COURT ARCHIVE

Supreme Court Of India judgments, 1963

294 judgments · page 7 of 15

Supreme Court14 Aug 1963Dismissed

Gurugobinda Basu Vs Sankari Prasad Ghosal and Others

Supreme Court Of India · AIR 1964 SC 254 : (1963) 33 CompCas 1132 : (1964) 4 SCR 311

Companies Act, 1956 — Section 224, 227, 274(8), 619Constitution of India, 1950 — Article 102(1)(A)

Read judgment

Supreme Court14 Aug 1963Dismissed

Aluminium Corporation Vs Their Workmen and Others

Supreme Court Of India · AIR 1983 SC 751 : (1983) 54 CompCas 193 : (1963) 7 FLR 354 : (1963) 2 LLJ 629 : (1983) 1 SCALE 466 : (1983) 3 SCC 300 : (1964) 4 SCR 429

Read judgment

Supreme Court14 Aug 1963

Vasumati Gaurishanker Bhatt Vs Naviram Manchharam Vora and Others

Supreme Court Of India · (1963) 4 GLR 969

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a)Transfer of Property Act, 1882 — Section 106

Read judgment

Supreme Court13 Aug 1963Dismissed

Northern Dooars Tea Co. Ltd. Vs Workmen of Demdima Tea Estate

Supreme Court Of India · AIR 1967 SC 560 : (1963) 7 FLR 469 : (1964) 1 LLJ 436

Industrial Disputes Act, 1947 — Section 25C

Read judgment

Supreme Court13 Aug 1963Dismissed

State of Maharashtra Vs Jagatsingh Charansingh and Another

Supreme Court Of India · AIR 1964 SC 492 : (1964) 66 BOMLR 244 : (1964) 4 SCR 299

Penal Code, 1860 (IPC) — Section 161, 197, 21Road Transport Corporations Act, 1950 — Section 43

Read judgment

Supreme Court13 Aug 1963Allowed

The South India Corporation (P) Ltd. Vs The Secretary, Board of Revenue Trivandrum and Another

Supreme Court Of India · AIR 1964 SC 207 : (1964) 4 SCR 280 : (1964) 15 STC 74

Constitution of India, 1950 — Article 277, 278, 372

Read judgment

Supreme Court02 Aug 1963Dismissed

R. P. Kapur Vs Pratap Singh Kairon and Others

Supreme Court Of India · AIR 1964 SC 295 : (1964) CriLJ 224 : (1964) 4 SCR 204

Constitution of India, 1950 — Article 14, 16, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 154, 5Public Servants (Inquiries) Act, 1850 — Section 2

Read judgment

Supreme Court02 Aug 1963Allowed

The Buckingham and Carnatic Co.Ltd. Vs Venkatiah and Another

Supreme Court Of India · AIR 1964 SC 1272 : (1963) 7 FLR 343 : (1963) 2 LLJ 638 : (1964) 4 SCR 265

Employees State Insurance Act, 1948 — Section 73(1), 73(2), 85

Read judgment

Supreme Court31 Jul 1963Dismissed

Mohinder Singh Vs State of Punjab

Supreme Court Of India · AIR 1965 SC 79 : (1965) CriLJ 112

Arms Act, 1959 — Section 19(1)Constitution of India, 1950 — Article 134, 136Criminal Procedure Code, 1898 (CrPC) — Section 215, 403

Read judgment

Supreme Court31 Jul 1963dismissed

Cherubin Gregory Vs The State of Bihar

Supreme Court Of India · AIR 1964 SC 205 : AIR 1963 SC 205 : (1964) KLT 656 : (1964) MhLj 503 : (1964) 4 SCR 199

Penal Code, 1860 (IPC) — Section 103, 304A, 99

Read judgment

Supreme Court30 Jul 1963Dismissed

Bengal Nagpur Cotton Mills Vs Board of Revenue, Madhya Pradesh and Others

Supreme Court Of India · AIR 1964 SC 888 : (1964) 4 SCR 190

Central Provinces and Berar Municipalities Act, 1922 — Section 83(1)Constitution of India, 1950 — Article 226, 227

Read judgment

Supreme Court26 Jul 1963Disposed Of

The State Trading Corporation of India Ltd. and Others Vs The Commercial Tax Officer, Visakhapatnam and Others

Supreme Court Of India · AIR 1963 SC 1811 : (1963) 33 CompCas 1057 : (1964) 4 SCR 99

Constitution of India, 1950 — Article 14, 19(1), 20, 21, 22, 23, 24, 25, 26, 27, 28, 32Citizenship Act, 1955 — Section 2(f)

Read judgment

Supreme Court10 May 1963Allowed

Prativa Bose Vs Kumar Rupendra Deb Raikat and Others

Supreme Court Of India · AIR 1965 SC 540 : (1964) 4 SCR 69

Bengal Civil Courts Act, 1871 — Section 12Bengal Wills and Intestacy Regulation, 1799 — Regulation 2, 3, 4, 5, 2Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 23

Read judgment

Supreme Court10 May 1963Dismissed