Supreme Court10 Dec 1987Dismissed

K. Prasad and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1988 SC 535 : (1987) 4 JT 731 : (1988) 1 LLJ 485 : (1987) 2 SCALE 1343 : (1988) 2 SCR 285

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3, 4All India Services Act, 1951 — Section 3Constitution of India, 1950 — Article 226, 32
Supreme Court09 Dec 1987allowed

Smt. Jahejo Devi and Others Vs Moharam Ali

Supreme Court Of India · AIR 1988 SC 411 : (1988) 36 BLJR 124 : (1987) 4 JT 728 : (1987) 2 SCALE 1485 : (1988) 1 SCC 372 : (1988) 2 SCR 253

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1)
Supreme Court09 Dec 1987Disposed Of

Dabur India Ltd. and Another Vs State of U.P. and Others

Supreme Court Of India · (1988) 15 ECC 449 : (1987) 4 JT 604 : (1988) 1 SCC 264 : (1988) 69 STC 212

Constitution Of India, 1950 — Article 32, 47Uttar Pradesh Excise Act, 1910 — Section 4(1), 40(8), 41, 75Bombay Prohibition Act, 1949 — Section 12(c), 12(d), 13(b)
Supreme Court08 Dec 1987Allowed

G.C. Gupta and Others Vs N.K. Pandey and Others

Supreme Court Of India · AIR 1988 SC 654

Constitution of India, 1950 — Article 14, 16, 226, 309, 32United Provinces Service of Engineers (Buildings and Roads Branch) Class II Rules, 1936 — Rule 17, 18, 19, 23, 3
Supreme Court08 Dec 1987Dismissed

Sushil Kumar and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1988 SC 419 : (1988) CriLJ 427 : (1987) 4 JT 586 : (1987) 2 SCALE 1248 : (1987) 1 SCC 654 Supp : (1987) SCC 617 Supp : (1988) 2 SCR 182 : (1988) 1 UJ 111

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 482Penal Code, 1860 (IPC) — Section 120