COURT ARCHIVE

Supreme Court Of India judgments, 1965

381 judgments · page 19 of 20

Supreme Court03 Feb 1965Dismissed

Josep Pothen Vs State of Kerala

Supreme Court Of India · AIR 1965 SC 1514 : (1965) KLJ 660 : (1965) KLT 633 : (1965) 2 SCR 868

Ancient and Historical Monuments and Archaeological Sites and Remains (Declaration of National Importance) Act, 1951 — Section 3Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1958 — Section 4Co

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Supreme Court03 Feb 1965Dismissed

Pooran Singh and Another Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1965 SC 1583 : (1965) MhLj 507 : (1965) MPLJ 619 : (1965) 2 SCR 853

Motor Vehicles Act, 1939 — Section 112, 118A, 123, 124, 130

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Supreme Court03 Feb 1965Allowed

Ram Dial and Others Vs The State of Punjab

Supreme Court Of India · AIR 1965 SC 1518 : (1965) 67 PLR 835 : (1965) 2 SCR 858

Central Provinces and Berar Municipalities Act, 1922 — Section 53A, 53A(1), 57, 57(1)Constitution of India, 1950 — Article 14Punjab Municipal Act, 1911 — Section 14, 16, 16(1), 16(2), 16(3)

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Supreme Court02 Feb 1965Allowed

Ajaib Singh Vs State of Punjab

Supreme Court Of India · (1965) 2 SCR 845

Criminal Procedure Code, 1898 (CrPC) — Section 10, 10(1), 10(2), 10(3), 11Defence of India Act, 1962 — Section 3(1), 40(2)Defence of India Rules, 1962 — Rule 30, 30(1)

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Supreme Court01 Feb 1965Allowed

United Bank of India Ltd. Vs Lekharam Sonaram and Co. and Others

Supreme Court Of India · AIR 1965 SC 1591 : (1965) BLJR 480 : (1965) 35 CompCas 471

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 59

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Supreme Court01 Feb 1965Allowed

Bhaurao Shankar Lokhande and Another Vs State of Maharashtra and Another

Supreme Court Of India · AIR 1965 SC 1564 : (1966) 1 AnWR 92 : (1965) 67 BOMLR 423 : (1965) CriLJ 544 : (1965) MhLj 561 : (1965) MPLJ 873 : (1965) 2 SCR 837

Hindu Marriage Act, 1955 — Section 5Penal Code, 1860 (IPC) — Section 114, 17, 3, 494, 495

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Supreme Court29 Jan 1965dismissed

union of india (UOI) Vs Sree Ram Bohra and Others

Supreme Court Of India · AIR 1965 SC 1531 : (1965) BLJR 589 : (1965) 2 SCR 830

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Constitution of India, 1950 — Article 133

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Supreme Court22 Jan 1965Allowed

Shah Chhotalal Lallubhai and Others Vs Charity Commissioner, Bombay and Others

Supreme Court Of India · AIR 1965 SC 1611 : (1965) MhLj 617 : (1965) MPLJ 747 : (1965) 2 SCR 811

Bombay Public Trusts Act, 1950 — Section 10, 11, 12, 13, 2(13)

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Supreme Court22 Jan 1965Dismissed

Sahib Singh Mehra Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1965 SC 1451 : (1965) CriLJ 434 : (1965) 2 SCR 823

Criminal Procedure Code, 1898 (CrPC) — Section 198, 198B, 198B(1), 198B(3)Penal Code, 1860 (IPC) — Section 499, 500

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Supreme Court21 Jan 1965Dismissed

State of Rajasthan and Others Vs Ghasilal

Supreme Court Of India · AIR 1965 SC 1454 : (1965) 2 SCR 805 : (1965) 16 STC 318

Constitution of India, 1950 — Article 20(1), 226

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Supreme Court20 Jan 1965Allowed

Raja Soap Factory and Others Vs S.P. Shantharaj and Others

Supreme Court Of India · AIR 1965 SC 1449 : (1965) 2 ALT 1 : (1965) 2 SCR 800

Civil Procedure Code, 1908 (CPC) — Section 151, 2(4), 24, 24(1)Mysore High Court Act, 1884 — Section 12Trade and Merchandise Marks Act, 1958 — Section 105, 2

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Supreme Court19 Jan 1965dismissed

Babu and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1965 SC 1467 : (1965) CriLJ 539 : (1965) 2 SCR 771

Constitution of India, 1950 — Article 133, 134, 134(1), 136(1), 145Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34

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Supreme Court19 Jan 1965Allowed