Supreme Court13 Jan 1987Disposed Of

M.G. Wagh and Others Vs Jay Engineering Works Ltd.

Supreme Court Of India · AIR 1987 SC 670 : (1987) 62 CompCas 658 : (1987) 2 CompLJ 34 : (1987) 11 ECC 410 : (1987) 1 JT 135 : (1966) 2 LLJ 315 : (1987) 1 SCALE 53 : (1987) 1 SCC 542 : (1987) 1 SCR 981 : (1987) 1 UJ 454

Constitution of India, 1950 — Article 133(1)
Supreme Court13 Jan 1987Disposed Of

Ram Kumar Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 417 : AIR 1987 SC 735 : (1987) CriLJ 703 : (1987) 1 JT 157 : (1987) 1 SCALE 58 : (1987) 1 SCC 476 : (1987) 1 SCR 991 : (1987) 1 UJ 351

Criminal Procedure Code, 1973 (CrPC) — Section 129, 131, 132, 197, 197(2)
Supreme Court09 Jan 1987Disposed Of

AMAR SINGH VERMAVs OM PRAKASH

Supreme Court Of India · AIR 1987 SC 617 : (1987) 1 JT 199 : (1987) 1 SCALE 35 : (1987) 1 SCC 458 : (1987) 1 SCR 968 : (1987) 1 UJ 442

Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952 — Section 14
Supreme Court08 Jan 1987Disposed Of

Kotak and Co. Vs State of U.P.

Supreme Court Of India · AIR 1987 SC 738 : (1987) 1 JT 124 : (1987) 100 LW 483 : (1987) 1 SCALE 12 : (1987) 1 SCC 455 : (1987) 1 SCR 926 : (1987) 1 UJ 487