COURT ARCHIVE

Supreme Court Of India judgments, 1974

444 judgments · page 16 of 23

Supreme Court09 Apr 1974Allowed

The Bihar State Board of Religious Trusts Vs Bhubneshwar Prasad Choudhary and Another

Supreme Court Of India · AIR 1974 SC 1123 : (1974) 22 BLJR 789 : (1974) 7 PLJR 433 : (1974) 2 SCC 288 : (1974) 3 SCR 867 : (1974) 6 UJ 294

Bihar Hindu Religious Trusts Act, 1950 — Section 2

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Supreme Court09 Apr 1974Allowed

Smt. Ganga Bai Vs Vijay Kumar and Others

Supreme Court Of India · AIR 1974 SC 1126 : (1974) MhLj 602 : (1974) MPLJ 629 : (1974) 2 SCC 393 : (1974) 3 SCR 882

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 4, Order 41 Rule 2, Order 41 Rule 3, Order 43 Rule 1

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Supreme Court09 Apr 1974Dismissed

Mohan Lal Pangasa Vs The State of U.P.

Supreme Court Of India · AIR 1974 SC 1144 : (1974) CriLJ 800 : (1974) 4 SCC 607 : (1974) SCC(Cri) 643 : (1974) 6 UJ 392

Constitution of India, 1950 — Article 136

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Supreme Court09 Apr 1974Dismissed

Bhajan Singh and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1974 SC 1564 : (1974) CriLJ 1029 : (1974) 4 SCC 568 : (1974) SCC(Cri) 604 : (1974) 3 SCR 891

Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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Supreme Court09 Apr 1974Dismissed

Management Committee T.K. Ghosh''s Academy Vs T.C. Palit and Others

Supreme Court Of India · AIR 1974 SC 1495 : (1975) PLJR 49 : (1975) 8 PLJR 49 : (1974) 2 SCC 354 : (1974) 3 SCR 872 : (1974) 6 UJ 310

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133, 133(1)Transfer of Property Act, 1882 — Section 106

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Supreme Court08 Apr 1974Allowed

Vasant Krishnarao Paturkar and Another Vs D.R. Majramkar and Others

Supreme Court Of India · AIR 1974 SC 1502 : (1974) LabIC 1001 : (1975) 3 SCC 162 : (1974) 3 SCR 857

Bombay Reorganisation Act, 1960 — Section 81, 83Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226

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Supreme Court08 Apr 1974Dismissed

Khem Karan and Others Vs The State of U.P. and Another

Supreme Court Of India · AIR 1974 SC 1567 : (1974) CriLJ 1033 : (1974) 76 PLR 677 : (1974) 4 SCC 603 : (1974) SCC(Cri) 639 : (1974) 3 SCR 863 : (1974) 6 UJ 389

Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 34

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Supreme Court05 Apr 1974Allowed

Chairman, Ramappa Gundappa Sahakari Samyakta Besava Sangha Ltd. Vs State of Mysore and Others

Supreme Court Of India · AIR 1974 SC 856 : (1974) 2 SCC 221 : (1974) 6 UJ 300

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Supreme Court05 Apr 1974Allowed

The Collector of Customs, Madras and Another Vs C. Tarachand

Supreme Court Of India · AIR 1974 SC 1209 : (1975) CriLJ 553 : (1974) 4 SCC 540 : (1974) SCC(Cri) 576 : (1974) 3 SCR 852 : (1974) 6 UJ 481

Customs Act, 1962 — Section 11Imports (Control) Order, 1955 — Section 3

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Supreme Court04 Apr 1974Dismissed

Deochand Vs The State of Maharashtra and Another

Supreme Court Of India · AIR 1974 SC 1488 : (1974) CriLJ 1089 : (1974) MhLj 473 : (1974) MPLJ 470 : (1974) 4 SCC 610 : (1974) SCC(Cri) 646

Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(3)

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Supreme Court04 Apr 1974Dismissed

Rambachan Hardwar Vs The State of Gujarat

Supreme Court Of India · AIR 1974 SC 855 : (1974) CriLJ 739 : (1975) 3 SCC 139 : (1974) SCC(Cri) 763 : (1974) 6 UJ 365

Penal Code, 1860 (IPC) — Section 325

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Supreme Court04 Apr 1974Dismissed

Shri Lakshmi Niwas Vs Commissioner of Police, Hyderabad and Another

Supreme Court Of India · AIR 1975 SC 480 : AIR 1974 SC 480 : (1974) CriLJ 1504 : (1975) 3 SCC 192 : (1974) SCC(Cri) 810 : (1974) 6 UJ 469

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Supreme Court04 Apr 1974Dismissed

Rajendra Kumar Chaturvedi Vs The State of Maharashtra

Supreme Court Of India · AIR 1974 SC 852 : (1974) CriLJ 737 : (1974) 4 SCC 586 : (1974) SCC(Cri) 622 : (1974) 3 SCR 847

Penal Code, 1860 (IPC) — Section 120, 34

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Supreme Court03 Apr 1974Allowed

THE STATE OF KERALA Vs M/S. MOOLJI VISSANJI.

Supreme Court Of India · (1974) 3 CTR 174

Kerala General Sales Tax Act, 1963 — Section 35

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Supreme Court03 Apr 1974Dismissed

Kesho Ram Vs Delhi Administration

Supreme Court Of India · AIR 1974 SC 1158 : (1974) CriLJ 814 : (1974) 4 SCC 509 : (1974) SCC(Cri) 545 : (1974) 3 SCR 827 : (1974) 6 UJ 397

Delhi Municipal Corporation Act, 1957 — Section 154, 161, 491Penal Code, 1860 (IPC) — Section 333, 353, 99

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Supreme Court03 Apr 1974Allowed

Collector of Customs, Madras and Others Vs D. Bhoormall

Supreme Court Of India · AIR 1974 SC 859 : (1975) CriLJ 545 : (2003) 90 ECC 347 : (1985) 5 ECR 2284 : (1983) 13 ELT 1546 : (1974) 2 SCC 544 : (1974) SCC(Cri) 784 : (1974) 3 SCR 833

Evidence Act, 1872 — Section 106

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Supreme Court03 Apr 1974Disposed Of

Papathi Ammal and Others Vs Veeramalai Vanniar (Dead) by Lrs. and Others

Supreme Court Of India · (1975) 3 SCC 475

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Supreme Court03 Apr 1974Dismissed

Bhagwandas Keshwani and Another Vs State of Rajasthan

Supreme Court Of India · AIR 1974 SC 898 : (1974) CriLJ 751 : (1974) 4 SCC 611 : (1974) SCC(Cri) 647 : (1974) 6 UJ 356

Drugs and Cosmetics Act, 1940 — Section 18ADrugs and Cosmetics Rules, 1945 — Rule 65(4)Evidence Act, 1872 — Section 10, 11, 8

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Supreme Court02 Apr 1974Dismissed

The Amalgamated Tea Estates Co. Ltd. Vs The State of Kerala Malayalam Plantations Ltd. Vs State of Kerala

Supreme Court Of India · AIR 1974 SC 849 : (1974) 94 ITR 479 : (1974) 4 SCC 415 : (1974) 3 SCR 820 : (1974) 6 UJ 476

Constitution of India, 1950 — Article 14, 48Kerala Agricultural Income Tax (Amendment) Act, 1970 — Section 2

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Supreme Court28 Mar 1974Allowed

Biram Chand Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1974 SC 1161 : (1974) CriLJ 817 : (1974) 4 SCC 573 : (1974) SCC(Cri) 609 : (1974) 3 SCR 813

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