Paradise Printers and Others Vs Union Territory of Chandigarh and Others
Supreme Court Of India · AIR 1988 SC 354 : (1988) 1 CompLJ 27 : (1987) 4 JT 553 : (1988) 93 PLR 400 : (1987) 2 SCALE 1235 : (1988) 1 SCC 440 : (1988) 2 SCR 157 : (1988) 1 UJ 365
