COURT ARCHIVE

Supreme Court Of India judgments, 1965

381 judgments · page 5 of 20

Supreme Court12 Nov 1965Dismissed

Indra Singh and Sons (P.) Ltd. Vs Sales Tax Officer Raigarh Circle and Others

Supreme Court Of India · (1966) JLJ 850

Central Sales Tax Act, 1956 — Section 14, 7Madhya Pradesh General Sales Tax Act, 1958 — Section 39(1)

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Supreme Court12 Nov 1965Dismissed

Durgadas Shirali Vs union of india (UOI) and Others.

Supreme Court Of India · AIR 1966 SC 1078 : (1966) CriLJ 812 : (1966) 2 SCR 573

Constitution of India, 1950 — Article 358, 359(1)Defence of India Rules, 1962 — Rule 30

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Supreme Court12 Nov 1965Dismissed

Russa H. Mehta Trust, Bombay Vs Commissioner of Income Tax, Bombay City - I

Supreme Court Of India · AIR 1966 SC 866 : (1966) 59 ITR 711 : (1966) 2 SCR 579

Income Tax Act, 1922 — Section 12B, 14(2), 2(3A), 3, 4Income Tax Act, 1941 — Section 14(2)Taxation Laws (Extension to Merged States and Amendment) Act, 1949 — Section 3, 7

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Supreme Court10 Nov 1965Allowed

Mahadeo Vs Babu Udai Pratap Singh and Others

Supreme Court Of India · AIR 1966 SC 824 : (1966) 2 SCR 564

Conduct of Elections Rules, 1961 — Rule 22, 56(2)Representation of the People Act, 1951 — Section 100(1)

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Supreme Court10 Nov 1965Allowed

Lala Ram Swarup and Others Vs Shikar Chand and Another

Supreme Court Of India · AIR 1966 SC 893 : (1966) 2 SCR 553

Conduct of Elections Rules, 1961 — Rule 56(2)Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 100(1), 16, 3(3), 3(4)

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Supreme Court08 Nov 1965Allowed

Beharilal Shyamsunder Vs Sales Tax Officer, Cui Circle, Cuttack and Another

Supreme Court Of India · (1966) 60 ITR 260 : (1966) 17 STC 508

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Supreme Court05 Nov 1965Dismissed

Lakhmi Chand Khemani Vs Smt. Kauran Devi

Supreme Court Of India · AIR 1966 SC 1003 : (1966) 2 SCR 544

Delhi Rent Control Act, 1958 — Section 2(1), 50Slum Areas (Improvement and Clearance) Act, 1956 — Section 19

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Supreme Court05 Nov 1965Dismissed

Commissioner of Income Tax, Uttar Pradesh Vs Manmohan Das (Deceased)

Supreme Court Of India · AIR 1966 SC 798(1) : AIR 1966 SC 798 : (1966) 59 ITR 699 : (1966) 2 SCR 531

Income Tax Act, 1922 — Section 10, 12, 24(2), 7

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Supreme Court04 Nov 1965Allowed

The Management of the Syndicate Bank Ltd. Vs The Workmen

Supreme Court Of India · AIR 1966 SC 1283 : (1966) 2 AnWR 57 : (1966) 12 FLR 159 : (1966) 1 LLJ 440

Industrial Disputes Act, 1947 — Section 10(1)

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Supreme Court04 Nov 1965Allowed

Bhagwan Das Vs The State of Punjab

Supreme Court Of India · AIR 1966 SC 1869 : (1966) 68 PLR 300 : (1966) 2 SCR 512

Punjab Security of Land Tenures Act, 1953 — Section 19, 9(1)

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Supreme Court04 Nov 1965Allowed

British Paints (India) Ltd. Vs Its Workmen

Supreme Court Of India · AIR 1966 SC 732 : (1966) 12 FLR 145 : (1966) 1 LLJ 407 : (1966) 2 SCR 523

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Supreme Court03 Nov 1965Allowed

Bombay Labour Union Representing The Workmen of International Franchises Pvt. Ltd. Vs International Franchises Pvt. Ltd.

Supreme Court Of India · AIR 1966 SC 942 : (1966) 12 FLR 161 : (1966) 1 LLJ 417 : (1966) 2 SCR 493

Administrative Service (Recruitment) Rules, 1954 — Rule 5(3)

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Supreme Court03 Nov 1965Dismissed

Salem Erode Electricity Distribution Company Ltd. Vs Salem Erode Electricity Distribution Co. Ltd. Employees Union

Supreme Court Of India · AIR 1966 SC 808 : (1966) 12 FLR 205 : (1966) 1 LLJ 443 : (1966) 2 SCR 498

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Supreme Court02 Nov 1965Allowed

Commissioner of Income Tax, Madras Vs Best and Co.

Supreme Court Of India · AIR 1966 SC 1325 : (1966) 60 ITR 11 : (1966) 2 SCR 480

Income Tax Act, 1922 — Section 10, 66(1)

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Supreme Court02 Nov 1965Dismissed

Bengal and Assam Investors Ltd. Vs Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1966 SC 1514 : (1966) 59 ITR 547 : (1966) 2 SCR 472

Excess Profits Tax Act, 1940 — Section 2(5)Finance Act, 1955 — Section 9Income Tax Act, 1922 — Section 10, 12, 24(2), 25(3), 66(1)

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Supreme Court02 Nov 1965Dismissed

Mathura Prasad and Others Vs The Sagar Electric Supply Company Ltd., Sagar and Another

Supreme Court Of India · (1966) JLJ 1183 : (1967) MPLJ 114

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Supreme Court01 Nov 1965Dismissed

Commissioner of Income Tax, Calcutta Vs Jaipuria China Clay Mines (P) Ltd.

Supreme Court Of India · AIR 1966 SC 1187 : (1966) 59 ITR 555 : (1966) 2 SCR 449

Income Tax (Amendment) Act, 1953 — Section 8Income Tax Act, 1922 — Section 10, 10(2), 23, 23(1), 23(5)

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Supreme Court01 Nov 1965Allowed

Management of Brooke Bond India (P) Ltd. Vs Workmen

Supreme Court Of India · AIR 1966 SC 668 : (1966) 12 FLR 42 : (1966) 1 LLJ 402 : (1966) 2 SCR 465

Administrative Service (Recruitment) Rules, 1954 — Rule 5(3)

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Supreme Court01 Nov 1965Dismissed

State of Punjab Vs Jullunder Vegetables Syndicate

Supreme Court Of India · AIR 1966 SC 1295 : (1966) 2 SCR 457 : (1966) 17 STC 326

East Punjab General Sales Tax Act, 1948 — Section 16East Punjab General Sales Tax Rules, 1949 — Rule 40

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Supreme Court28 Oct 1965Dismissed

Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara Vs Paluram Dhanania

Supreme Court Of India · (1966) 60 ITR 250

Income Tax Act, 1922 — Section 34

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