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Supreme Court Of India judgments, 1961

414 judgments · page 15 of 21

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Supreme Court27 Mar 1961dismissed

Daryao and Others Vs The State of U.P. and Others

Supreme Court Of India · AIR 1961 SC 1457 : (1962) 1 SCR 574

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 32
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Supreme Court24 Mar 1961dismissed

Devanagere Cotton Mills Ltd. Devanagere Vs The Deputy Commissioner, Chitradurga and Another

Supreme Court Of India · AIR 1961 SC 1441 : (1962) 1 SCR 556

Cotton Cess Act, 1923 — Section 2, 7General Clauses Act, 1897 — Section 2(11)
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Supreme Court24 Mar 1961dismissed

The Orient Paper Mills Ltd. Vs The State of Orissa and Others

Supreme Court Of India · AIR 1961 SC 1438 : (1962) 1 SCR 549 : (1961) 12 STC 357

Constitution of India, 1950 — Article 19(1)Orissa Sales Tax (Amendment) Act, 1958 — Section 14, 9B, 9B(1)
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Supreme Court23 Mar 1961Allowed

Sinha Govindji Vs The Deputy Chief Controller of Imports and Exports and Others

Supreme Court Of India · (1962) 1 SCR 540

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Supreme Court22 Mar 1961Dismissed

Lakshman Singh Kothari Vs Smt. Rup Kanwar

Supreme Court Of India · AIR 1961 SC 1378 : (1962) 1 SCR 477

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Supreme Court22 Mar 1961dismissed

Sainik Motors, Jodhpur and Others Vs The State of Rajasthan

Supreme Court Of India · AIR 1961 SC 1480 : (1962) 1 SCR 517

Constitution of India, 1950 — Article 301, 304Rajasthan Passengers and Goods Taxation Act, 1959 — Section 3, 4
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Supreme Court22 Mar 1961Dismissed

Abdullabhai M. Bhagat, Etc. Vs Income Tax Officer, Special Circle, Madras

Supreme Court Of India · AIR 1961 SC 1389 : (1961) 42 ITR 711 : (1962) 1 SCR 512

Constitution of India, 1950 — Article 32Finance Act, 1942 — Section 8(1)Government of India Act, 1935 — Section 124, 124(4), 311, 313(3)
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Supreme Court22 Mar 1961Allowed

Abdul Hakim Khan and Others Vs The Regional Settlement Commissioner

Supreme Court Of India · AIR 1961 SC 1391 : (1962) 1 SCR 531

Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 32Evacuee Interest (Separation) Act, 1951 — Section 11
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Supreme Court22 Mar 1961dismissed

Aniyoth Kunhamina Umma Vs Ministry of Rehabilitation and Others

Supreme Court Of India · AIR 1962 SC 1616 : (1962) 1 SCR 505

Administration of Evacuee Property Act, 1950 — Section 2, 28Constitution of India, 1950 — Article 136, 19(1), 226, 227, 31
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Supreme Court22 Mar 1961dismissed

K.S. Nanji and Company Vs Jatashankar Dossa and Others

Supreme Court Of India · AIR 1961 SC 1474 : (1962) 1 SCR 492

Evidence Act, 1872 — Section 101, 3Limitation Act, 1908 — Article 48
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Supreme Court21 Mar 1961dismissed

Fazal Bhai Dhala Vs Custodian-general of Evacuee Property, Delhi

Supreme Court Of India · AIR 1961 SC 1397 : (1962) 1 SCR 456

Administration of Evacuee Property Act, 1950 — Section 2, 26, 26(1), 40Partnership Act, 1932 — Section 43
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Supreme Court21 Mar 1961Allowed

Salig Ram Vs Munshi Ram and Another

Supreme Court Of India · AIR 1961 SC 1374

Punjab Laws Act, 1872 — Section 5
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Supreme Court17 Mar 1961Dismissed

Keshavlal Mohanlal Shah Vs The State of Bombay

Supreme Court Of India · AIR 1961 SC 1395 : (1961) 63 BOMLR 1020 : (1961) CriLJ 571 : (1961) GLR 13 : (1962) 1 SCR 451

Criminal Procedure Code, 1898 (CrPC) — Section 197
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Supreme Court17 Mar 1961dismissed

Thakur Bahadur Singh Vs The State of Rajasthan and Others

Supreme Court Of India · AIR 1961 SC 1338 : (1962) 1 SCR 438

Marwar Land Revenue Act, 1949 — Section 185(I), 190(I)Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 2(2), 4, 8
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Supreme Court17 Mar 1961dismissed

The Swadeshi Cotton Mills Co. Limited Vs The State of U.P. and Others

Supreme Court Of India · AIR 1961 SC 1381 : (1961) 3 FLR 527 : (1961) 2 LLJ 419 : (1962) 1 SCR 422

Uttar Pradesh Industrial Disputes Act, 1947 — Section 3
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Supreme Court17 Mar 1961Allowed

The Durgah Committee, Ajmer and Another Vs Syed Hussain Ali and Others

Supreme Court Of India · AIR 1961 SC 1402 : (1962) 1 SCR 383

Constitution of India, 1950 — Article 14, 19(1)(F), 19(1)(G), 25, 25(1)Dargah Khwaja Saheb Act, 1955 — Section 11, 13, 14, 16, 18
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Supreme Court16 Mar 1961Dismissed

Bhau Ram Vs B. Baijnath Singh and Others

Supreme Court Of India · AIR 1961 SC 1352 : (1962) 1 SCR 358

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
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Supreme Court16 Mar 1961Dismissed

The Imperial Tobacco Company of India Ltd. Vs Its Workmen

Supreme Court Of India · AIR 1962 SC 1348 : (1961) 3 FLR 524 : (1961) 2 LLJ 414

Constitution of India, 1950 — Article 136
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Supreme Court16 Mar 1961dismissed

Kailash Chandra Vs Union of India (UOI)

Supreme Court Of India · AIR 1961 SC 1346 : (1961) 3 FLR 379 : (1961) 2 LLJ 639 : (1962) 1 SCR 374

Constitution of India, 1950 — Article 14
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Supreme Court16 Mar 1961dismissed

Singhai Ajit Kumar and Another Vs Ujayarsingh and Others

Supreme Court Of India · AIR 1961 SC 1334 : (1962) 1 SCR 347

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