COURT ARCHIVE

Supreme Court Of India judgments, 1974

444 judgments · page 18 of 23

Supreme Court19 Mar 1974dismissed

State of Haryana Vs Gurdial Singh and Another

Supreme Court Of India · AIR 1974 SC 1871 : (1974) CriLJ 1286 : (1974) 4 SCC 494 : (1974) SCC(Cri) 530 : (1974) 3 SCR 657

Criminal Procedure Code, 1973 (CrPC) — Section 173, 342Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court18 Mar 1974Allowed

Naraindas Indurkhya Vs The State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1974 SC 1232 : (1973) 21 BLJR 171 : (1974) MPLJ 729 : (1974) 4 SCC 788 : (1974) 3 SCR 624

Constitution of India, 1950 — Article 162, 32Madhya Pradesh Prathamik, Middle School Tatha Madhyamik Shiksha (Pathya Pustakon Sambandhi Vyavastha) Adhiniyam, 1973 — Section 4(1), 4(2), 4(3)

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Supreme Court18 Mar 1974dismissed

Naraindas Vs The Government of Madhya Pradesh and Others

Supreme Court Of India · AIR 1974 SC 1252 : (1974) CriLJ 924 : (1975) 3 SCC 31 : (1974) SCC(Cri) 727 : (1974) 6 UJ 325

Madhya Pradesh Prathamik, Middle School Tatha Madhyamik Shiksha (Pathya Pustakon Sambandhi Vyavastha) Adhiniyam, 1973 — Section 4(1)

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Supreme Court15 Mar 1974Dismissed

Golam Hussain alias Gama Vs The Commissioner of Police Calcutta and Others

Supreme Court Of India · AIR 1974 SC 1336 : (1974) CriLJ 938 : (1974) 4 SCC 530 : (1974) SCC(Cri) 566 : (1974) 3 SCR 613

Maintenance of Internal Security Act, 1971 — Section 12

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Supreme Court14 Mar 1974Allowed

Gogula Gurumurthy and Others Vs Kurimeti Ayyappa

Supreme Court Of India · AIR 1974 SC 1702 : (1975) 4 SCC 458 : (1974) 3 SCR 595 : (1974) 6 UJ 317

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25

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Supreme Court14 Mar 1974Allowed

S.N. Karkhanis and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1974 SC 2302 : (1974) 2 LLJ 141 : (1974) 4 SCC 360 : (1974) 3 SCR 589 : (1974) 1 SLJ 372 : (1974) 6 UJ 322

Constitution of India, 1950 — Article 14, 309

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Supreme Court14 Mar 1974Allowed

Irlapati Subbaya Vs The Public Prosecutor, Andhra Pradesh

Supreme Court Of India · AIR 1974 SC 836 : (1974) CriLJ 706 : (1974) 4 SCC 293 : (1974) SCC(Cri) 455 : (1974) 3 SCR 602 : (1974) 6 UJ 335

Penal Code, 1860 (IPC) — Section 302, 323, 324, 325, 34

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Supreme Court14 Mar 1974Dismissed

Dharm Das Wadhwani Vs The State of Uttar Pradesh

Supreme Court Of India · AIR 1975 SC 241 : AIR 1974 SC 241 : (1974) CriLJ 1249 : (1974) 4 SCC 267 : (1974) SCC(Cri) 429 : (1974) 3 SCR 607

Penal Code, 1860 (IPC) — Section 328

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Supreme Court13 Mar 1974Dismissed

Sita Ram Durga Prasad Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1975 SC 77 : (1975) MPLJ 186 : (1975) 4 SCC 171

Criminal Procedure Code, 1973 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 302

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Supreme Court12 Mar 1974Dismissed

Sandip Kumar Dey Vs The Officer-in-charge, Sakchi P.S., Jamshedpur and Others

Supreme Court Of India · AIR 1974 SC 871 : (1974) CriLJ 740 : (1974) 7 PLJR 458 : (1974) 4 SCC 273 : (1974) SCC(Cri) 435 : (1974) 1 SLJ 591 : (1974) 6 UJ 308

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Supreme Court12 Mar 1974Allowed

Shyam Sunder and Others Vs The State of Rajasthan

Supreme Court Of India · (1974) ACJ 296 : AIR 1974 SC 890 : (1974) 28 FLR 285 : (1974) LabIC 598 : (1974) 76 PLR 550 : (1974) 1 SCC 690 : (1974) 3 SCR 549 : (1974) 6 UJ 271

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Supreme Court12 Mar 1974Dismissed

Barati Vs State of U. P.

Supreme Court Of India · AIR 1974 SC 839 : (1974) CriLJ 709 : (1974) 4 SCC 258 : (1974) SCC(Cri) 420 : (1974) 3 SCR 570

Criminal Procedure Code, 1973 (CrPC) — Section 417, 87, 88Penal Code, 1860 (IPC) — Section 109, 302

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Supreme Court12 Mar 1974Dismissed

Raja Bahadur Motilal Bombay Mills Ltd., and Another Vs Govind Ram Brothers (P) Ltd., and Another

Supreme Court Of India · AIR 1974 SC 1708 : (1974) 2 SCC 178 : (1974) 3 SCR 577 : (1974) 6 UJ 279

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(1)Constitution of India, 1950 — Article 136

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Supreme Court12 Mar 1974Dismissed

Union of India (UOI) Vs Raman Iron Foundry Union of India (UOI) Vs Air Foam Industries (P) Ltd.

Supreme Court Of India · AIR 1974 SC 1265 : (1974) 2 SCC 231 : (1974) 3 SCR 556

Arbitration Act, 1940 — Section 41Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 6

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Supreme Court11 Mar 1974Dismissed

Mahesh Transport Company Vs The Transport and Dock Workers Union

Supreme Court Of India · AIR 1974 SC 868 : (1974) 28 FLR 280 : (1974) LabIC 595 : (1974) 4 SCC 355 : (1974) 6 UJ 226

Industrial Disputes Act, 1947 — Section 10(1)

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Supreme Court11 Mar 1974Disposed Of

Laxman Vs State Industrial Court and Others

Supreme Court Of India · AIR 1974 SC 844 : (1974) 28 FLR 400 : (1974) LabIC 575 : (1974) 2 LLJ 78 : (1974) MhLj 500 : (1974) 4 SCC 348 : (1974) 3 SCR 541 : (1974) 6 UJ 230

Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16, 2(10), 2(12), 2(13)

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Supreme Court05 Mar 1974Dismissed