Supreme Court03 May 1963Dismissed
Western India Match Co. Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1964 SC 472 : AIR 1963 SC 472 : (1963) 7 FLR 256 : (1963) 2 LLJ 459 : (1964) 3 SCR 560
COURT ARCHIVE
Supreme Court Of India judgments, 1963
294 judgments · page 9 of 15
Supreme Court02 May 1963Allowed
Manindra Land and Building Corporation Ltd. Vs Bhutnath Banerjee and Others
Supreme Court Of India · AIR 1964 SC 1336 : (1964) 3 SCR 495
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9(2), Order 22 Rule 9(3), Order 9 Rule 13, 115Limitation Act, 1908 — Article 171, 175, 3, 4, 5
Supreme Court02 May 1963Allowed
Raghunath Keshava Kharkar Vs Ganesh and Others
Supreme Court Of India · AIR 1964 SC 234 : (1964) 66 BOMLR 382 : (1964) MhLj 105 : (1964) 3 SCR 520
Provincial Insolvency Act, 1920 — Section 28(2), 28(4), 37, 42, 44
Supreme Court02 May 1963Dismissed
Khardah Co. Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1964 SC 719 : (1963) 7 FLR 274 : (1963) 2 LLJ 452 : (1964) 3 SCR 506
Constitution of India, 1950 — Article 311
Supreme Court01 May 1963Dismissed
Rajabhai Abdul Rehman Munshi Vs Vasudev Dhanjibhai Mody
Supreme Court Of India · AIR 1964 SC 345 : (1964) 66 BOMLR 210 : (1964) MhLj 484 : (1964) 3 SCR 480
Constitution of India, 1950 — Article 136
Supreme Court30 Apr 1963dismissed
Union of India (UOI) Vs Ram Charan and Others
Supreme Court Of India · AIR 1964 SC 215 : (1964) 3 SCR 467
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 9, 151Limitation Act, 1908 — Article 171
Supreme Court29 Apr 1963dismissed
Sree Mohan Chowdhury Vs The Chief Commissioner, Union Territory of Tripura
Supreme Court Of India · AIR 1964 SC 173 : AIR 1963 SC 173 : (1964) CriLJ 132 : (1964) 3 SCR 442
Constitution of India, 1950 — Article 21, 22, 23, 32, 359(1)Defence of India Act, 1962 — Section 48Defence of India Rules, 1962 — Rule 30
Supreme Court29 Apr 1963dismissed
Workmen of Joint Steamer Companies Vs Joint Steamer Companies
Supreme Court Of India · AIR 1963 SC 1710 : (1963) 2 LLJ 349 : (1964) 3 SCR 456
Industrial Disputes Act, 1947 — Section 21
Supreme Court26 Apr 1963dismissed
Smt. Santa Sila Devi and Another Vs Dhirendra Nath Sen and Others
Supreme Court Of India · AIR 1963 SC 1677 : (1964) 3 SCR 410
Arbitration Act, 1940 — Section 20, 30
Supreme Court26 Apr 1963Allowed
Nandeshwar Prasad and Another Vs The State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1964 SC 1217 : (1964) 3 SCR 425
Kanpur Urban Area Development Act, 1945 — Section 114, 71Land Acquisition Act, 1894 — Section 4, 5
Supreme Court25 Apr 1963dismissed
Bachchoo Lal Vs State of Uttar Pradesh and Another
Supreme Court Of India · (1964) 3 SCR 358
United Provinces District Boards Act, 1922 — Section 107
Supreme Court25 Apr 1963Dismissed
Darya Singh and Others Vs State of Punjab
Supreme Court Of India · AIR 1965 SC 328 : (1964) 3 SCR 397
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 172, 540Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court25 Apr 1963Dismissed
Ram Ran Bijai Singh and Others Vs Behari Singh alias Bagandha Singh
Supreme Court Of India · AIR 1965 SC 524 : (1964) 3 SCR 363
Bihar Land Reforms Act, 1950 — Section 2, 3(1), 4, 6, 6(1)Limitation Act, 1908 — Article 114
Supreme Court25 Apr 1963Allowed
State of Bihar and Another Vs Kundan Singh and Another
Supreme Court Of India · AIR 1964 SC 350 : AIR 1963 SC 350 : (1964) 3 SCR 382
Land Acquisition Act, 1894 — Section 18, 23, 49
Supreme Court23 Apr 1963dismissed
Ajendra Nath Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1964 SC 170 : AIR 1963 SC 170 : (1964) 3 SCR 289
Penal Code, 1860 (IPC) — Section 120
Supreme Court23 Apr 1963Allowed
State of Andhra Pradesh Vs Cheemalapati Ganeswara Rao and Another
Supreme Court Of India · AIR 1963 SC 1850 : (1964) 3 SCR 297
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 237Evidence Act, 1872 — Section 11, 159, 160, 34, 5
Supreme Court22 Apr 1963Dismissed
The Canara Bank Ltd. Vs Anant Narayan Surkund and Others
Supreme Court Of India · (1963) 7 FLR 188 : (1963) 2 LLJ 343 : (1964) 3 SCR 256
Industrial Disputes Act, 1947 — Section 33
Supreme Court22 Apr 1963Allowed
Canara Banking Corporation Ltd. Vs U. Vittal
Supreme Court Of India · (1963) 7 FLR 184 : (1963) 2 LLJ 354 : (1964) 3 SCR 268
Industrial Disputes Act, 1947 — Section 33A
Supreme Court22 Apr 1963dismissed
Chittaranjan Das Vs State of West Bengal
Supreme Court Of India · AIR 1963 SC 1696 : (1964) 3 SCR 237
Criminal Procedure Code, 1898 (CrPC) — Section 222(1), 421Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 109, 376
Supreme Court22 Apr 1963Allowed
M. Selvaraj Daniel Vs Management of State Bank of India
Supreme Court Of India · (1964) 3 SCR 275
Industrial Disputes Act, 1947 — Section 33