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Supreme Court Of India judgments, 1979

493 judgments · page 12 of 25

Supreme Court17 Jul 1979dismissed

D.D. Suri Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1979 SC 1596 : (1980) 49 CLT 174 : (1979) LabIC 1124 : (1979) 2 LLJ 431 : (1979) 3 SCC 553 : (1980) 1 SCR 24

Administrative Service (Regulation of Seniority) Rules, 1954 — Rule 3All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3Constitution of India, 1950 — Article 136, 226
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Supreme Court31 May 1979Dismissed

Smt. Pushpa Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1979 SC 1953 : (1979) CriLJ 1314 : (1979) SCC(Cri) 1015

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 2, 3, 3(1), 8Constitution of India, 1950 — Article 22, 32
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Supreme Court04 May 1979Dismissed

Babu Ram Jagdish Kumar and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1979 SC 1475 : (1979) 3 SCC 616 : (1979) 3 SCR 952 : (1979) 44 STC 159 : (1979) 11 UJ 605

Constitution Of India, 1950 — Article 136, 226Punjab General Sales Tax Act, 1948 — Section 2(d), 2(ff), 2(h), 4, 4(1), 4(2), 4(2A), 5, 5(1), 5(2), 5(2)(a)(ii), 6, 6(1), 6(2), 31, 31(1)Central Provinces And Berar Sales Tax Act, 1947 — Section 6(2)
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Supreme Court04 May 1979

Vimal Chand Jawantraj Jain Vs Shri Pradhan and Others

Supreme Court Of India · AIR 1979 SC 1501 : (1979) CENCUS 351 : (1979) CriLJ 1131 : (1979) 4 SCC 401 : (1980) SCC(Cri) 4 : (1979) 3 SCR 1007 : (1979) 11 UJ 814

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)Constitution of India, 1950 — Article 22, 22(5), 22(5)
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Supreme Court04 May 1979Dismissed

Dalbir Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 1384 : (1979) CriLJ 1058 : (1979) 3 SCC 745 : (1979) 3 SCR 1059

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(3), 366(1), 368, 374(2)Penal Code, 1860 (IPC) — Section 302
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Supreme Court03 May 1979Allowed

B.N. Nagarajan and Others Vs State of Karnataka and Others

Supreme Court Of India · AIR 1979 SC 1676 : (1979) LabIC 1206 : (1979) 2 LLJ 209 : (1979) 4 SCC 507 : (1979) 3 SCR 937 : (1979) 11 UJ 518

Constitution of India, 1950 — Article 162, 309Mysore Government Servants (Probation) Rules, 1957 — Rule 2Mysore Government Servants (Seniority) Rules, 1957 — Rule 2
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