Supreme Court29 Jul 1975dismissed
Badri and Others Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1975 SC 1985 : (1975) CriLJ 1739 : (1975) 4 SCC 609
Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 16 of 27
Supreme Court28 Jul 1975Dismissed
Dr. Ram Singh Saini Vs Dr. H.N. Bhargava
Supreme Court Of India · AIR 1975 SC 1852 : (1976) JLJ 134 : (1975) 2 LLJ 359 : (1975) MPLJ 798 : (1975) 4 SCC 676 : (1976) 1 SCR 148 : (1976) 1 SLJ 10 : (1975) 7 UJ 660
University of Saugar Act, 1946 — Section 47A, 47A(2)
Supreme Court28 Jul 1975Disposed Of
Madurai District Central Co-operative Bank Ltd. Vs Third Income Tax Officer, Madurai
Supreme Court Of India · AIR 1975 SC 2016 : (1975) 101 ITR 24 : (1976) 89 LW 107 : (1975) 2 SCC 454
Finance Act, 1963 — Section 2(1), 2(3), 2(5), 2(8)Income Tax Act, 1961 — Section 110, 81
Supreme Court25 Jul 1975Allowed
Commissioner of Income Tax, Nagpur Vs Sutlej Cotton Mills Supply Agency Ltd.
Supreme Court Of India · AIR 1975 SC 2106 : (1975) 100 ITR 706 : (1975) 2 SCC 538 : (1976) 1 SCR 126
Supreme Court25 Jul 1975Allowed
Pakalapati Narayana Gajapathi Raju and Others Vs Bonapalli Peda Appadu and Another
Supreme Court Of India · AIR 1975 SC 1854 : (1975) 4 SCC 477 : (1975) 7 UJ 580
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(1), 439(4)
Supreme Court24 Jul 1975Allowed
Ruston and Hornsby (I) Ltd. Vs T.B. Kadam
Supreme Court Of India · AIR 1975 SC 2025 : (1975) 31 FLR 173 : (1975) 2 LLJ 352 : (1976) 3 SCC 71 : (1976) 1 SCR 119 : (1975) 7 UJ 590
Industrial Disputes Act, 1947 — Section 10, 2, 2A
Supreme Court24 Jul 1975dismissed
The Management of Indian Oil Corporation Ltd. Vs Its Workmen
Supreme Court Of India · AIR 1975 SC 1856 : (1975) 31 FLR 178 : (1975) LabIC 1429 : (1975) 2 LLJ 319 : (1976) 1 SCC 63 : (1976) 1 SCR 110
Industrial Disputes Act, 1947 — Section 9A
Supreme Court24 Jul 1975Dismissed
Jnan Ranjan Sen Gupta and Others Vs Arun Kumar Bose
Supreme Court Of India · AIR 1975 SC 1994 : (1975) 2 SCC 526 : (1976) 1 SCR 105 : (1975) 7 UJ 582
Transfer of Property Act, 1882 — Section 108
Supreme Court23 Jul 1975Dismissed
Titagarh Paper Mills Ltd. Vs Orissa State Electricity Board and Another Orissa Textiles Mills Ltd. Vs Orissa State Electricity Board and Another
Supreme Court Of India · (1975) 2 SCC 436
Electricity (Supply) Act, 1948 — Section 59
Supreme Court23 Jul 1975Dismissed
Orissa State Electricity Board and Another Vs Indian Aluminium Co. Ltd.
Supreme Court Of India · (1975) 2 SCC 431
Supreme Court23 Jul 1975Allowed
Ceminco Binani Zinc Ltd. Vs Kerala State Electricity Board
Supreme Court Of India · (1975) 2 SCC 430
Supreme Court23 Jul 1975Allowed
Indian Aluminium Company Vs Kerala State Electricity Board
Supreme Court Of India · AIR 1975 SC 1967 : (1975) 2 SCC 414 : (1976) 1 SCR 70
Electricity (Supply) Act, 1948 — Section 1(4), 18, 49, 49(1), 49(2)Kerala State Electricity Board (General Tariffs) Regulations, 1966 — Regulation 11, 4, 6
Supreme Court23 Jul 1975Disposed Of
M. Naina Mohammed Vs K.A. Natarajan and Others
Supreme Court Of India · AIR 1975 SC 1867 : (1975) 2 SCC 352 : (1976) 1 SCR 102 : (1975) 7 UJ 595
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47
Supreme Court22 Jul 1975Dismissed
Hemendra Prasad Baruah Vs The Collector of Sibsagar, Assam
Supreme Court Of India · AIR 1976 SC 908 : (1975) 2 SCC 322 : (1976) 1 SCR 68 : (1975) 7 UJ 594
Assam Land (Requisition and Acquisition) Act, 1948 — Section 7(1), 7(1A)
Supreme Court22 Jul 1975Disposed Of
Chembur Cooperative Industrial Estate Ltd. Vs M.K. Chhatre and Another
Supreme Court Of India · AIR 1975 SC 1725 : (1975) 31 FLR 186 : (1975) LabIC 1214 : (1975) 2 LLJ 357 : (1975) MhLj 680 : (1975) MPLJ 732 : (1976) 2 SCC 778 : (1975) 7 UJ 578
Constitution of India, 1950 — Article 227
Supreme Court22 Jul 1975Dismissed
Harbajan Singh Vs State of Jammu and Kashmir
Supreme Court Of India · AIR 1975 SC 1814 : (1975) CriLJ 1553 : (1975) 4 SCC 480 : (1975) 7 UJ 585
Ranbir Penal Code, 1989 — Section 302
Supreme Court21 Jul 1975Allowed
Chuhar Singh Vs State of Haryana
Supreme Court Of India · AIR 1977 SC 386 : (1976) CriLJ 243 : (1976) 1 SCC 879 : (1976) SCC(Cri) 215 : (1975) 7 UJ 576
Penal Code, 1860 (IPC) — Section 304, 323, 34
Supreme Court21 Jul 1975Dismissed
Rikhi Ram and Another Vs Ram Kumar and Others
Supreme Court Of India · AIR 1975 SC 1869 : (1975) 2 SCC 318 : (1975) 7 UJ 546
Code Of Civil Procedure, 1908 — Order 41 Rule 27Punjab Pre-Emption Act, 1913 — Section 15, 15(1)(a)Punjab Security Of Land Tenures Act, 1953 — Section 9
Supreme Court21 Jul 1975dismissed
Gafoora and Another Vs Deputy Director of Consolidation, Meerut and Others
Supreme Court Of India · AIR 1975 SC 1716 : (1975) RD 252 : (1975) 2 SCC 568 : (1975) 7 UJ 551
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 12, 48, 8A, 9Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25
Supreme Court21 Jul 1975dismissed
The State of Karnataka and Others Vs Gunjahalli Nagappa and Others
Supreme Court Of India · AIR 1975 SC 1708 : (1976) 1 SCC 204 : (1976) 1 SCR 57 : (1975) 7 UJ 568
Karnataka Municipalities Act, 1964 — Section 13, 14, 14(1), 14(2), 15Mysore Municipalities (Election of Councillors) Rules, 1965 — Rule 75Representation of the People Act, 1950 — Section 22, 23(3)