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Supreme Court Of India judgments, 1987

659 judgments · page 11 of 33

Supreme Court08 Sept 1987Dismissed

Krishnan Nair and Others Vs Ghouse Basha

Supreme Court Of India · AIR 1987 SC 2199 : (1987) 3 JT 588 : (1987) 2 SCALE 572 : (1987) 4 SCC 404 : (1988) 1 SCR 65 : (1988) 1 UJ 173

Partnership Act, 1932 — Section 4Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
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Supreme Court08 Sept 1987Disposed Of

Vasant Kumar Jaiswal Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1987 SC 2322 : (1987) 3 JT 550 : (1987) 3 KarLJ 106 : (1987) LabIC 1919 : (1988) 1 LLJ 322 : (1987) PLJR 77 : (1987) 2 SCALE 509 : (1987) 4 SCC 450 : (1988) 1 SCR 73

Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12
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Supreme Court03 Sept 1987Allowed

O.P. Gupta Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 2257 : (1987) 3 JT 532 : (1988) 1 LLJ 453 : (1987) 2 SCALE 457 : (1987) 4 SCC 328 : (1988) 1 SCR 27 : (1988) 1 SLJ 121

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(2)
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Supreme Court03 Sept 1987Dismissed

Prabhakaran Nair and Others Vs State of Tamil Nadu and Others

Supreme Court Of India · AIR 1987 SC 2117 : (1987) 3 JT 492 : (1987) 100 LW 987 : (1987) 2 SCALE 469 : (1987) 4 SCC 238 : (1988) 1 SCR 1

Constitution of India, 1950 — Article 14, 14(1), 19(1), 32Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14, 16(2)
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Supreme Court02 Sept 1987Disposed Of

B.R. Mehta Vs Atma Devi and Others

Supreme Court Of India · AIR 1987 SC 2220 : (1987) 3 JT 474 : (1987) 2 SCALE 436 : (1987) 4 SCC 183 : (1987) 3 SCR 1184 : (1988) 1 UJ 23

Delhi Rent Control Act, 1958 — Section 14(1)
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Supreme Court01 Sept 1987Dismissed

M.K. Kunhimohammed Vs P.A. Ahmedkutty and Others

Supreme Court Of India · (1987) 2 ACC 346 : (1987) ACJ 872 : AIR 1987 SC 2158 : (1987) 3 JT 465 : (1987) 92 PLR 689 : (1987) 2 SCALE 442 : (1987) 4 SCC 284 : (1987) 3 SCR 1149

Motor Vehicles Act, 1939 — Section 95(2), 95(4)
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Supreme Court01 Sept 1987allowed

Balram Gupta Vs Union of India (UOI) and Anr

Supreme Court Of India · AIR 1987 SC 2354 : (1987) 3 JT 480 : (1988) LabIC 46 : (1987) 2 LLJ 541 : (1987) 2 SCALE 521 : (1987) SCC 228 Supp : (1987) 1 SCC 228 Supp : (1987) 3 SCR 1173 : (1988) 1 SLJ 79 : (1987) 2 UJ 746

Central Civil Services (Pension) Rules, 1972 — Rule 48
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