Supreme Court29 Aug 1972dismissed
Commissioner of Income Tax, Gujarat Vs Vadilal Lallubhai Commissioner of Income Tax, Gujarat Vs Sakarlal Balabhai
Supreme Court Of India · AIR 1973 SC 1016(1)
Income Tax Act, 1922 — Section 2(6A), 2(6C), 44B
COURT ARCHIVE
Supreme Court Of India judgments, 1972
607 judgments · page 11 of 31
Supreme Court29 Aug 1972Allowed
Aluminium Corporation of India Ltd. Vs Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1973 SC 520(1) : (1972) 86 ITR 11 : (1972) 4 SCC 37 : (1973) 1 SCR 1097
Income Tax Act, 1922 — Section 10(2)
Supreme Court29 Aug 1972Allowed
Ram Narain and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1972 SC 2544 : (1973) CriLJ 29 : (1973) 3 SCC 246 : (1973) 5 UJ 276
Penal Code, 1860 (IPC) — Section 142, 147, 149, 302, 304
Supreme Court29 Aug 1972Dismissed
Commissioner of Income Tax, Gujarat Vs Vadilal Lallubhai, etc. etc. Commissioner of Income Tax, Gujarat Vs Sakarlal Balabhai
Supreme Court Of India · AIR 1973 SC 1016 : (1972) 86 ITR 2 : (1973) 3 SCC 17 : (1973) 1 SCR 1058
Income Tax Act, 1922 — Section 2, 2(6)
Supreme Court29 Aug 1972Dismissed
Sumat Prasad Jain Vs Sheojanam Prasad (Dead) and Others and State of Bihar
Supreme Court Of India · AIR 1972 SC 2488 : (1972) CriLJ 1707 : (1973) 1 SCC 56 : (1973) SCC(Cri) 186 : (1973) 1 SCR 1050 : (1973) 5 UJ 302
Penal Code, 1860 (IPC) — Section 479, 482, 486Trade and Merchandise Marks Act, 1958 — Section 2(1)
Supreme Court29 Aug 1972Allowed
Commissioner of Income Tax, Poona Vs Manna Ramji and Co.
Supreme Court Of India · AIR 1973 SC 515 : (1972) 86 ITR 29 : (1973) 3 SCC 43 : (1973) 1 SCR 1068
Income Tax Act, 1922 — Section 10, 66(1)
Supreme Court29 Aug 1972dismissed
R.M. Subbaraj Vs Kodaikanal Motor Union (P) Ltd.
Supreme Court Of India · AIR 1972 SC 2266 : (1973) 1 AnWR 56 : (1973) 3 SCC 871 : (1973) 1 SCR 1105 : (1973) 5 UJ 311
Motor Vehicles Act, 1939 — Section 43
Supreme Court29 Aug 1972dismissed
E.D. Sassoon and Co. Ltd. Vs Commissioner of Income Tax, Bombay Commissioner of Income Tax, Bombay Vs E.D. Sassoon and Co. Ltd.
Supreme Court Of India · (1972) 86 ITR 757 : (1973) 3 SCC 67 : (1973) 1 SCR 1084
Income Tax Act, 1922 — Section 25(3), 66(1)
Supreme Court29 Aug 1972dismissed
M.K. Brothers (P) Ltd. Vs Commissioner of Income Tax, Kanpur
Supreme Court Of India · AIR 1973 SC 524 : (1972) 86 ITR 38 : (1973) 3 SCC 30 : (1973) 1 SCR 1077
Income Tax Act, 1922 — Section 10, 66(1)
Supreme Court28 Aug 1972dismissed
The Income Tax Officer, Gorakhpur Vs Shri Ram Prasad and Others
Supreme Court Of India · AIR 1974 SC 454 : (1972) 86 ITR 145 : (1973) 3 SCC 25 : (1973) 1 SCR 1043
Excess Profits Tax Act, 1940 — Section 13, 14, 15, 2(17), 21Income Tax Act, 1922 — Section 25
Supreme Court28 Aug 1972dismissed
Calcutta Tramways Co., Ltd. Vs Commissioner of Wealth Tax
Supreme Court Of India · AIR 1972 SC 2600 : (1972) 86 ITR 133 : (1973) 3 SCC 35 : (1973) 1 SCR 1033
Wealth Tax Act, 1957 — Section 2, 27(J), 3, 4, 5
Supreme Court25 Aug 1972Dismissed
Shaukat Hussain alias Ali Akram and Others Vs Smt. Bhuneshwari Devi (Dead) by Lrs. and Others
Supreme Court Of India · AIR 1973 SC 528 : (1972) 5 PLJR 535 : (1972) 2 SCC 731 : (1973) 1 SCR 1022 : (1973) 5 UJ 235
Criminal Procedure Code, 1898 (CrPC) — Section 37, 38, 39, 41, 42
Supreme Court25 Aug 1972Dismissed
Thakur Singh Vs Ram Baran Singh and Others
Supreme Court Of India · AIR 1973 SC 45 : (1972) 5 PLJR 543 : (1972) 2 SCC 740 : (1973) 1 SCR 1016 : (1973) 5 UJ 262
Transfer of Property Act, 1882 — Section 76, 77, 83
Supreme Court25 Aug 1972Dismissed
Shaikh Mohd. Ali Vs State of Maharashtra
Supreme Court Of India · AIR 1973 SC 43 : (1973) CriLJ 166 : (1973) MhLj 1 : (1972) 2 SCC 784 : (1973) SCC(Cri) 111 : (1973) 5 UJ 299
Penal Code, 1860 (IPC) — Section 300, 302, 323, 34
Supreme Court24 Aug 1972Dismissed
K. Srinivasa Iyengar Vs K. Srinivasan and Another
Supreme Court Of India · (1973) 2 SCC 327
Supreme Court24 Aug 1972dismissed
Delhi Special Police Establishment, New Delhi Vs Lt. Col. S.K. Loraiya
Supreme Court Of India · AIR 1972 SC 2548 : (1973) CriLJ 33 : (1972) 2 SCC 692 : (1973) SCC(Cri) 1101 : (1973) 1 SCR 1010 : (1973) 5 UJ 350
Army Act, 1950 — Section 122, 122(1), 122(3), 125, 127Criminal Courts and Court Martial (Adjustment of Jurisdiction) Rules, 1952 — Rule 3
Supreme Court24 Aug 1972Dismissed
Rami Manprasad Gordhandas and Others Vs Gopichand Shersing Gupta and Others
Supreme Court Of India · AIR 1973 SC 566 : (1973) 4 SCC 89 : (1973) 5 UJ 258
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29, 29(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court24 Aug 1972Dismissed
State of Bihar Vs Deokaran Nenshi and Another
Supreme Court Of India · AIR 1973 SC 908 : (1973) 21 BLJR 741 : (1973) CriLJ 347 : (1973) 26 FLR 77 : (1973) 6 PLJR 280 : (1972) 2 SCC 890 : (1973) SCC(Cri) 114 : (1973) 1 SCR 1004
Metalliferous Mines Regulations, 1926 — Regulation 3Mines Act, 1952 — Section 66, 79
Supreme Court24 Aug 1972Dismissed
Ram Pershad Vs The Commissioner of Income Tax, New Delhi
Supreme Court Of India · AIR 1973 SC 637 : (1972) 42 CompCas 544 : (1972) 86 ITR 122 : (1972) 2 SCC 696 : (1973) 1 SCR 985
Companies Act, 1913 — Section 17(2)Income Tax Act, 1922 — Section 10, 10(1), 10(2), 12, 66(1)
Supreme Court24 Aug 1972Allowed
Minerals and Metals Trading Corporation of India, Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1972 SC 2551 : (1989) 25 ECR 278 : (1983) 13 ELT 1542 : (1972) 2 SCC 620 : (1973) 1 SCR 997