Supreme Court28 Mar 1974Dismissed
Raghubir Singh Vs State of Haryana
Supreme Court Of India · AIR 1974 SC 1516 : (1974) CriLJ 1062 : (1974) 4 SCC 560 : (1974) SCC(Cri) 596 : (1974) 3 SCR 799
Prevention of Corruption Act, 1947 — Section 4, 5A
COURT ARCHIVE
Supreme Court Of India judgments, 1974
444 judgments · page 17 of 23
Supreme Court28 Mar 1974Dismissed
Surajmal Surolia Vs The Bar Council of India and Others
Supreme Court Of India · AIR 1974 SC 1212 : (1974) 4 SCC 635 : (1974) 3 SCR 808 : (1974) 6 UJ 380
Advocates Act, 1961 — Section 24(3)Constitution of India, 1950 — Article 19, 32Rajasthan High Court of Judicature Rules, 1952 — Rule 421
Supreme Court27 Mar 1974Dismissed
Jehan Singh Vs Delhi Administration
Supreme Court Of India · AIR 1974 SC 1146 : (1974) CriLJ 802 : (1974) 4 SCC 522 : (1974) SCC(Cri) 558 : (1974) 3 SCR 794 : (1974) 6 UJ 401
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173, 439, 561Penal Code, 1860 (IPC) — Section 120
Supreme Court26 Mar 1974Allowed
The State of Gujarat and Another Vs Shri Ambica Mills Ltd., Ahmedabad and Another
Supreme Court Of India · AIR 1974 SC 1300 : (1974) 29 FLR 97 : (1974) LabIC 841 : (1974) 4 SCC 656 : (1974) 3 SCR 760
Bombay Labour Welfare Fund (Gujarat Extension and Amendment) Act, 1961 — Section 13Bombay Labour Welfare Fund Act, 1953 — Section 3, 6A, 7Constitution of India, 1950 — Article 14, 19(1), 19(6)
Supreme Court26 Mar 1974Allowed
Patiala Bus (Sirhind) Pvt. Ltd. Vs State Transport Appellate Tribunal, Punjab and Others
Supreme Court Of India · AIR 1974 SC 1174 : (1974) 2 SCC 245
Motor Vehicles Act, 1939 — Section 47
Supreme Court26 Mar 1974Dismissed
Milan Banik Vs The State of West Bengal and Others
Supreme Court Of India · AIR 1974 SC 1214 : (1974) CriLJ 917 : (1974) 4 SCC 504 : (1974) SCC(Cri) 540 : (1974) 3 SCR 789 : (1974) 6 UJ 394
Constitution of India, 1950 — Article 32
Supreme Court25 Mar 1974dismissed
R.S. Sial Vs The State of U.P. and Others
Supreme Court Of India · AIR 1974 SC 1317 : (1974) LabIC 858 : (1974) 1 LLJ 513 : (1975) 3 SCC 111 : (1974) 3 SCR 754 : (1974) 6 UJ 331
Constitution of India, 1950 — Article 311, 311(2)
Supreme Court25 Mar 1974Dismissed
Mohd. Yunus Saleem Vs Shiv Kumar Shastri and Others
Supreme Court Of India · AIR 1974 SC 1218 : (1974) 4 SCC 854 : (1974) 3 SCR 738
General Clauses Act, 1897 — Section 21Representation of the People Act, 1951 — Section 116, 30, 37
Supreme Court25 Mar 1974Dismissed
Kondabai Kunkalika Salunke Vs Shrimant Chintamanrao and Others
Supreme Court Of India · AIR 1974 SC 1870 : (1974) MhLj 894 : (1974) MPLJ 905 : (1975) 4 SCC 532 : (1974) 6 UJ 289
Constitution of India, 1950 — Article 136
Supreme Court22 Mar 1974Allowed
SK. Abdul Munnaf Vs The State of West Bengal
Supreme Court Of India · AIR 1974 SC 2066 : (1974) CriLJ 1233 : (1975) 3 SCC 239 : (1974) SCC(Cri) 857 : (1974) 6 UJ 347
Maintenance of Internal Security Act, 1971 — Section 3
Supreme Court22 Mar 1974Allowed
Nawab Ali Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1974 SC 1228 : (1974) 22 BLJR 875 : (1974) CriLJ 921 : (1974) 4 SCC 600 : (1974) SCC(Cri) 636 : (1974) 3 SCR 734 : (1974) 6 UJ 781
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 342
Supreme Court21 Mar 1974Partly Allowed
Workmen of The Straw Board Manufacturing Co. Ltd. Vs Straw Board Manufacturing Co. Ltd.
Supreme Court Of India · AIR 1974 SC 1132 : (1974) 28 FLR 357 : (1974) LabIC 730 : (1974) 1 LLJ 499 : (1974) 4 SCC 681 : (1974) 3 SCR 703
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 25F, 25FFF, 25FFF(1), 25JUttar Pradesh Industrial Disputes Act, 1947 — Section 4F, 6N
Supreme Court21 Mar 1974Dismissed
Uttam Singh Vs The State (Delhi Administration)
Supreme Court Of India · AIR 1974 SC 1230 : (1974) CriLJ 923 : (1982) 2 SCALE 1379 : (1974) 4 SCC 590 : (1974) SCC(Cri) 626 : (1974) 3 SCR 722 : (1974) 6 UJ 750
Penal Code, 1860 (IPC) — Section 292, 292(1), 292(2)Probation of Offenders Act, 1958 — Section 4
Supreme Court21 Mar 1974Dismissed
The State of Punjab Vs Hari Singh and Another
Supreme Court Of India · AIR 1974 SC 1168 : (1974) CriLJ 822 : (1974) 4 SCC 552 : (1974) SCC(Cri) 588 : (1974) 3 SCR 725
Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
Supreme Court21 Mar 1974Allowed
Smt. Hardeep Kaur and Another Vs State of Punjab and Another
Supreme Court Of India · AIR 1974 SC 1995 : (1975) 1 SCC 156 : (1974) 6 UJ 288
Supreme Court20 Mar 1974Allowed
Ved Prakash Handooja Vs Delhi Administration
Supreme Court Of India · AIR 1974 SC 2336 : (1974) 4 SCC 596 : (1974) SCC(Cri) 632 : (1974) 6 UJ 344
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409
Supreme Court20 Mar 1974Allowed
The Municipal Corporation of Greater Bombay Vs Polychem Ltd.
Supreme Court Of India · AIR 1974 SC 1779 : (1974) 2 SCC 198 : (1974) 3 SCR 687
Bombay Municipal Corporation Act, 1888 — Section 154, 155, 156
Supreme Court20 Mar 1974Allowed
Kayjay Industries (P) Ltd. Vs Asnew Drums (P) Ltd. and Others
Supreme Court Of India · AIR 1974 SC 1331 : (1974) 2 SCC 213 : (1974) 3 SCR 678
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
Supreme Court20 Mar 1974dismissed
Gammon India Ltd. and Others Vs Union of India (UOI) and Others Goverdhan Lal and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1974 SC 960 : (1974) 28 FLR 406 : (1974) LabIC 707 : (1974) 1 LLJ 489 : (1974) 1 SCC 596 : (1974) 3 SCR 665
Constitution of India, 1950 — Article 14, 15, 19(1)Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 14, 2, 20, 28
Supreme Court19 Mar 1974Allowed
Hallu and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1974 SC 1936 : (1974) CriLJ 1385 : (1974) MhLj 694 : (1974) MPLJ 685 : (1974) 4 SCC 300 : (1974) SCC(Cri) 462 : (1974) 3 SCR 652
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 149, 302