COURT ARCHIVE

Supreme Court Of India judgments, 1963

294 judgments · page 8 of 15

Supreme Court10 May 1963Dismissed

General Manager, B.E.S.T. Undertaking, Bombay Vs Mrs. Agnes

Supreme Court Of India · AIR 1964 SC 193 : (1964) 66 BOMLR 367 : (1963) 7 FLR 310 : (1963) 2 LLJ 615 : (1964) 3 SCR 930

Workmens Compensation Act, 1923 — Section 3(1)

Supreme Court10 May 1963Dismissed

In Re: The Bill To Amend S. 20 of The Sea Customs Act, 1878 and S. 3 of The Central Excises and Salt Act, 1944

Supreme Court Of India · (1964) 3 SCR 787

Central Excises and Salt Act, 1944 — Section 3(1), 3(1A)Constitution of India, 1950 — Article 143(1), 289, 366Sea Customs Act, 1878 — Section 20(1), 20(2)

Supreme Court09 May 1963Dismissed

Sri Gopal Jalan and Company Vs Calcutta Stock Exchange Association Ltd.

Supreme Court Of India · AIR 1964 SC 250 : AIR 1963 SC 250 : (1963) 33 CompCas 862 : (1964) 3 SCR 698

Companies Act, 1956 — Section 75, 75(1)

Supreme Court09 May 1963Dismissed

Bombay Gas Co. Ltd. Vs Gopal Bhiva and Others

Supreme Court Of India · AIR 1964 SC 752 : (1963) 7 FLR 304 : (1963) 2 LLJ 608 : (1964) 3 SCR 709

Industrial Disputes Act, 1947 — Section 33

Supreme Court09 May 1963Dismissed

Sri Athmanathaswami Devasthanam Vs K. Gopalaswami Aiyangar

Supreme Court Of India · AIR 1965 SC 338 : (1964) 1 AnWR 42 : (1964) 3 SCR 763

Madras Estates Land Act, 1908 — Section 189, 3(15), 3(16), 6Madras Hindu Religious Endowments Act, 1926 — Section 76

Supreme Court09 May 1963Dismissed

Union of India (UOI) Vs Maddala Thathiah

Supreme Court Of India · AIR 1966 SC 1724 : (1964) 3 SCR 774

Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5, 5(1), 5(2)

Supreme Court09 May 1963Dismissed

J.K. Cotton Spinning and Weaving Mills Co., Ltd. Vs Badri Mali and Others

Supreme Court Of India · AIR 1964 SC 737 : (1964) 3 SCR 724

Industrial Disputes Act, 1947 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2

Supreme Court09 May 1963Allowed

The State of Andhra Pradesh Vs N. Venugopal and Others

Supreme Court Of India · AIR 1964 SC 33 : (1964) 3 SCR 742

Tamil Nadu District Police Act, 1859 — Section 53

Supreme Court08 May 1963Dismissed

Jagannatham and Bros. Vs Sowdambigai Motors Service

Supreme Court Of India · (1964) 2 AnWR 81 : (1964) 3 SCR 666

Supreme Court08 May 1963Dismissed

Nagraj Vs State of Mysore

Supreme Court Of India · AIR 1964 SC 269 : (1964) CriLJ 161 : (1964) 3 SCR 671

Criminal Procedure Code, 1898 (CrPC) — Section 127, 132Mysore Police Act, 1908 — Section 127, 132, 26, 26(1), 3

Supreme Court08 May 1963Dismissed

Kunju Kesavan Vs M.M. Philip I.C.S. and Others

Supreme Court Of India · AIR 1964 SC 164 : AIR 1963 SC 164 : (1963) 7 KLJ 962 : (1964) 3 SCR 634

Constitution of India, 1950 — Article 133Travancore Ezhava Act, 1100 — Section 18, 19, 2, 32, 33

Supreme Court08 May 1963Allowed

Valjibhai Muljibhai Soneji and Another Vs The State of Bombay (Now Gujarat) and Others

Supreme Court Of India · AIR 1963 SC 1890 : (1964) 3 SCR 686

Bombay State Road Transport Act, 1950 — Section 29General Clauses Act, 1897 — Section 3(31)Land Acquisition Act, 1894 — Section 3, 4, 6

Supreme Court08 May 1963Allowed

Union of India Vs Bibhuti Bhusan Sen, and Others

Supreme Court Of India · (1964) 51 ITR 88

Income Tax Act, 1922 — Section 41(2), 46

Supreme Court08 May 1963Dismissed

Associated Cement Co. Ltd. Vs The Workmen and Another

Supreme Court Of India · (1963) 7 FLR 269 : (1963) 2 LLJ 396 : (1964) 3 SCR 652

Industrial Disputes Act, 1947 — Section 10(1)

Supreme Court07 May 1963Dismissed

Murarka Radhey Shyam Ram Kumar Vs Roop Singh Rathore and Others

Supreme Court Of India · AIR 1964 SC 1545 : (1964) 3 SCR 573

Representation of the People Act, 1951 — Section 81, 81(3), 82, 83, 90

Supreme Court07 May 1963Dismissed

Union of India (UOI) and Another Vs Ladu Lal Jain

Supreme Court Of India · AIR 1963 SC 1681 : (1964) 3 SCR 624

Civil Procedure Code, 1908 (CPC) — Section 115, 20Constitution of India, 1950 — Article 19(6), 298

Supreme Court07 May 1963Allowed

Ananda Bazar Patrika (P) Ltd. Vs Its Workmen

Supreme Court Of India · AIR 1964 SC 339 : AIR 1963 SC 339 : (1963) 7 FLR 240 : (1963) 2 LLJ 429 : (1964) 3 SCR 601

Industrial Disputes Act, 1947 — Section 10(1)

Supreme Court07 May 1963Dismissed

Subodh Gopal Bose Vs Ajit Kumar Haldar and Others

Supreme Court Of India · AIR 1967 SC 498 : (1964) 3 SCR 590

Bengal Land Revenue Sales (West Bengal Amendment) Act, 1950 — Section 4, 7Bengal Land Revenue Sales Act, 1859 — Section 37

Supreme Court07 May 1963Allowed

Sur Enamel and Stamping Works (P) Ltd. Vs Their Workmen

Supreme Court Of India · AIR 1963 SC 1914 : (1963) 7 FLR 236 : (1963) 2 LLJ 367 : (1964) 3 SCR 616

Industrial Disputes Act, 1947 — Section 2, 25

Supreme Court03 May 1963Dismissed

Rameshwar Prasad and Others Vs Shyam Beharilal Jagannath and Others

Supreme Court Of India · AIR 1963 SC 1901 : (1964) 3 SCR 549

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9