Supreme Court31 Mar 1975dismissed
Moni Lal Roy Choudhury Vs State of West Bengal
Supreme Court Of India · AIR 1975 SC 2056 : (1975) CriLJ 1776 : (1976) 1 SCC 191
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 21 of 27
Supreme Court25 Mar 1975Allowed
Bhagwan Das Jagdish Chander Vs Delhi Administration
Supreme Court Of India · AIR 1975 SC 1309 : (1975) CriLJ 1091 : (1975) 1 SCC 866 : (1975) SCR 30 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 223, 233, 233, 234, 234Prevention of Food Adulteration Act, 1954 — Section 14, 19, 2, 20, 20A
Supreme Court21 Mar 1975dismissed
Samir Chatterjee Vs State of West Bengal
Supreme Court Of India · AIR 1975 SC 1165 : (1975) 1 SCC 801 : (1975) SCR 18 Supp
Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 451
Supreme Court21 Mar 1975Dismissed
Sable Waghire and Company and Others Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 1172 : (1975) 1 SCC 763 : (1975) SCR 9 Supp
Constitution of India, 1950 — Article 19(1)Emblems and Names (Prevention of Improper Use) Act, 1950 — Section 3, 4, 8
Supreme Court20 Mar 1975Allowed
Jatindra Nath Biswas Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 1215 : (1975) 4 SCC 250 : (1975) 7 UJ 466
Maintenance of Internal Security Act, 1971 — Section 3(1)Penal Code, 1860 (IPC) — Section 395, 397
Supreme Court19 Mar 1975Allowed
Union of India (UOI) and Another Vs Rajdhani Grains and Jaggery Exchange Ltd. and Others
Supreme Court Of India · AIR 1975 SC 1218 : (1975) 1 SCC 676 : (1975) SCR 1 Supp : (1975) 7 UJ 346
Forward Contracts (Regulation) Act, 1952 — Section 14, 14A, 14B, 15, 16Forward Contracts (Regulation) Rules, 1954 — Rule 7A
Supreme Court19 Mar 1975Dismissed
Raj Kumar Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 1116 : (2006) 2 ALT 17 : (1975) 30 FLR 11 : (1975) LabIC 669 : (1975) 4 SCC 13 : (1975) 3 SCR 963 : (1975) 7 UJ 343
Constitution of India, 1950 — Article 14, 309
Supreme Court19 Mar 1975Allowed
State of Gujarat Vs Bai Fatima and Another
Supreme Court Of India · AIR 1975 SC 1478 : (1975) CriLJ 1079 : (1975) 2 SCC 7 : (1975) 3 SCR 993
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 114, 302, 304, 323
Supreme Court19 Mar 1975dismissed
Moti Lal Vs Chandra Pratap Tiwari and Others
Supreme Court Of India · AIR 1975 SC 1178 : (1975) 4 SCC 862 : (1975) 7 UJ 333
Representation of the People Act, 1951 — Section 123(2)
Supreme Court19 Mar 1975Dismissed
Tara Singh and Others Vs State of Rajasthan and Others
Supreme Court Of India · AIR 1975 SC 1487 : (1975) LabIC 1046 : (1975) 4 SCC 86 : (1975) 3 SCR 1002 : (1975) 7 UJ 337
Constitution of India, 1950 — Article 14, 19, 309, 31, 311
Supreme Court19 Mar 1975dismissed
Dr. N.G. Dastane Vs Mrs. S. Dastane
Supreme Court Of India · AIR 1975 SC 1534 : (1976) 89 LW 110 : (1975) 2 SCC 326 : (1975) 3 SCR 967
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 103Evidence Act, 1872 — Section 3
Supreme Court18 Mar 1975Allowed
Sohan Singh and Others Vs General Manager, Ordnance Factory, Khamaria, Jabalpur and Others
Supreme Court Of India · AIR 1981 SC 1862 : (1984) SCC 661 Supp : (1984) 1 SCR 661 Supp
Industrial Disputes Act, 1947 — Section 33
Supreme Court18 Mar 1975Allowed
Gopinath Pramanik Vs The District Magistrate, Nadia and Others
Supreme Court Of India · AIR 1975 SC 1406 : (1975) CriLJ 1238 : (1975) 2 SCC 1 : (1975) 7 UJ 452
Supreme Court18 Mar 1975Allowed
Pasupuleti Venkateswarlu Vs The Motor and General Traders
Supreme Court Of India · AIR 1975 SC 1409 : (1976) 1 AnWR 34 : (1975) 1 SCC 770 : (1975) 3 SCR 958 : (1975) 7 UJ 327
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
Supreme Court18 Mar 1975dismissed
Gobind Vs State of Madhya Pradesh and Another
Supreme Court Of India · AIR 1975 SC 1378 : (1975) CriLJ 1111 : (1975) 2 SCC 148 : (1975) 3 SCR 946
Criminal Procedure Code, 1973 (CrPC) — Section 109, 55Penal Code, 1860 (IPC) — Section 147, 324, 325, 341, 452
Supreme Court18 Mar 1975Dismissed
Indrajit C. Parekh of Ahmedabad and Another Vs State of Gujarat and Others
Supreme Court Of India · AIR 1975 SC 1182 : (1975) 1 SCC 824 : (1975) 7 UJ 330
Land Acquisition Act, 1894 — Section 4, 5A(2), 6, 6(1)
Supreme Court17 Mar 1975Allowed
Sushil Kumar Sen Vs State of Bihar
Supreme Court Of India · AIR 1975 SC 1185 : (1975) 23 BLJR 210 : (1976) 9 PLJR 38 : (1975) 1 SCC 774 : (1975) 3 SCR 942
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
Supreme Court17 Mar 1975Allowed
Rabindra Kumar Ghosel alias Buli Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 1408 : (1975) CriLJ 1235 : (1975) 4 SCC 111 : (1975) 7 UJ 451
Supreme Court14 Mar 1975Dismissed
The State of Tamil Nadu Vs The Cement Distributors (P) Ltd. and Others
Supreme Court Of India · AIR 1975 SC 1142 : (1975) 4 SCC 30 : (1975) 36 STC 389 : (1975) 7 UJ 325
Central Sales Tax Act, 1956 — Section 3
Supreme Court14 Mar 1975Allowed
Anne Nageswara Rao Vs Public Prosecutor, Andhra Pradesh
Supreme Court Of India · AIR 1975 SC 1387 : (1975) CriLJ 1119 : (1975) 4 SCC 106 : (1975) 7 UJ 351
Penal Code, 1860 (IPC) — Section 302