Supreme Court07 Aug 1972Allowed
Durga Pada Ghosh Vs State of West Bengal
Supreme Court Of India · AIR 1972 SC 2420 : (1972) 2 SCC 656 : (1973) SCC(Cri) 76
Constitution of India, 1950 — Article 22(5)
COURT ARCHIVE
Supreme Court Of India judgments, 1972
607 judgments · page 14 of 31
Supreme Court04 Aug 1972Allowed
R.L. Narasimham Ors. Vs Union of India
Supreme Court Of India · AIR 1972 SC 2405 : (1972) LabIC 1420 : (1972) 2 SCC 763 : (1973) 1 SCR 773
Constitution of India, 1950 — Article 221, 32Government of India Act, 1935 — Section 221High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 25
Supreme Court04 Aug 1972Allowed
Mst. Aliaria and Others Vs Chhannu and Another
Supreme Court Of India · (1972) RD 235 : (1973) 4 SCC 99 : (1973) 5 UJ 317
Uttar Pradesh Tenancy Act, 1939 — Section 180(1), 182(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 137
Supreme Court03 Aug 1972Partly Allowed
Daulat Rao Jai Ram Ji (Since dead) L.Rs. Vs Harish Chandra and Others
Supreme Court Of India · AIR 1972 SC 2446 : (1972) MhLj 61 : (1973) 2 SCC 307 : (1973) 5 UJ 313
Supreme Court02 Aug 1972Allowed
Madan Mohan Mondal Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 2400 : (1972) 2 SCC 534 : (1972) SCC(Cri) 872 : (1973) 1 SCR 761 : (1973) 5 UJ 335
Constitution of India, 1950 — Article 22(5)
Supreme Court02 Aug 1972Dismissed
Inter State Transport Commission, New Delhi Vs P. Manjunath Kamath and Others
Supreme Court Of India · AIR 1972 SC 2250 : (1973) 3 SCC 733 : (1973) 1 SCR 765 : (1973) 5 UJ 178
Motor Vehicles Act, 1939 — Section 55, 56(2), 57(2), 63
Supreme Court02 Aug 1972Allowed
Kala Chand Saran Vs State of West Bengal
Supreme Court Of India · AIR 1972 SC 2254 : (1972) 4 SCC 58 : (1973) 5 UJ 337
Constitution of India, 1950 — Article 22(5)
Supreme Court01 Aug 1972Dismissed
Borjahan Gorey Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 2256 : (1972) 2 SCC 550 : (1972) SCC(Cri) 888 : (1973) 1 SCR 751 : (1973) 5 UJ 269
Constitution of India, 1950 — Article 32
Supreme Court01 Aug 1972Dismissed
Kelukutty and Others Vs Mammad and Others
Supreme Court Of India · AIR 1972 SC 2403 : (1972) KLT 725 : (1972) 2 SCC 591 : (1973) 1 SCR 757 : (1973) 5 UJ 329
Supreme Court31 Jul 1972Dismissed
Shri Amiya Kumar Karmakar Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 2259 : (1972) 2 SCC 672 : (1973) SCC(Cri) 68
Constitution of India, 1950 — Article 22(3)
Supreme Court31 Jul 1972Dismissed
M/s Guzdar Kajora Coal Mines Ltd., Calcutta Vs The Commissioner of Income Tax, Calcutta
Supreme Court Of India · AIR 1972 SC 2373 : (1972) 85 ITR 599 : (1972) 2 SCC 436 : (1973) 1 SCR 742
Income Tax Act, 1886 — Section 10(2), 10(5)Income Tax Act, 1922 — Section 1(2), 37
Supreme Court31 Jul 1972Dismissed
Arun Kumar Sinha Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 2371 : (1973) 4 SCC 54 : (1973) SCC(Cri) 695 : (1973) 5 UJ 343
Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)
Supreme Court28 Jul 1972Dismissed
SK. Hasan Ali Vs State of West Bengal
Supreme Court Of India · AIR 1972 SC 2590 : (1972) 2 SCC 677 : (1973) SCC(Cri) 73
Constitution of India, 1950 — Article 32
Supreme Court28 Jul 1972Allowed
Shri Kishan and Others Vs State of U.P.
Supreme Court Of India · AIR 1972 SC 2056 : (1972) CriLJ 1313 : (1972) 2 SCC 537 : (1972) SCC(Cri) 875 : (1973) 1 SCR 734
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
Supreme Court28 Jul 1972Disposed Of
Binode Hembram Vs State of West Bengal
Supreme Court Of India · AIR 1972 SC 2378 : (1973) 4 SCC 87 : (1973) SCC(Cri) 734 : (1973) 5 UJ 265
Constitution of India, 1950 — Article 32
Supreme Court28 Jul 1972Dismissed
Ajit Kumar Chowdhry Vs The State of Bihar
Supreme Court Of India · AIR 1972 SC 2058 : (1972) CriLJ 1315 : (1972) 5 PLJR 498 : (1972) 2 SCC 451 : (1972) SCC(Cri) 748
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 379, 411
Supreme Court28 Jul 1972Allowed
Ram Narain Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1972 SC 2225 : (1974) 22 BLJR 79 : (1972) CriLJ 1444 : (1972) 5 PLJR 500 : (1972) 2 SCC 532 : (1972) SCC(Cri) 870 : (1973) 1 SCR 738 : (1973) 5 UJ 267
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
Supreme Court27 Jul 1972Allowed
Sri Nagen Murmu Vs The State of West Bengal
Supreme Court Of India · AIR 1973 SC 844 : (1973) CriLJ 667 : (1973) 3 SCC 63 : (1973) SCC(Cri) 141 : (1973) 5 UJ 242
Constitution of India, 1950 — Article 32
Supreme Court26 Jul 1972Allowed
Bachan and Another Vs Kankar and Others
Supreme Court Of India · AIR 1972 SC 2157 : (1972) 2 SCC 555 : (1973) 1 SCR 727 : (1973) 5 UJ 272
Criminal Procedure Code, 1898 (CrPC) — Section 145Land Revenue Act, 1951 — Section 32Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
Supreme Court26 Jul 1972Dismissed
Shri Bilas Singh alias Ram Bilas Ojhas Vs State of Bihar
Supreme Court Of India · AIR 1972 SC 2054 : (1972) 2 SCC 589 : (1973) 5 UJ 225