Supreme Court28 Apr 1975Allowed
Shamim Rahmani and Others Vs State of U.P.
Supreme Court Of India · AIR 1975 SC 1883 : (1975) 4 SCC 652 : (1975) SCR 315 Supp
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 19 of 27
Supreme Court25 Apr 1975Dismissed
Ziyauddin Burhanuddin Bukhari Vs Brijmohan Ramdass Mehra and Others
Supreme Court Of India · AIR 1975 SC 1788 : (1976) 2 SCC 17 : (1975) SCR 281 Supp
Evidence Act, 1872 — Section 159, 160Representation of the People Act, 1951 — Section 123(2), 123(3), 123(3A)
Supreme Court25 Apr 1975Allowed
Ramesh Himmatlal Shah Vs Harsukh Jadhavji Joshi
Supreme Court Of India · AIR 1975 SC 1470 : (1976) 89 LW 108 : (1975) 2 SCC 105 : (1975) SCR 270 Supp
Civil Procedure Code, 1908 (CPC) — Section 60, 61
Supreme Court25 Apr 1975Dismissed
Gajendra Singh Vs State of U.P.
Supreme Court Of India · AIR 1975 SC 1703 : (1975) CriLJ 1494 : (1975) 4 SCC 241
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
Supreme Court25 Apr 1975Allowed
Puran Singh and Others Vs The State of Punjab
Supreme Court Of India · AIR 1975 SC 1674 : (1975) 4 SCC 518 : (1975) SCR 299 Supp
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court23 Apr 1975Dismissed
Balwant Narayan Bhagde Vs M.D. Bhagwat and Others Balwant Narayan Bhagde Vs The Punjabrao Krishi Vidyapeeth Akola and Others
Supreme Court Of India · AIR 1975 SC 1767 : (1976) 1 SCC 700 : (1975) SCR 250 Supp
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96
Supreme Court23 Apr 1975Allowed
O.P. Malhotra Vs State of Punjab and Others
Supreme Court Of India · AIR 1975 SC 1598 : (1975) LabIC 1052 : (1975) 2 LLJ 65 : (1975) 4 SCC 224
Punjab Service of Engineers Buildings and Roads Branch (Recruitment and Conditions of Service) Rules, 1942 — Rule 12(3), 13(1)
Supreme Court23 Apr 1975dismissed
The Martand Dairy and Farm Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 1492 : (1975) 4 SCC 313 : (1975) SCR 265 Supp : (1975) 35 STC 629 : (1975) 7 UJ 431
Supreme Court22 Apr 1975Allowed
The State of Madhya Pradesh and Others Vs Tikamdas
Supreme Court Of India · AIR 1975 SC 1429 : (1975) 2 SCC 100 : (1975) SCR 234 Supp : (1975) 7 UJ 410
Constitution of India, 1950 — Article 133Foreign Liquor Rules — Rule 25, 26, 4Madhya Pradesh Excise Act, 1915 — Section 62, 63
Supreme Court22 Apr 1975Dismissed
Mohsin Ali and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1975 SC 1518 : (1975) 2 SCC 122 : (1975) SCR 240 Supp
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 80
Supreme Court21 Apr 1975Allowed
Bhabhi Vs Sheo Govind and Others
Supreme Court Of India · AIR 1975 SC 2117 : (1976) 1 SCC 687 : (1975) SCR 202 Supp
Conduct of Elections Rules, 1961 — Rule 63Representation of the People Act, 1951 — Section 92
Supreme Court21 Apr 1975Allowed
K.P. Poulose Vs State of Kerala and Another
Supreme Court Of India · AIR 1975 SC 1259 : (1975) KLT 383 : (1975) 2 SCC 236 : (1975) SCR 214 Supp : (1975) 7 UJ 414
Arbitration Act, 1940 — Section 30
Supreme Court21 Apr 1975Dismissed
G.V. Gunayya Chetty and Another Vs V. Desarathamaiah and Others
Supreme Court Of India · AIR 1975 SC 1277 : (1975) 2 SCC 114 : (1975) SCR 219 Supp : (1975) 7 UJ 417
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 22, 22(1), 22(2), 22(3)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 29
Supreme Court21 Apr 1975dismissed
The Commissioner of Sales Tax, U.P. Vs Sarin Textiles Mills
Supreme Court Of India · AIR 1975 SC 1262 : (1975) 4 SCC 308 : (1975) SCR 228 Supp : (1975) 35 STC 634 : (1975) 7 UJ 401
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A
Supreme Court18 Apr 1975dismissed
Krishna Chandra Gangopadhyaya and Others Vs The Union of India and Others
Supreme Court Of India · AIR 1975 SC 1389 : (1975) 8 PLJR 418 : (1975) 2 SCC 302 : (1975) SCR 151 Supp
Bihar Land Reforms Act, 1950 — Section 10, 10(2), 10A, 31Bihar Minor Mineral Concession Rules, 1964 — Rule 20, 20(2)Constitution of India, 1950 — Article 226, 255
Supreme Court16 Apr 1975dismissed
Dattatraya Narayan Patil Vs The State of Maharashtra
Supreme Court Of India · AIR 1975 SC 1685 : (1976) 1 SCC 11 : (1975) SCR 145 Supp : (1975) 7 UJ 542
Criminal Procedure Code, 1973 (CrPC) — Section 251Penal Code, 1860 (IPC) — Section 161, 21, 34, 353, 355
Supreme Court16 Apr 1975Dismissed
Matabar Parida, Bisnu Charan Parida, Batakrushna Parida and Babaji Parida Vs The State of Orissa
Supreme Court Of India · AIR 1975 SC 1465 : (1975) 77 PLR 569 : (1975) 2 SCC 220 : (1975) SCR 137 Supp : (1975) 7 UJ 553
Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 167(2), 309, 309(2), 344Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court16 Apr 1975Allowed
Balaka Singh and Others Vs The State of Punjab
Supreme Court Of India · AIR 1975 SC 1962 : (1975) CriLJ 1734 : (1975) 4 SCC 511 : (1975) SCR 129 Supp : (1975) 7 UJ 529
Criminal Procedure Code, 1973 (CrPC) — Section 107, 154, 173Penal Code, 1860 (IPC) — Section 143, 148, 149, 302, 307
Supreme Court16 Apr 1975Dismissed
Serajuddin and Others Vs The State of Orissa
Supreme Court Of India · AIR 1975 SC 1564 : (1975) 2 SCC 47 : (1975) SCR 169 Supp : (1975) 36 STC 136
Bombay Sales Tax Act, 1959 — Section 10Central Sales Tax Act, 1956 — Section 3, 5, 5(1), 5(2)Constitution of India, 1950 — Article 286, 286(1)
Supreme Court16 Apr 1975Dismissed
Maghar Singh Vs State of Punjab
Supreme Court Of India · AIR 1975 SC 1320 : (1975) CriLJ 1102 : (1975) 4 SCC 234 : (1975) 7 UJ 517
Criminal Procedure Code, 1973 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 302