Supreme Court29 Jan 1987allowed
Shankarrao Vs Chandrasenkunwar
Supreme Court Of India · AIR 1987 SC 1726 : (1987) PLJR 66 : (1987) SCC 338 Supp : (1987) 1 SCC 338 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1987
659 judgments · page 31 of 33
Supreme Court29 Jan 1987Dismissed
State of U.P. Vs Hari Singh Thakur
Supreme Court Of India · AIR 1987 SC 2080 : (1987) CriLJ 1923 : (1987) 1 JT 709 : (1987) SCC 190 Supp : (1987) 1 SCC 190 Supp
Supreme Court28 Jan 1987Dismissed
Rakesh Kumar alias Babli Vs State of Haryana
Supreme Court Of India · (1987) 11 ACR 268 : AIR 1987 SC 690 : (1987) CriLJ 535 : (1987) 1 Crimes 386 : (1987) 1 JT 305 : (1987) 1 SCALE 161 : (1987) 2 SCC 34 : (1987) 1 UJ 490
Penal Code, 1860 (IPC) — Section 320, 34
Supreme Court28 Jan 1987dismissed
State of Meghalaya Vs Orneshwar Das and Others
Supreme Court Of India · AIR 1987 SC 2024 : (1987) SCC 134 Supp : (1987) 1 SCC 134 Supp
Assam Settlement of Forest Coupes and Mahals by Tender System Rules, 1967 — Rule 14, 15, 16, 17, 18
Supreme Court28 Jan 1987dismissed
Commissioner of Income Tax Vs Mussadilal Ram Bharose
Supreme Court Of India · (1987) 60 CTR 34 : (1987) 165 ITR 14 : (1987) 1 JT 307 : (1987) 1 SCALE 196 : (1987) 2 SCC 39 : (1987) 2 SCR 67 : (1987) 1 UJ 521
Income Tax Act, 1961 — Section 256(1), 256(2), 271, 271(1), 274
Supreme Court28 Jan 1987Disposed Of
Union of India (UOI) and Ors Vs Vishnu B. Seernani
Supreme Court Of India · (1987) 11 ECR 124 : (1987) 32 ELT 457 : (1987) 1 JT 528 : (1987) SCC 328 Supp : (1987) 1 SCC 328 Supp
Supreme Court28 Jan 1987
Bank of India Vs Yeturi Maredi Shanker Rao and Another
Supreme Court Of India · (1987) 11 ACR 394 : AIR 1987 SC 821 : (1987) 35 BLJR 376 : (1987) CriLJ 722 : (1987) 1 Crimes 389 : (1987) 1 JT 276 : (1987) 1 SCALE 184 : (1987) 1 SCC 577 : (1987) 2 SCR 87 : (1987) 1 UJ 344
Penal Code, 1860 (IPC) — Section 109, 467, 471
Supreme Court28 Jan 1987
Hem Lall Bhandari Vs State of Sikkim and Others
Supreme Court Of India · AIR 1987 SC 762 : (1987) CriLJ 718 : (1987) 1 Crimes 393 : (1987) 1 JT 315 : (1987) 1 SCALE 188 : (1987) 2 SCC 9 : (1987) 2 SCR 78
National Security Act, 1980 — Section 8(1)
Supreme Court28 Jan 1987
Chittaranjan Choudhury Vs State of Bihar
Supreme Court Of India · (1987) 11 ACR 215 : AIR 1987 SC 856 : (1987) 35 BLJR 374 : (1987) CriLJ 773 : (1987) 1 JT 282 : (1987) PLJR 19 : (1987) 1 SCALE 173 : (1987) 2 SCC 104 : (1987) 1 UJ 477
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409, 511
Supreme Court28 Jan 1987Dismissed
J. Pandu Vs R. Narsubai
Supreme Court Of India · AIR 1987 SC 857 : (1987) 1 JT 299 : (1987) 1 SCALE 164 : (1987) 1 SCC 573 : (1987) 1 UJ 330
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
Supreme Court28 Jan 1987Allowed
Bal Krishna Sayal Vs State of Punjab
Supreme Court Of India · (1987) PLJR 38
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
Supreme Court27 Jan 1987Allowed
Ram Dass Ram Vs State of Bihar and Another
Supreme Court Of India · AIR 1987 SC 1333 : (1987) CriLJ 1055 : (1987) 1 JT 303 : (1987) SCC 143 Supp : (1987) 1 SCC 143 Supp
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
Supreme Court27 Jan 1987Dismissed
Suresh Vs State of Madhya Pradesh
Supreme Court Of India · (1987) 11 ACR 209 : AIR 1987 SC 860 : (1987) 35 BLJR 372 : (1987) CriLJ 775 : (1987) 1 Crimes 385 : (1987) JLJ 351 : (1987) 1 JT 280 : (1987) PLJR 39 : (1987) 1 SCALE 167 : (1987) 2 SCC 32 : (1987) 1 UJ 484
Penal Code, 1860 (IPC) — Section 302
Supreme Court23 Jan 1987Partly Allowed
Bhagwan Das Motu Lal Navalani Vs State of Maharashtra
Supreme Court Of India · (1987) 2 SCC 645
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 7(1)
Supreme Court23 Jan 1987Allowed
Ganga Prasad Vs State of U.P.
Supreme Court Of India · (1987) 2 SCC 232
Penal Code, 1860 (IPC) — Section 325, 326
Supreme Court23 Jan 1987Dismissed
Pyare Lal Vs State of U.P.
Supreme Court Of India · (1987) 11 ACR 275 : AIR 1987 SC 852 : (1987) 35 BLJR 276 : (1987) CriLJ 769 : (1987) 1 Crimes 494 : (1987) 1 JT 236 : (1987) 1 SCALE 157 : (1987) 1 SCC 525
Penal Code, 1860 (IPC) — Section 109, 120B, 302, 324, 366
Supreme Court23 Jan 1987Dismissed
Yogender Pal Singh and others Vs Union of India others
Supreme Court Of India · AIR 1987 SC 1015 : (1987) 1 JT 227 : (1987) 1 LLJ 337 : (1987) 1 SCALE 175 : (1987) 1 SCC 631 : (1987) 2 SCR 49 : (1988) 1 SLJ 7 : (1987) 1 UJ 569
Constitution of India, 1950 — Article 16Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 30, 32, 9Delhi Police Act, 1978 — Section 147, 149
Supreme Court23 Jan 1987Dismissed
Gulab Rai Govind Prasad Vs Commissioner of Income Tax, U.P., Lucknow
Supreme Court Of India · (1987) 62 CTR 16 : (1987) 165 ITR 163 : (1987) SCC 337 Supp
Wealth Tax Act, 1957 — Section 27(1)
Supreme Court23 Jan 1987allowed
Nagar Mahapalika, Kanpur Vs Vinod Kumar Srivastava and Others
Supreme Court Of India · AIR 1987 SC 847 : (1987) 35 BLJR 245 : (1987) 54 FLR 249 : (1987) 1 LLJ 356 : (1987) 1 SCALE 138 : (1987) 1 SCC 602 : (1987) 1 UJ 333
Constitution of India, 1950 — Article 226
Supreme Court22 Jan 1987dismissed
Dipak Kumar Ghosh Vs Mrs Mira Sen
Supreme Court Of India · AIR 1987 SC 759 : (1987) 1 JT 241 : (1987) 100 LW 638 : (1987) 1 SCALE 131 : (1987) 1 SCC 562 : (1987) 1 SCR 1108 : (1987) 1 UJ 527
Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(1)