Supreme Court30 Nov 1965Allowed

Jagat Bahadur Singh Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1966 SC 945 : (1966) 2 ALT 49 : (1966) CriLJ 709 : (1966) JLJ 483 : (1966) MhLj 569 : (1966) MPLJ 522 : (1966) 2 SCR 822

Criminal Procedure Code, 1898 (CrPC) — Section 31(1), 32, 423(1)