CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 1987

659 judgments · page 12 of 33

Supreme Court28 Aug 1987Dismissed

A.K. Subbaiah and Others Vs State of Karnataka and Others

Supreme Court Of India · (1987) 3 Crimes 399 : (1987) 3 JT 435 : (1987) 2 SCALE 451 : (1987) 4 SCC 557 : (1987) 3 SCR 1128 : (1988) 1 ShimLC 137

Criminal Procedure Code, 1973 (CrPC) — Section 199(2), 204, 307, 386, 389Penal Code, 1860 (IPC) — Section 500
Read judgment
Supreme Court27 Aug 1987dismissed

Jai Prakash and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1987 SC 2225 : (1988) 36 BLJR 251 : (1988) CriLJ 193 : (1987) 3 Crimes 392 : (1987) 3 JT 418 : (1987) 2 SCALE 402 : (1987) 4 SCC 296 : (1987) 3 SCR 1107

Constitution of India, 1950 — Article 161Penal Code, 1860 (IPC) — Section 302
Read judgment
Supreme Court27 Aug 1987allowed

Durgacharan Misra Vs State of Orissa and Others

Supreme Court Of India · AIR 1987 SC 2267 : (1987) 64 CLT 477 : (1987) 3 JT 459 : (1987) LabIC 1914 : (1987) 2 SCALE 417 : (1987) 4 SCC 646 : (1987) 3 SCR 1097 : (1987) 3 SLJ 200 : (1987) 2 UJ 657

Constitution of India, 1950 — Article 234, 235, 309, 32Orissa Judicial Service Rules, 1964 — Rule 16, 17, 18, 19
Read judgment
Supreme Court27 Aug 1987Allowed

Sushil Kumar Porwal and Others Vs Vipin Maneklal and Others

Supreme Court Of India · AIR 1987 SC 2167 : (1987) 14 ECC 134 : (1987) 13 ECR 279 : (1987) 31 ELT 609 : (1987) 3 JT 448 : (1987) 3 KarLJ 99 : (1987) 2 SCALE 488 : (1987) 4 SCC 276 : (1987) 3 SCR 1116

Defence of India (Fourth Amendment) Rules, 1966 — Rule 126Gold (Control) Act, 1968 — Section 2, 71(1), 8(1)
Read judgment
Supreme Court21 Aug 1987allowed

Hava Singh Vs State of Haryana and Another

Supreme Court Of India · AIR 1987 SC 2001 : (1987) CriLJ 1919 : (1987) 3 JT 375 : (1987) 2 SCALE 345 : (1987) 4 SCC 207 : (1987) 3 SCR 1061 : (1987) 2 UJ 600

Criminal Procedure Code, 1973 (CrPC) — Section 30, 30, 432, 433Penal Code, 1860 (IPC) — Section 302, 325, 34, 452Punjab Borstal Act, 1926 — Section 20, 5
Read judgment
Supreme Court20 Aug 1987dismissed

Ram Kumar Vs State of Haryana

Supreme Court Of India · AIR 1987 SC 2043 : (1987) 3 JT 357 : (1987) 1 KLT 462 : (1987) LabIC 1890 : (1987) 2 LLJ 504 : (1987) 2 SCALE 340 : (1987) SCC 582 Supp : (1987) 1 SCC 582 Supp : (1987) 3 SCR 1057 : (1987) 2 UJ 644

Read judgment
Supreme Court19 Aug 1987dismissed

Budh Ram Vs Ralla Ram deceased through Lrs

Supreme Court Of India · AIR 1987 SC 2078 : (1987) 3 JT 346 : (1987) 92 PLR 409 : (1987) 2 SCALE 349 : (1987) 4 SCC 75

East Punjab Urban Rent Restriction Act, 1949 — Section 13Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107
Read judgment
Supreme Court19 Aug 1987dismissed

K. Rajaiah Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1987 SC 2005 : (1987) 3 JT 378 : (1987) LabIC 1659 : (1987) 2 LLJ 519 : (1987) 2 SCALE 409 : (1987) SCC 345 Supp : (1987) 1 SCC 345 Supp : (1987) 3 SCR 1010

Andhra Pradesh Police Subordinate Service Rules, 1966 — Rule 15, 2
Read judgment
Supreme Court19 Aug 1987Allowed

Nancy John Lyndon Vs Prabhati Lal Chowdhury and Others

Supreme Court Of India · AIR 1987 SC 2061 : (1987) 3 JT 366 : (1987) 3 KarLJ 90 : (1987) 2 SCALE 413 : (1987) 4 SCC 78 : (1987) 3 SCR 1038 : (1987) 2 UJ 606

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 66, 64
Read judgment