Supreme Court02 May 1975Allowed
Sangam Press Limited Vs The Workmen
Supreme Court Of India · AIR 1975 SC 2035 : (1975) 31 FLR 42 : (1975) LabIC 1490 : (1975) 2 LLJ 125 : (1975) 4 SCC 357 : (1975) 7 UJ 494
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 18 of 27
Supreme Court02 May 1975Dismissed
Dharam Singh Rathi Vs Hari Singh, M.L.A. and Others
Supreme Court Of India · AIR 1975 SC 1274 : (1975) 2 SCC 240 : (1975) SCR 469 Supp : (1975) 7 UJ 505
Conduct of Elections Rules, 1961 — Rule 2(2), 4Representation of the People Act, 1951 — Section 116A, 2, 33, 33(1), 33(4)
Supreme Court02 May 1975Dismissed
The Central Inland Water Transport Corporation Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1975 SC 1639 : (1975) 30 FLR 391 : (1975) LabIC 1083 : (1975) 2 LLJ 117 : (1975) 4 SCC 348 : (1975) SCR 443 Supp
Payment of Bonus Act, 1965 — Section 16, 16(1)
Supreme Court02 May 1975Dismissed
Chemicals and Fibres of India Ltd. Vs D.G. Bhoir and Others
Supreme Court Of India · AIR 1975 SC 1660 : (1975) 31 FLR 24 : (1975) LabIC 1199 : (1975) 2 LLJ 168 : (1975) MhLj 720 : (1975) MPLJ 738 : (1975) 4 SCC 332 : (1975) SCR 415 Supp : (1975) 7 UJ 485
Industrial Disputes Act, 1947 — Section 23, 2A, 3
Supreme Court01 May 1975Dismissed
The Dollar Company, Madras Vs Collector of Madras
Supreme Court Of India · AIR 1975 SC 1670 : (1975) 2 SCC 730 : (1975) SCR 403 Supp : (1975) 7 UJ 462
Land Acquisition Act, 1894 — Section 23, 4(1)
Supreme Court01 May 1975Allowed
Nathmal Vs The State of Rajasthan and Others Bhagwandas Vs The State of Rajasthan and Others
Supreme Court Of India · AIR 1975 SC 2198 : (1975) CriLJ 1871 : (1975) 2 SCC 591 : (1975) WLN 254
Constitution of India, 1950 — Article 32Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2), 8
Supreme Court01 May 1975Allowed
The Government of Andhra Pradesh and Another Vs Hindustan Machine Tools Ltd.
Supreme Court Of India · AIR 1975 SC 2037 : (1975) 2 SCC 274 : (1975) SCR 394 Supp
Andhra Pradesh Gram Panchayats (Amendment) Act, 1974 — Section 2, 4Andhra Pradesh Gram Panchayats Act, 1964 — Section 109(2), 111, 12, 121(5), 122Constitution of India, 1950 — Article 133(1), 246(3)
Supreme Court01 May 1975Dismissed
Supdt. of Taxes, Dhubri and Others Vs Onkarmal Nathmal Trust and Others
Supreme Court Of India · AIR 1975 SC 2065 : (1976) 1 SCC 766 : (1975) SCR 365 Supp
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 115
Supreme Court01 May 1975Dismissed
Malcom Lawrence Cecil D''souza Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 1269 : (1975) 2 LLJ 98 : (1976) 1 SCC 599 : (1975) SCC 409 Supp : (1975) 7 UJ 471
Constitution of India, 1950 — Article 32
Supreme Court01 May 1975Allowed
Om Prakash Gupta Swadheen Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 1265 : (1975) LabIC 813 : (1975) 2 LLJ 102 : (1976) 1 SCC 594 : (1975) 7 UJ 457
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2, 3, 9(2)Central Civil Services (Temporary Service) Rules, 1965 — Rule 2, 5(1)General Financial Rules, 2005 — Rule 3
Supreme Court01 May 1975Dismissed
Vishnu Mahadeo Pendse Vs The Rajen Textile Mills (P) Ltd. and Another Parashram Mahadeo Pendse Vs The Rajen Textile Mills (P) Ltd. and Another
Supreme Court Of India · AIR 1975 SC 2079 : (1975) 2 SCC 144 : (1975) 7 UJ 469
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 27, 28, 31, 43C, 63
Supreme Court01 May 1975Allowed
Gemini Leather Stores Vs The Income Tax Officer, ''B'' Ward, Agra and Others
Supreme Court Of India · AIR 1975 SC 1268 : (1975) 100 ITR 1 : (1975) 4 SCC 375 : (1975) 7 UJ 482
Income Tax Act, 1961 — Section 147, 148
Supreme Court30 Apr 1975Dismissed
Soma Bhai Vs State of Gujarat
Supreme Court Of India · AIR 1975 SC 1453 : (1975) CriLJ 1201 : (1975) 4 SCC 257
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162Penal Code, 1860 (IPC) — Section 201, 302, 307
Supreme Court30 Apr 1975Dismissed
Uttar Pradesh Government Vs Sabir Hussain
Supreme Court Of India · AIR 1975 SC 2045 : (1975) 2 LLJ 93 : (1975) 4 SCC 703 : (1975) SCR 354 Supp : (1975) 1 SLJ 525 : (1975) 7 UJ 446
Government of India Act, 1935 — Section 240, 240(3), 277
Supreme Court30 Apr 1975dismissed
Jamilabai Abdul Kadar Vs Shankarlal Gulabchand and Others
Supreme Court Of India · AIR 1975 SC 2202 : (1976) MhLj 1 : (1975) 2 SCC 609 : (1975) SCR 336 Supp
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4, 2(15)
Supreme Court30 Apr 1975Dismissed
Smt. Ratni Devi and Another Vs Chief Commissioner, Delhi and Others
Supreme Court Of India · AIR 1975 SC 1699 : (1975) 4 SCC 467 : (1975) SCR 361 Supp
Land Acquisition Act, 1894 — Section 4, 4(3), 6
Supreme Court29 Apr 1975dismissed
N. Lakshmana Rao and Others Vs State of Karnataka and Others
Supreme Court Of India · AIR 1975 SC 1646 : (1975) 31 FLR 44 : (1975) 2 LLJ 87 : (1976) 2 SCC 502 : (1975) SCR 328 Supp : (1975) 1 SLJ 560
Constitution of India, 1950 — Article 309, 310, 310(1), 311
Supreme Court29 Apr 1975Allowed
Sita Ram Vs The State of Rajasthan
Supreme Court Of India · AIR 1975 SC 1432 : (1975) CriLJ 1224 : (1975) 2 SCC 227 : (1975) 7 UJ 563 : (1975) WLN 250
Penal Code, 1860 (IPC) — Section 161
Supreme Court29 Apr 1975Allowed
State of Punjab (Now Haryana) and Another Vs New Rajasthan Mineral Syndicate
Supreme Court Of India · AIR 1975 SC 1652 : (1975) 4 SCC 555 : (1975) 36 STC 378
Constitution of India, 1950 — Article 286(1)
Supreme Court28 Apr 1975Dismissed
Hiralal Kalyanmalji Seth and Another Vs The Gendalal Mills Ltd. and Others
Supreme Court Of India · AIR 1976 SC 910 : (1976) 46 CompCas 142 : (1975) 2 SCC 515 : (1975) 7 UJ 428
Companies Act, 1913 — Section 195, 195(1)