Sales Tax Officer, Sector II, Moradabad and Another Vs Coal and Coke Supplies Corporation, Moradabad and Kanpur and Others
Supreme Court Of India · (1987) 4 JT 472 : (1987) 2 SCALE 1226 : (1987) SCC 471 Supp : (1987) 1 SCC 471 Supp : (1988) 68 STC 392 : (1988) 1 UJ 376
