Supreme Court05 Jan 1965Dismissed
M.R. Patel Vs State of Bihar and Others
Supreme Court Of India · AIR 1966 SC 343 : (1965) BLJR 443 : (1965) 2 SCR 693
Bihar and Orissa Excise Act, 1915 — Section 2(7), 34, 35, 38, 40Constitution of India, 1950 — Article 136
