COURT ARCHIVE

Supreme Court Of India judgments, 1965

381 judgments · page 7 of 20

Supreme Court15 Oct 1965dismissed

Punjab Sikh Regular Motor Service, Moudhapara Vs The Regional Transport Authority, Raipur and Another

Supreme Court Of India · AIR 1966 SC 1318 : (1966) MPLJ 836 : (1966) 2 SCR 221

Motor Vehicles Act, 1939 — Section 63Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 62, 63

Supreme Court14 Oct 1965Dismissed

Yenumula Mallu Dora Vs Peruri Seetharatnam and Others

Supreme Court Of India · AIR 1966 SC 918 : (1966) 2 SCR 209

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Provincial Insolvency Act, 1920 — Section 6

Supreme Court13 Oct 1965Dismissed

R. Jeevaratnam Vs The State of Madras

Supreme Court Of India · AIR 1966 SC 951 : (1967) 14 FLR 285 : (1967) 1 LLJ 391 : (1966) 2 SCR 204

Supreme Court13 Oct 1965Allowed

Venkatesh Narahar Katti Vs Haji Saheb Khadir Saheb Mulla and Another

Supreme Court Of India · AIR 1966 SC 1085 : (1966) MhLj 436 : (1966) 2 SCR 215

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29(2)

Supreme Court12 Oct 1965Allowed

Ganesh Prasad Vs Lal Umashankar Pratap Narain Singh

Supreme Court Of India · (1966) JLJ 856

Supreme Court12 Oct 1965Allowed

Singareni Collieries Co., Ltd. Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1966 SC 563 : (1966) 2 SCR 190 : (1966) 17 STC 197

Constitution of India, 1950 — Article 286, 286(1)Hyderabad General Sales Tax Act, 1950 — Section 2

Supreme Court11 Oct 1965Dismissed

Chairman Madappa Vs M.N. Mahanthadevaru and Others

Supreme Court Of India · AIR 1966 SC 878 : (1966) 2 SCR 151

Civil Procedure Code, 1908 (CPC) — Section 91(1), 92, 92(1)

Supreme Court11 Oct 1965Allowed

Bishambar Nath Kohli and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1966 SC 573 : (1966) 2 SCR 158

Administration of Evacuee Property Act, 1950 — Section 27, 58(3)

Supreme Court11 Oct 1965Dismissed

Godde Venkateswara Rao Vs Government of Andhra Pradesh and Others

Supreme Court Of India · AIR 1966 SC 828 : (1966) 2 SCR 172

Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 62, 72Constitution of India, 1950 — Article 226

Supreme Court08 Oct 1965Dismissed

Kumaon Motor Owners'' Union Ltd. and Another Vs The State of Uttar Pradesh

Supreme Court Of India · AIR 1966 SC 785 : (1966) 2 SCR 122

Defence of India Act, 1962 — Section 43, 44, 6(4)Defence of India Rules, 1962 — Rule 131(2)Motor Vehicles Act, 1988 — Section 68, 68B

Supreme Court08 Oct 1965Allowed

Ratan Lal Vs The State of Maharashtra

Supreme Court Of India · AIR 1966 SC 722 : (1966) CriLJ 597 : (1966) 2 SCR 142

Bombay Prohibition Act, 1949 — Section 24A, 59A, 66(1), 6A(7)

Supreme Court08 Oct 1965Dismissed

State of Maharashtra Vs Ministerial Service Association

Supreme Court Of India · AIR 1966 SC 625 : (1966) 2 LLJ 132 : (1966) MhLj 366 : (1966) MPLJ 390 : (1966) 2 SCR 134

Bombay Allocated Government Servants (Absorption, Seniority, Pay and Allowances) Rules, 1957 — Rule 10, 12, 23States Reorganisation Act, 1956 — Section 115

Supreme Court07 Oct 1965Dismissed

State of Kerala and Others Vs Bhavani Tea Produce Co. Ltd.

Supreme Court Of India · AIR 1966 SC 677 : (1966) 59 ITR 254 : (1966) 2 SCR 92

Coffee Market Expansion Act, 1942 — Section 14, 25Constitution of India, 1950 — Article 226Madras Plantations Agricultural Income Tax Act, 1955 — Section 17, 2, 22, 3, 33

Supreme Court07 Oct 1965Dismissed

Indian Chemical and Pharmaceutical Works Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1966 SC 713 : (1966) 2 SCR 110

Supreme Court07 Oct 1965Allowed

Gulab Bai and Another Vs Puniya

Supreme Court Of India · AIR 1966 SC 637 : (1966) 2 SCR 102

Guardians and Wards Act, 1890 — Section 25, 47, 48

Supreme Court07 Oct 1965Allowed

State of Madhya Pradesh and Another Vs Lal Bhargavendra Singh

Supreme Court Of India · AIR 1966 SC 704 : (1966) MhLj 499 : (1966) MPLJ 367 : (1966) 2 SCR 56

Constitution of India, 1950 — Article 372

Supreme Court07 Oct 1965Dismissed

Laliteshwar Prasad Sahi Vs Bateshwar Prasad and Others

Supreme Court Of India · AIR 1966 SC 580 : (1966) 2 SCR 63

Constitution of India, 1950 — Article 229Representation of the People Act, 1951 — Section 7

Supreme Court07 Oct 1965Allowed

State of Madhya Pradesh and Another Vs Col. Lal Rampal Singh

Supreme Court Of India · AIR 1966 SC 820 : (1966) JLJ 368 : (1966) MhLj 503 : (1966) MPLJ 371 : (1966) 2 SCR 53

Supreme Court06 Oct 1965Dismissed

Biram Prakash and Others Vs Narendra Dass and Others

Supreme Court Of India · AIR 1966 SC 1011

Supreme Court06 Oct 1965Allowed

union of india (UOI) Vs Sukumar Pyne

Supreme Court Of India · AIR 1966 SC 1206 : (1966) CriLJ 946 : (1966) 2 SCR 34

Constitution of India, 1950 — Article 14, 20, 20(1)Foreign Exchange Regulation Act, 1947 — Section 23(1), 23D, 9