Supreme Court Of India · AIR 1975 SC 1735 : (1975) 31 FLR 145 : (1975) LabIC 1216 : (1975) 2 LLJ 370 : (1976) 1 SCC 60 : (1976) 1 SCR 251 : (1975) 7 UJ 636

Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 10(1), 3, 4K

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Supreme Court05 Aug 1975Dismissed

Ashok Dulichand Vs Madahavlal Dube and Another

Supreme Court Of India · AIR 1975 SC 1748 : (1975) 4 SCC 664 : (1976) 1 SCR 246 : (1975) 7 UJ 601

Evidence Act, 1872 — Section 65, 66Representation of the People Act, 1951 — Section 123(4)

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Supreme Court04 Aug 1975Dismissed

Supreme General Films Exchange Ltd. Vs His Highness Maharaja Sir Brijnath Singhji Deo of Maihar and Others Supreme General Films Exchange Ltd. Vs Her Highness Tej Suryawanshiji and Another

Supreme Court Of India · AIR 1975 SC 1810 : (1975) 2 SCC 530 : (1976) 1 SCR 237 : (1975) 7 UJ 631

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 64Transfer of Property Act, 1882 — Section 52, 65(2), 65A, 65A(2)

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Supreme Court04 Aug 1975Dismissed

Ragho Mani Vs State of U.P.

Supreme Court Of India · AIR 1977 SC 703 : (1977) CriLJ 345 : (1976) 4 SCC 297 : (1976) SCC(Cri) 616

Penal Code, 1860 (IPC) — Section 302

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Supreme Court04 Aug 1975Allowed

Hindustan Aeronautics Ltd. Vs The Workmen and Others

Supreme Court Of India · AIR 1975 SC 1737 : (1975) 31 FLR 266 : (1975) LabIC 1218 : (1975) 2 LLJ 336 : (1975) 4 SCC 679 : (1976) 1 SCR 231 : (1975) 7 UJ 597

Industrial Disputes Act, 1947 — Section 10(1), 2

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Supreme Court01 Aug 1975Dismissed

Satyanarain Prasad Vs Gadadhar Ram and Others

Supreme Court Of India · AIR 1977 SC 146 : (1975) PLJR 433 : (1975) 9 PLJR 433 : (1975) 2 SCC 564 : (1975) 7 UJ 587

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Supreme Court01 Aug 1975Dismissed

Panna Lal and Others etc., etc., Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1975 SC 2008 : (1975) 2 SCC 633

Rajasthan Excise Act, 1950 — Section 24, 28, 29, 30Rajasthan Excise Rules, 1956 — Rule 67(2), 67A, 67I, 67J, 67J(2)

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Supreme Court01 Aug 1975Disposed Of

Jose Da Costa and Another Vs Bascora Sadasiva Sinai Narcornim and Others

Supreme Court Of India · AIR 1975 SC 1843 : (1976) 2 SCC 917

Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 133, 134, 136, 142

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Supreme Court01 Aug 1975Dismissed

Banamali Das Vs Rajendra Chandra Mardaraj Harichandan and Others

Supreme Court Of India · AIR 1975 SC 1863 : (1976) 1 SCC 54 : (1976) 1 SCR 212 : (1975) 7 UJ 626

Evidence Act, 1872 — Section 74, 76, 77

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Supreme Court01 Aug 1975Dismissed

R.K. Lakshmanan Vs A.K. Srinivasan and Another

Supreme Court Of India · AIR 1975 SC 1741 : (1976) KLT 44 : (1975) 2 SCC 466 : (1976) 1 SCR 204

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 342, 476Penal Code, 1860 (IPC) — Section 193, 196, 197, 199, 205

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Supreme Court31 Jul 1975dismissed

Davenport and Co. Pvt. Ltd. Vs Commissioner of Income Tax, West Bengal-II

Supreme Court Of India · AIR 1975 SC 1996 : (1975) 100 ITR 715 : (1975) 2 SCC 399 : (1976) 1 SCR 180 : (1975) 7 UJ 621

Contract Act, 1872 — Section 30Sales of Goods Act, 1930 — Section 2Tamil Nadu General Sales Tax Act, 1959 — Section 3

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Supreme Court31 Jul 1975Allowed

Kundur Rudrappa Vs The Mysore Revenue Appellate Tribunal and Others

Supreme Court Of India · AIR 1975 SC 1805 : (1975) 2 SCC 411 : (1976) 1 SCR 188 : (1975) 7 UJ 687

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48, 64, 64(1), 64(2)Mysore Motor Vehicles Rules, 1963 — Rule 119, 151, 178

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Supreme Court31 Jul 1975Allowed

Shri Ram Autar Singh Bhadauria Vs Chaudhari Ram Gopal Singh and Others

Supreme Court Of India · AIR 1975 SC 2182 : (1976) 1 SCC 43 : (1976) 1 SCR 191

Conduct of Elections Rules, 1951 — Rule 23, 47, 47(1)Conduct of Elections Rules, 1961 — Rule 38, 38(1), 38(2), 56, 56(2)Representation of the People Act, 1951 — Section 100, 100(1), 101, 97, 97(1)

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Supreme Court30 Jul 1975dismissed

State of Punjab Vs Mukhtiar Singh and Another

Supreme Court Of India · AIR 1975 SC 2001 : (1975) 4 SCC 590

Criminal Procedure Code, 1973 (CrPC) — Section 154, 342Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court30 Jul 1975dismissed

The Hyderabad Co-Operative Commercial Corpn. Ltd. and Others Vs Syed Mohiuddin Khadir (Dead) by L. Rs. and Others

Supreme Court Of India · AIR 1975 SC 2254 : (1975) 2 SCC 624 : (1976) 1 SCR 159 : (1975) 7 UJ 674

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 21 Rule 63

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Supreme Court30 Jul 1975Allowed

Mahabir Jute Mills Ltd., Gorakhpore Vs Shibban Lal Saxena and Others

Supreme Court Of India · AIR 1975 SC 2057 : (1975) 31 FLR 135 : (1975) 2 LLJ 326 : (1975) 2 SCC 818 : (1976) 1 SCR 168

Constitution of India, 1950 — Article 133

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Supreme Court29 Jul 1975dismissed

Sales Tax Officer, Special Circle, Ernakulam and Another Vs The Tata Oil Mills Co. Ltd.

Supreme Court Of India · AIR 1975 SC 1991 : (1975) 2 SCC 394 : (1976) 1 SCR 152 : (1975) 36 STC 232

Bihar Sales Tax Act, 1944 — Section 20Constitution of India, 1950 — Article 226Hyderabad General Sales Tax Act, 1950 — Section 11(2)

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