COURT ARCHIVE

Supreme Court Of India judgments, 1987

659 judgments · page 14 of 33

Supreme Court11 Aug 1987Dismissed

Gonal Bihimappa Vs State of Karnataka and Others

Supreme Court Of India · (1987) 2 LLJ 442 : (1987) 2 SCALE 323 : (1987) SCC 207 Supp : (1987) 1 SCC 207 Supp : (1987) 3 SCR 885 : (1988) 1 SLJ 140 : (1987) 2 UJ 610

Constitution of India, 1950 — Article 136, 141, 16, 226, 309Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 49Mysore Recruitment of Gazetted Probationers Rules, 1959 — Rule 9

Supreme Court10 Aug 1987Dismissed

Tara Devi Vs Sri Thakur Radha Krishna Maharaj, through Sebaits Chandeshwar Prasad and Meshwar Prasad and Another

Supreme Court Of India · AIR 1987 SC 2085 : (1987) 3 JT 258 : (1987) 2 SCALE 252 : (1987) 4 SCC 69 : (1987) 2 UJ 329

Court Fees Act, 1870 — Section 7

Supreme Court10 Aug 1987Dismissed

Dalbir Singh Vs Director General, CRPF, New Delhi

Supreme Court Of India · (1987) 4 JT 152 : (1988) 1 SCC 536 Supp : (1987) SCC 466 Supp

Penal Code, 1860 (IPC) — Section 307, 324

Supreme Court07 Aug 1987Disposed Of

SHRI R.D. Gupta and Others Vs Lt. Governor, Delhi Admn. And Others

Supreme Court Of India · AIR 1987 SC 2086 : (1987) 3 JT 259 : (1987) 2 SCALE 226 : (1987) 4 SCC 505 : (1987) 3 SCR 808

Punjab Municipal Act, 1911 — Section 11, 39(1)

Supreme Court07 Aug 1987Dismissed

SMT Poonam Lata Vs M.L. Wadhawan and Another

Supreme Court Of India · AIR 1987 SC 2098 : (1988) 63 CompCas 649 : (1987) 3 Crimes 209 : (1987) 14 ECC 17 : (1987) 3 JT 305 : (1987) 1 SCALE 1301 : (1987) 4 SCC 48 : (1987) 3 SCR 840 : (1988) 1 ShimLC 143

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 151, 61

Supreme Court07 Aug 1987Dismissed

U.P. Public Service Commission at Allahabad Vs Suresh Chandra Tewari and Another

Supreme Court Of India · AIR 1987 SC 1953 : (1987) 3 JT 243 : (1987) LabIC 1644 : (1987) 2 SCALE 223 : (1987) 4 SCC 176 : (1987) 3 SCR 833 : (1987) 3 SLJ 253 : (1987) 2 UJ 345

Constitution of India, 1950 — Article 163(1)Uttar Pradesh Civil Services (Classification, Control and Appeal) Rules, 1930 — Rule 69, 69Uttar Pradesh Public Service Commission (Conditions of Service) Regulations, 1937 &mda

Supreme Court06 Aug 1987Allowed

U.P. Pollution Control Board Vs Modi Distillery and Others

Supreme Court Of India · (1987) 3 JT 221 : (1987) 3 SCC 684 : (1988) 1 ShimLC 161

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Prevention of Food Adulteration Act, 1954 — Section 17(4)Water (Prevention and Control of Pollution) Act, 1974 — Section 2, 20, 25(1), 25(2), 26

Supreme Court04 Aug 1987Allowed

Cemindia Co. Ltd. Vs Bachubhai N. Raval

Supreme Court Of India · AIR 1987 SC 1956 : (1987) 3 JT 213 : (1987) LabIC 1648 : (1988) 1 LLJ 138 : (1987) 100 LW 1172 : (1987) 2 SCALE 187 : (1987) 4 SCC 38 : (1987) 3 SCR 784 : (1987) 2 UJ 486

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)

Supreme Court04 Aug 1987Allowed

Inder Mohan Lal Vs Ramesh Khanna

Supreme Court Of India · AIR 1987 SC 1986 : (1987) 3 JT 246 : (1987) 2 SCALE 196 : (1987) 4 SCC 1 : (1987) 3 SCR 765 : (1987) 2 UJ 705

Delhi Rent Control Act, 1958 — Section 21Evidence Act, 1872 — Section 58Transfer of Property Act, 1882 — Section 107

Supreme Court04 Aug 1987Allowed

Smt. Nandita Bose Vs Ratanlal Nahata

Supreme Court Of India · AIR 1987 SC 1947 : (1987) 1 CALLT 67 : (1987) 3 JT 217 : (1987) 100 LW 1169 : (1987) 2 SCALE 215 : (1987) 3 SCC 705 : (1987) 3 SCR 792 : (1988) 1 ShimLC 44 : (1987) 2 UJ 483

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 15Transfer of Property Act, 1882 — Section 106

Supreme Court03 Aug 1987Disposed Of

Mahant Bal Dass Vs State of Himachal Pradesh and Another

Supreme Court Of India · (1987) 1 SCC 701 Supp : (1987) SCC 701 Supp

Supreme Court03 Aug 1987Dismissed

Krishna District Co-operative Marketing Society Limited, Vijayawada Vs N.V. Purnachandra Rao and Others

Supreme Court Of India · AIR 1987 SC 1960 : (1987) 3 JT 197 : (1987) LabIC 1651 : (1987) 2 LLJ 365 : (1987) 2 SCALE 175 : (1987) 4 SCC 99 : (1987) 3 SCR 728 : (1987) 3 SLJ 68 : (1987) 2 UJ 663

Constitution of India, 1950 — Article 254(2)Industrial Disputes Act, 1947 — Section 25F, 25G, 25H, 25J

Supreme Court03 Aug 1987Dismissed

State of Uttar Pradesh and Others Vs Kasturi Lal Har Lal

Supreme Court Of India · (1987) 3 JT 234 : (1987) 2 SCALE 191 : (1987) 3 SCR 756 : (1987) 67 STC 154

Central Sales Tax Act, 1956 — Section 10, 2, 3, 7, 9

Supreme Court03 Aug 1987Disposed Of

Dr. Dinesh Kumar and Others Vs Motilal Nehru Medical College, Allahabad and Others

Supreme Court Of India · AIR 1987 SC 2396 : (1987) 3 JT 228 : (1987) 2 SCALE 169 : (1987) 4 SCC 122 : (1987) 3 SCR 744

Supreme Court31 Jul 1987Allowed

Sir Shadi Lal Sugar and General Mills Ltd. and Another Vs Commissioner of Income Tax, Delhi

Supreme Court Of India · AIR 1987 SC 2008 : (1987) 31 ELT 325 : (1987) 168 ITR 705 : (1987) 3 JT 189 : (1987) 2 SCALE 153 : (1987) 4 SCC 722 : (1987) 3 SCR 692

Income Tax Act, 1961 — Section 271, 271(1), 271(2), 274, 66

Supreme Court31 Jul 1987Dismissed

Shafait Ali through Supreme Court Legal Aid Committee Vs Shiva Mal (Dead) by Lrs.

Supreme Court Of India · AIR 1988 SC 214 : (1987) 2 SCALE 186 : (1987) 3 SCC 728 : (1987) 3 SCR 689

Delhi Rent Control Act, 1958 — Section 14(1), 14ASlum Areas (Improvement and Clearance) Act, 1956 — Section 19(1)

Supreme Court31 Jul 1987Allowed

Bhagwan Dass and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1987 SC 2049 : (1987) 3 JT 206 : (1987) LabIC 1662 : (1987) 2 SCALE 160 : (1987) 4 SCC 634 : (1987) 3 SCR 714 : (1988) 1 ShimLC 76 : (1987) 3 SLJ 93

Constitution of India, 1950 — Article 14, 16, 32

Supreme Court31 Jul 1987Dismissed

Bakshi Sardari Lal (Dead) through Lrs and Others Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1987 SC 2106 : (1987) 3 JT 180 : (1988) 1 LLJ 251 : (1987) 2 SCALE 147 : (1987) 4 SCC 114 : (1987) 3 SCR 704 : (1987) 3 SLJ 147

Constitution of India, 1950 — Article 166, 311(2), 77

Supreme Court30 Jul 1987Disposed Of

Satish Chandra Vs Union of India (UOI) and Others

Supreme Court Of India · (1987) 3 JT 673 : (1987) 2 LLJ 502 : (1987) 2 SCALE 687 : (1987) SCC 592 Supp : (1987) 1 SCC 592 Supp : (1987) 2 UJ 474

All India Services (Leave) Rules, 1955 — Rule 20BHigh Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 4, 5

Supreme Court29 Jul 1987Disposed Of

Dr. Ved Vrat Vs Union of India (UOI) and Others

Supreme Court Of India · (1989) 1 SCC 391 Supp