Supreme Court20 Apr 1979Dismissed
Kisan Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 1824 : (1979) SCC(Cri) 923 : (1979) 11 UJ 658
Bombay Prohibition (Medical Examination and Blood Test) Rules, 1959 — Rule 4
COURT ARCHIVE
Supreme Court Of India judgments, 1979
493 judgments · page 14 of 25
Supreme Court20 Apr 1979dismissed
Jaspal Singh Vs State of Punjab Jindra and Another Vs State of Punjab
Supreme Court Of India · AIR 1979 SC 1708 : (1979) CriLJ 1386 : (1980) 1 SCC 487 : (1979) SCC(Cri) 920 : (1979) 11 UJ 718
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court19 Apr 1979Disposed Of
Hussainara Khatoon and Others Vs Home Secretary, State of Bihar, Patna
Supreme Court Of India · AIR 1979 SC 1377 : (1979) CriLJ 1052 : (1980) 1 SCC 108 : (1980) SCC(Cri) 40 : (1979) 3 SCR 760
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(5)
Supreme Court17 Apr 1979Allowed
State of U.P. and Others Vs Hindustan Aluminium Corpn. and Others
Supreme Court Of India · AIR 1979 SC 1459 : (1995) LabIC 1822 : (1979) 3 SCC 229 : (1979) 3 SCR 709
Supreme Court17 Apr 1979Dismissed
Madhav Prasad Jatia Vs Commissioner of Income Tax, U.P. Lucknow
Supreme Court Of India · AIR 1979 SC 1291 : (1979) 118 ITR 200 : (1979) 3 SCC 634 : (1979) 3 SCR 745 : (1979) 1 TAXMAN 477
Income Tax Act, 1922 — Section 10(2), 12(2), 66(1), 66(2)
Supreme Court16 Apr 1979
Concord of India Insurance Co. Ltd. Vs Smt. Nirmala Devi and Others
Supreme Court Of India · (1980) ACJ 55 : AIR 1979 SC 1668 : AIR 1979 SC 1666 : (1979) 49 CompCas 463 : (1979) 118 ITR 507 : (1979) 81 PLR 546 : (1979) 4 SCC 365 : (1979) SCC(Cri) 996 : (1979) 3 SCR 694 : (1979) 11 UJ 486
Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 5
Supreme Court16 Apr 1979Allowed
N. Krishnammal Vs R. Ekambaram and Others
Supreme Court Of India · AIR 1979 SC 1298 : (1979) 3 SCC 273 : (1979) 3 SCR 700 : (1979) 11 UJ 552
Hindu Succession Act, 1956 — Section 10, 8, 9Hindu Succession Rules, 1956 — Rule 3, 4
Supreme Court12 Apr 1979Allowed
Babu Ram Gupta Vs Sudhir Bhasin and Another
Supreme Court Of India · AIR 1979 SC 1528 : (1979) CriLJ 952 : (1980) 3 SCC 47 : (1980) SCC(Cri) 527 : (1979) 3 SCR 685
Contempt of Courts Act, 1971 — Section 2
Supreme Court12 Apr 1979Dismissed
Smt. Sukhrani (Dead) by L.R.S. and Others Vs Hari Shanker and Others
Supreme Court Of India · AIR 1979 SC 1436 : (1979) 92 LW 59 : (1979) 2 SCC 463 : (1979) 3 SCR 671 : (1979) 11 UJ 482
Supreme Court12 Apr 1979Dismissed
Sat Pal and Co. and Others Vs Lt. Governor of Delhi and Others
Supreme Court Of India · AIR 1979 SC 1550 : (1979) 4 SCC 232 : (1979) 3 SCR 651 : (1979) 11 UJ 631
Constitution of India, 1950 — Article 19(1), 246, 246(2), 246(3), 248
Supreme Court12 Apr 1979Dismissed
Manne Subbarao and Another Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1980 SC 2113 : (1980) CriLJ 1476 : (1980) 3 SCC 140 : (1980) SCC(Cri) 648 : (1979) 11 UJ 674
Penal Code, 1860 (IPC) — Section 146, 302, 323, 324, 34
Supreme Court12 Apr 1979Allowed
S.N. Banerjee Vs Babulal Gupta and Others
Supreme Court Of India · AIR 1979 SC 1526 : (1979) CENCUS 273 : (1979) CriLJ 950 : (1979) 2 SCC 390 : (1979) SCC(Cri) 507 : (1979) 3 SCR 679 : (1980) ShimLC 286 : (1980) 12 UJ 258
Criminal Procedure Code, 1973 (CrPC) — Section 196, 196(4), 196A, 196A, 196A(2)Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 120B
Supreme Court11 Apr 1979Dismissed
Shantilal Makanji Kalyanji Shah Vs Ranchoddas Girdhardas and Others
Supreme Court Of India · (1980) 1 SCC 205 : (1980) SCC(Cri) 191 : (1979) 11 UJ 528
Supreme Court11 Apr 1979Disposed Of
Hukumchand Jute Mills Ltd. Vs Second Industrial Tribunal, West Bengal and Others
Supreme Court Of India · AIR 1979 SC 876 : (1979) 38 FLR 383 : (1979) LabIC 612 : (1979) 1 LLJ 461 : (1979) 3 SCC 261 : (1979) 3 SCR 644 : (1979) 11 UJ 467
Payment of Bonus Act, 1965 — Section 31A, 34
Supreme Court06 Apr 1979Dismissed
Tirath Ram Vs State of U.P.
Supreme Court Of India · AIR 1979 SC 1440 : (1980) CriLJ 825 : (1979) SCC(Cri) 501 : (1979) 11 UJ 539
Penal Code, 1860 (IPC) — Section 109, 149, 302
Supreme Court06 Apr 1979Allowed
Man Singh Vs Delhi Administration
Supreme Court Of India · AIR 1979 SC 1455 : (1979) CriLJ 1118 : (1979) 3 SCC 425 : (1979) SCC(Cri) 528 : (1980) ShimLC 121 : (1979) 11 UJ 798
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 4, 5(1), 5(2)
Supreme Court06 Apr 1979Disposed Of
State of Rajasthan Vs Gurcharandas Chadha
Supreme Court Of India · AIR 1979 SC 1895 : (1979) CriLJ 1416 : (1980) 1 SCC 250 : (1980) SCC(Cri) 208 : (1979) 11 UJ 887 : (1979) WLN 521
Constitution of India, 1950 — Article 186Criminal Procedure Code, 1973 (CrPC) — Section 161(1), 162, 162(1), 163, 369
Supreme Court06 Apr 1979Allowed
Mohan Lal Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 1718 : (1979) CriLJ 1328 : (1979) 4 SCC 751 : (1980) SCC(Cri) 173 : (1979) 11 UJ 526
Penal Code, 1860 (IPC) — Section 411
Supreme Court04 Apr 1979Disposed Of
Union of India (UOI) and Others Vs E.S. Soundara Rajan and Others
Supreme Court Of India · AIR 1980 SC 959 : (1980) 3 SCC 125 : (1980) 2 SCR 1200 : (1980) 12 UJ 352
Constitution of India, 1950 — Article 14
Supreme Court04 Apr 1979Partly Allowed
Suryamani Dei and Laxman Mahakude Vs State of Orissa
Supreme Court Of India · AIR 1979 SC 1534 : (1979) 48 CLT 413 : (1979) CriLJ 959 : (1979) SCC(Cri) 497 : (1980) 12 UJ 440
Penal Code, 1860 (IPC) — Section 201, 302, 34