Supreme Court24 Aug 1972Dismissed
Santiranjan Das Gupta Vs Dasuram Murzamull
Supreme Court Of India · AIR 1973 SC 48 : (1973) 3 SCC 463
Constitution of India, 1950 — Article 133
COURT ARCHIVE
Supreme Court Of India judgments, 1972
607 judgments · page 12 of 31
Supreme Court23 Aug 1972
N. Subba Rrao etc. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1973 SC 69 : (1974) LabIC 240 : (1972) 2 SCC 862 : (1973) 1 SCR 945
States Reorganisation Act, 1956 — Section 115, 115(5), 115(7)
Supreme Court23 Aug 1972Dismissed
Pala Singh and Another Vs State of Punjab
Supreme Court Of India · AIR 1972 SC 2679 : (1973) CriLJ 59 : (1972) 2 SCC 640 : (1973) SCC(Cri) 55 : (1973) 1 SCR 964 : (1973) 5 UJ 294
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 120B, 302, 307, 309, 34
Supreme Court23 Aug 1972Dismissed
Jai Narain Vs Municipal Corporation of Delhi
Supreme Court Of India · AIR 1972 SC 2607 : (1973) CriLJ 49 : (1972) 2 SCC 637 : (1973) SCC(Cri) 52 : (1973) 1 SCR 923 : (1973) 5 UJ 356
Probation of Offenders Act, 1958 — Section 4
Supreme Court23 Aug 1972Dismissed
Chander Singh Vs The State of U.P.
Supreme Court Of India · AIR 1973 SC 1200 : (1973) CriLJ 926 : (1973) 3 SCC 55 : (1973) SCC(Cri) 133 : (1973) 5 UJ 254
Penal Code, 1860 (IPC) — Section 396
Supreme Court23 Aug 1972Dismissed
Pushpavathi and Others Vs Chandraraja Kadamba and Others
Supreme Court Of India · AIR 1972 SC 2492 : (1973) 3 SCC 291
Supreme Court23 Aug 1972Dismissed
The Commissioner of Income Tax, U.P., Lucknow Vs Gangadhar Baijnath Generalganj, Kanpur Gangadhar Baijnath Vs The Commissioner of Income Tax, U.P.
Supreme Court Of India · AIR 1973 SC 1011 : (1972) 86 ITR 19 : (1972) 4 SCC 28 : (1973) 1 SCR 928
Income Tax Act, 1922 — Section 10, 12
Supreme Court23 Aug 1972Allowed
Deokinandan Parashar Vs The Agra Distt. Co-operative Bank and Others
Supreme Court Of India · AIR 1972 SC 2497 : (1972) LabIC 1622 : (1973) 3 SCC 303
Supreme Court23 Aug 1972Allowed
Sheoram Singh and Another Vs The State of U.P.
Supreme Court Of India · AIR 1972 SC 2555 : (1973) CriLJ 26 : (1973) 3 SCC 110 : (1973) SCC(Cri) 191 : (1973) 1 SCR 939 : (1973) 5 UJ 286
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court23 Aug 1972Allowed
Munshi Singh and Others Vs Union of India (UOI)
Supreme Court Of India · AIR 1973 SC 1150 : (1973) 2 SCC 337 : (1973) 1 SCR 973
Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 5
Supreme Court23 Aug 1972Allowed
Harinarayan and Others Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1972 SC 2464 : (1973) 6 PLJR 267 : (1972) 2 SCC 874 : (1973) 1 SCR 959 : (1973) 5 UJ 320
Defence of India Rules, 1962 — Rule 75Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 23, 24, 24(2), 7, 8
Supreme Court22 Aug 1972Partly Allowed
State of Gujarat Vs Prakash Trading Co., Ahmedabad
Supreme Court Of India · AIR 1973 SC 960 : (1972) 1 CTR 334 : (1972) 2 SCC 689 : (1973) 1 SCR 918 : (1972) 30 STC 348
Supreme Court22 Aug 1972dismissed
R. Ramamurthi Iyer Vs Raja V. Rajeswara Rao
Supreme Court Of India · AIR 1973 SC 643 : (1972) 2 SCC 721 : (1973) 1 SCR 904 : (1973) 5 UJ 245
Partition Act, 1893 — Section 2, 3, 3(1)
Supreme Court22 Aug 1972Dismissed
State of Rajasthan Vs Jaipur Udyog Ltd.
Supreme Court Of India · AIR 1973 SC 843(1) : AIR 1973 SC 843 : (1974) 3 SCC 247 : (1972) 30 STC 565
Central Sales Tax Act, 1956 — Section 10, 10A, 10A(1), 7, 8(1)
Supreme Court22 Aug 1972Allowed
Hukam Chand etc. Vs Union of India (UOI) and Others Prithvi Chand (Deceased) through Lrs. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1972 SC 2427 : (1972) RD 331 : (1972) 2 SCC 601 : (1973) 1 SCR 896
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 40, 40(3)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 49
Supreme Court21 Aug 1972Dismissed
Prof. Balraj Madhok Vs Shri Shashi Bhushan and Others
Supreme Court Of India · AIR 1972 SC 2558 : (1972) 2 SCC 616 : (1973) 5 UJ 231
Representation of the People Act, 1951 — Section 116
Supreme Court21 Aug 1972Dismissed
N.S. Vardachari Vs G. Vasantha Pai and Others
Supreme Court Of India · AIR 1973 SC 38 : (1972) 2 SCC 594 : (1973) 1 SCR 886 : (1973) 5 UJ 425
Constitution of India, 1950 — Article 171(3), 173Penal Code, 1860 (IPC) — Section 171Representation of the People Act, 1951 — Section 10, 5, 6, 7, 8
Supreme Court17 Aug 1972Dismissed
Ayodhya Singh Vs State of Rajasthan
Supreme Court Of India · AIR 1972 SC 2501 : (1972) CriLJ 1696 : (1972) 3 SCC 885 : (1972) SCC(Cri) 786 : (1973) 1 SCR 880 : (1973) 5 UJ 346 : (1972) WLN 609
Criminal Procedure Code, 1898 (CrPC) — Section 239, 380, 457Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 457, 75
Supreme Court17 Aug 1972dismissed
Ramlagan Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1972 SC 2593 : (1973) CriLJ 44 : (1973) 3 SCC 881 : (1973) SCC(Cri) 563 : (1973) 5 UJ 332
Criminal Procedure Code, 1898 (CrPC) — Section 342
Supreme Court17 Aug 1972dismissed
Ashim Kumar Ray Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 2561 : (1973) 4 SCC 76 : (1973) SCC(Cri) 723 : (1973) 5 UJ 431
Maintenance of Internal Security Act, 1971 — Section 3(1)(2)