Supreme Court31 Jul 1979Allowed
Kanbi Purshottam Ladha Vs State of Gujarat
Supreme Court Of India · AIR 1979 SC 1758 : (1979) CriLJ 1332 : (1980) 1 SCC 578 : (1980) SCC(Cri) 135 : (1979) 11 UJ 582
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Supreme Court Of India judgments, 1979
493 judgments · page 11 of 25
Supreme Court30 Jul 1979Dismissed
Rama Varma Bharathan Thampuram Vs State of Kerala and Others
Supreme Court Of India · AIR 1979 SC 1918 : (1979) 4 SCC 782 : (1980) 1 SCR 136 : (1979) 11 UJ 743
Constitution of India, 1950 — Article 14, 226Valiamma Thampuram Kovilakam Estate and the Palace Fund (Partition) and the Kerala Joint Hindu Family System (Abolition) Act, 1961 — Section 3, 4, 5
Supreme Court30 Jul 1979Allowed
Col. Mohan Singh Vs State of Rajasthan
Supreme Court Of India · (1979) 07 SC CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201
Supreme Court27 Jul 1979dismissed
State of Delhi Vs Vijay Pal
Supreme Court Of India · AIR 1980 SC 1621 : (1980) 1 SCC 582 : (1980) SCC(Cri) 139 : (1979) 11 UJ 580(1)
Supreme Court27 Jul 1979dismissed
Assistant Collector of Central Excise Vs Jainson Hosiery Industries
Supreme Court Of India · AIR 1979 SC 1889 : (1979) 4 ELT 511 : (1979) 4 SCC 22 : (1979) SCC(Cri) 896 : (1980) 1 SCR 134
Constitution of India, 1950 — Article 226
Supreme Court27 Jul 1979dismissed
Avtar Singh and Others Vs Jagjit Singh and Another
Supreme Court Of India · AIR 1979 SC 1911 : (1979) 81 PLR 629 : (1979) 4 SCC 83 : (1980) 1 SCR 122 : (1979) 11 UJ 578
Supreme Court27 Jul 1979Dismissed
S.B. Saha and Others Vs M.S. Kochar
Supreme Court Of India · AIR 1979 SC 1841
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 200, 202Customs Act, 1962 — Section 155Imports and Exports (Control) Act, 1947 — Section 5
Supreme Court27 Jul 1979Dismissed
Assistant Transport Commissioner, Lucknow and Others Vs Nand Singh
Supreme Court Of India · AIR 1980 SC 15 : (1979) 4 ELT 510 : (1979) 4 SCC 19 : (1980) 1 SCR 131 : (1979) 11 UJ 681
Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 15
Supreme Court27 Jul 1979Allowed
Sitaram Kashiram Konda Vs Pigment Cakes and Chemicals Mfg. Co.
Supreme Court Of India · AIR 1980 SC 16 : (1979) 39 FLR 347 : (1979) 2 LLJ 444 : (1979) 4 SCC 12 : (1980) 1 SCR 125 : (1979) 1 SLJ 552
Supreme Court27 Jul 1979Dismissed
Union of India Vs R.B. Ch. Raghunath Singh and Co.
Supreme Court Of India · AIR 1980 SC 103 : (1979) 4 SCC 21 : (1980) 1 SCR 128
Arbitration Act, 1940 — Section 8, 8(1)(b), 20
Supreme Court25 Jul 1979Allowed
Syad Akbar Vs State of Karnataka
Supreme Court Of India · AIR 1979 SC 1848 : (1979) CriLJ 1374 : (1980) 1 SCC 30 : (1980) 1 SCR 95
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 114, 4, 79, 80Penal Code, 1860 (IPC) — Section 304A
Supreme Court24 Jul 1979Allowed
Dora Phalauli Vs State of Punjab and Others
Supreme Court Of India · AIR 1979 SC 1594 : (1979) 4 SCC 485 : (1980) 1 SCR 93 : (1979) 11 UJ 599
Land Acquisition Act, 1894 — Section 5
Supreme Court24 Jul 1979Dismissed
Mohammad Kunhi Vs Mohammad Koya and Others
Supreme Court Of India · (1979) ACR 469 : AIR 1980 SC 1742 : (1980) CriLJ 1261 : (1980) 1 SCC 611
Constitution of India, 1950 — Article 134Income Tax Act, 1961 — Section 132, 132(5)
Supreme Court24 Jul 1979Disposed Of
Bhim Singh and Others Vs State of Haryana and Others
Supreme Court Of India · AIR 1980 SC 768 : (1981) 2 SCC 673 : (1979) SCC(Cri) 1052 : (1979) 11 UJ 829
Supreme Court24 Jul 1979dismissed
K. Choyi Vs Syed Abdulla Bafakky Thangal and Others
Supreme Court Of India · (1979) ACR 466 : AIR 1980 SC 99 : (1980) 123 ITR 435 : (1980) 1 SCC 459 : (1979) 11 UJ 643
Criminal Procedure Code, 1973 (CrPC) — Section 54Income Tax Act, 1961 — Section 132, 226
Supreme Court24 Jul 1979Dismissed
Smt. Devki alias Kala Vs State of Haryana
Supreme Court Of India · (1979) ACR 434 : AIR 1979 SC 1948 : (1979) CriLJ 1309 : (1979) 3 SCC 760 : (1979) SCC(Cri) 861 : (1980) 1 SCR 91 : (1979) 11 UJ 594
Probation of Offenders Act, 1958 — Section 4
Supreme Court23 Jul 1979dismissed
Kanchanlal Maneklal Chokshi Vs State of Gujarat and Others
Supreme Court Of India · AIR 1979 SC 1945 : (1979) CriLJ 1306 : (1979) 20 GLR 890 : (1979) 4 SCC 14 : (1979) SCC(Cri) 897 : (1980) 1 SCR 54
Constitution of India, 1950 — Article 133(1), 14Maintenance of Internal Security Act, 1971 — Section 3
Supreme Court23 Jul 1979dismissed
Organo Chemical Industries and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1979 SC 1803(1) : (1979) 39 FLR 309 : (1979) LabIC 1261 : (1979) 2 LLJ 416 : (1979) 4 SCC 573 : (1980) 1 SCR 61
Constitution of India, 1950 — Article 14, 226, 32, 37Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
Supreme Court17 Jul 1979Allowed
Krishna Kumar Vs Divisional Assistant Electrical Engineer and Others
Supreme Court Of India · AIR 1979 SC 1912 : (1979) LabIC 1314 : (1980) 1 LLJ 209 : (1979) 4 SCC 289 : (1980) 1 SCR 50
Constitution of India, 1950 — Article 311(1)
Supreme Court17 Jul 1979dismissed
Ramesh Bejoy Sharma Vs Pashupati Rai and Others
Supreme Court Of India · AIR 1979 SC 1769(1) : (1979) 4 SCC 27 : (1980) 1 SCR 6
Bihar Land Reforms Act, 1950 — Section 2, 3, 6(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27