Hindu Marriage Act, 1955 — Section 11, 16(1)
Supreme Court27 Jan 1988Dismissed
Maharaja Sayajirao University of Baroda and Others Vs R.S. Thakar
Supreme Court Of India · AIR 1988 SC 2112 : (1988) 1 GLR 652 : (1988) 1 JT 248 : (1994) 3 LLJ 1111 : (1988) 1 SCALE 217 : (1988) 1 SCC 638 : (1988) 1 UJ 455
Constitution of India, 1950 — Article 226
Supreme Court27 Jan 1988Dismissed
Union of India (UOI) and Another Vs M.T.S.S.D. Workers'' Union and Others
Supreme Court Of India · AIR 1988 SC 633 : (1988) 90 BOMLR 81 : (1988) 1 JT 231 : (1988) 1 LLJ 543 : (1988) 1 SCALE 208 : (1988) 1 SCC 640 : (1988) 2 SCR 825 : (1988) 1 UJ 560
Industrial Disputes Act, 1947 — Section 3