Supreme Court29 Aug 1963dismissed
Kharkan and Others Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1965 SC 83 : (1964) 4 SCR 673
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 403
COURT ARCHIVE
Supreme Court Of India judgments, 1963
294 judgments · page 6 of 15
Supreme Court29 Aug 1963Dismissed
Hukma Vs State of Rajasthan
Supreme Court Of India · AIR 1965 SC 476 : (2008) 228 ELT 8 : (1964) 4 SCR 708
Central Excise Rules, 1944 — Rule 2Lands Customs Act, 1924 — Section 3, 3(19)Sea Customs Act, 1878 — Section 167(81), 178
Supreme Court29 Aug 1963Allowed
Karam Singh Sobti and Another Vs Shri Pratap Chand and Another
Supreme Court Of India · AIR 1964 SC 1305 : (1964) 4 SCR 647
Delhi and Ajmer Rent Control Act, 1952 — Section 35Delhi Rent Control Act, 1958 — Section 57, 57(2)
Supreme Court29 Aug 1963Dismissed
T. Devadasan Vs The Union of India (UOI) and Another
Supreme Court Of India · AIR 1964 SC 179 : (1965) 2 LLJ 560 : (1964) 4 SCR 680
Constitution of India, 1950 — Article 14, 16(1), 16(4), 335, 46
Supreme Court28 Aug 1963dismissed
Sajjan Singh Vs The State of Punjab
Supreme Court Of India · AIR 1964 SC 464 : (1964) CriLJ 310 : (1964) 4 SCR 630
Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3)
Supreme Court27 Aug 1963Allowed
Shranappa Mutyappa Halke Vs State of Maharashtra
Supreme Court Of India · AIR 1964 SC 1357 : (1964) 66 BOMLR 250 : (1964) 4 SCR 589
Criminal Procedure Code, 1898 (CrPC) — Section 288
Supreme Court27 Aug 1963Allowed
P.C. Wadhwa Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1964 SC 423 : (1964) 1 LLJ 395 : (1964) 4 SCR 598
All India Services (Discipline and Appeal) Rules, 1955 — Rule 3Constitution of India, 1950 — Article 226, 311Police Service (Cadre) Rules, 1954 — Rule 3, 4(1), 8
Supreme Court26 Aug 1963Allowed
The University of Mysore and Another Vs C.D. Govinda Rao and Another
Supreme Court Of India · AIR 1965 SC 491 : (1964) 4 SCR 575
Constitution of India, 1950 — Article 226
Supreme Court23 Aug 1963Allowed
Katheesa Umma and Others Vs Kunhamu and Others
Supreme Court Of India · (1964) KLJ 57
Supreme Court23 Aug 1963Allowed
Valia Peedikakkandi Kutheessa Umma and Others Vs Pathakkalan Naravanath Kumhamu and Others
Supreme Court Of India · AIR 1964 SC 275 : (1964) 4 SCR 549
Supreme Court23 Aug 1963Allowed
Deputy Director of Consolidation, Azamgarh Vs Deen Bandhu Rai
Supreme Court Of India · AIR 1965 SC 484 : (1964) 4 SCR 560
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 13, 14, 15, 16, 16
Supreme Court22 Aug 1963Dismissed
State of Mysore Vs K. Manche Gowda
Supreme Court Of India · AIR 1964 SC 506 : (1964) 4 SCR 540
Constitution of India, 1950 — Article 311(2)Government of India Act, 1935 — Section 240(3)
Supreme Court19 Aug 1963Dismissed
Noor Khan Vs State of Rajasthan
Supreme Court Of India · AIR 1964 SC 286 : (1964) CriLJ 167 : (1964) 2 MysLJ 1 : (1964) 4 SCR 521
Criminal Procedure Code, 1898 (CrPC) — Section 161(3), 162, 173(b), 207A(3)
Supreme Court19 Aug 1963dismissed
Guramma Bhratar Chanbasappa Deshmukh and Another Vs Malappa
Supreme Court Of India · AIR 1964 SC 510 : (1964) 66 BOMLR 284 : (1964) MhLj 133 : (1964) 4 SCR 497
Supreme Court16 Aug 1963dismissed
State of Uttar Pradesh Vs Singhara Singh and Others
Supreme Court Of India · AIR 1964 SC 358 : (1964) 4 SCR 485
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(1), 364Evidence Act, 1872 — Section 159, 74, 80
Supreme Court16 Aug 1963Allowed
Ghanshyam Das Vs Regional Assistant Commissioner of Sales Tax, Nagpur
Supreme Court Of India · AIR 1964 SC 766 : (1964) 51 ITR 557 : (1964) MhLj 574 : (1964) 4 SCR 436 : (1963) 14 STC 976
Central Provinces and Berar Sales Tax Act, 1947 — Section 10(1), 10(3), 11, 11(2)
Supreme Court16 Aug 1963Allowed
State of Orissa Vs M.A. Tulloch and Co.
Supreme Court Of India · AIR 1964 SC 1284 : (1964) 4 SCR 461
Constitution of India, 1950 — Article 246(1)General Clauses Act, 1897 — Section 6Mines and Minerals (Development and Regulation) Act, 1957 — Section 18(1)(2)
Supreme Court14 Aug 1963Allowed
Lachman Utamchand Kirpalani Vs Meena alias Mota
Supreme Court Of India · AIR 1964 SC 40 : (1964) 66 BOMLR 297 : (1964) 4 SCR 331
Hindu Marriage Act, 1955 — Section 10(1)
Supreme Court14 Aug 1963dismissed
Major S.S. Khanna Vs Brig. F.J. Dillon
Supreme Court Of India · AIR 1964 SC 497 : AIR 1963 SC 497 : (1964) 66 PLR 115 : (1964) 4 SCR 409
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
Supreme Court14 Aug 1963Allowed
State Bank of Bikaner Vs Balai Chander Sen
Supreme Court Of India · AIR 1964 SC 732 : AIR 1963 SC 732 : (1963) 7 FLR 351 : (1963) 2 LLJ 657 : (1964) 4 SCR 403
Industrial Disputes Act, 1947 — Section 33(2)