Supreme Court21 Jan 1987Allowed

State of Karnataka Vs Krishna alias Raju

Supreme Court Of India · (1987) ACJ 443 : (1987) 11 ACR 286 : AIR 1987 SC 861 : (1987) CriLJ 776 : (1987) 1 Crimes 397 : (1987) 1 JT 217 : (1987) 92 PLR 296 : (1987) 1 SCALE 135 : (1987) 1 SCC 538 : (1987) 1 SCR 1103 : (1987) 1 UJ 354

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 377Motor Vehicles Act, 1988 — Section 112, 89
Supreme Court20 Jan 1987Allowed

Dukhtar Jahan Vs Mohammed Farooq

Supreme Court Of India · (1987) 11 ACR 314 : AIR 1987 SC 1049 : (1987) CriLJ 849 : (1987) 1 Crimes 245 : (1987) 1 JT 221 : (1987) 1 SCALE 92 : (1987) 1 SCC 624 : (1987) 1 SCR 1086 : (1987) ShimLC 191 : (1987) 1 UJ 683

Constitution Of India, 1950 — Article 134A,134(1)(c)Evidence Act,1872 — Section 112CodeOf Criminal Procedure, 1973 — Section 125, 482
Supreme Court20 Jan 1987dismissed

Surinder Kumar Vs State (Delhi Administration, Delhi)

Supreme Court Of India · (1987) 11 ACR 279 : AIR 1987 SC 692 : (1987) CriLJ 537 : (1987) 1 Crimes 250 : (1987) 1 JT 214 : (1987) 1 SCALE 89 : (1987) 1 SCC 467 : (1987) ShimLC 196

Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court20 Jan 1987Allowed

Balbir Singh Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 377 : AIR 1987 SC 1053 : (1987) 35 BLJR 260 : (1987) CriLJ 853 : (1987) 1 JT 210 : (1987) 1 SCALE 127 : (1987) 1 SCC 533 : (1987) 1 SCR 1095 : (1988) 1 ShimLC 126 : (1987) 1 UJ 360

Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 16, 4
Supreme Court20 Jan 1987Allowed

State of Punjab Vs Surjit Singh

Supreme Court Of India · (1987) 11 ACR 270 : AIR 1987 SC 1045(2) : AIR 1987 SC 1045 : (1987) CriLJ 845 : (1987) 1 Crimes 252 : (1987) 1 JT 206 : (1987) 1 SCALE 96 : (1987) 1 SCC 520 : (1987) ShimLC 199

Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court19 Jan 1987Disposed Of

Manjit Kaur Vs State of Punjab and Others

Supreme Court Of India · AIR 1987 SC 1070 : (1987) 35 BLJR 380 : (1987) 54 FLR 296 : (1987) 1 JT 179 : (1987) 1 LLJ 354 : (1987) 1 SCALE 84 : (1987) 1 SCC 549 : (1987) 1 UJ 348

Constitution of India, 1950 — Article 136, 226