COURT ARCHIVE

Supreme Court Of India judgments, 1961

414 judgments · page 14 of 21

Supreme Court04 Apr 1961Allowed

Dr. Zafar Ali Shah and Others Vs The Assistant Custodian of Evacuee Property, Jhansi and Others

Supreme Court Of India · AIR 1967 SC 106 : (1962) 1 SCR 749

Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 19(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 12(1), 12(2)

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Supreme Court04 Apr 1961Dismissed

State of Andhra Pradesh Vs Abdul Khader

Supreme Court Of India · AIR 1961 SC 1467 : (1961) ALT 816 : (1962) 1 AnWR 65 : (1961) CriLJ 573(1) : (1961) 63 PLR 751 : (1962) 1 SCR 737

Citizenship Act, 1955 — Section 9, 9(2)Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 3(1), 32, 8, 9

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Supreme Court04 Apr 1961Dismissed

Sonapur Tea Co., Ltd. Vs Must. Mazirunnessa

Supreme Court Of India · AIR 1962 SC 137 : (1962) 1 SCR 724

Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 16, 18, 4, 5Constitution of India, 1950 — Article 14, 19(1), 31(2), 31A, 31A(2)

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Supreme Court03 Apr 1961Dismissed

Mohanlal Jain Vs His Highness Maharaja Shri Sawai Man Singhji

Supreme Court Of India · AIR 1962 SC 73 : (1962) 1 SCR 702

Civil Procedure Code Amendment Act, 1951 — Section 12Civil Procedure Code, 1908 (CPC) — Section 86, 87Constitution of India, 1950 — Article 14

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Supreme Court03 Apr 1961Dismissed

The Garment Cleaning Works Vs Its Workmen

Supreme Court Of India · AIR 1962 SC 673 : (1961) 2 FLR 534 : (1961) 1 LLJ 513 : (1962) 1 SCR 711

Industrial Disputes Act, 1947 — Section 12(5)

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Supreme Court03 Apr 1961Dismissed

Jeewanlal (1929) Ltd., Calcutta Vs Its Workmen

Supreme Court Of India · AIR 1961 SC 1567 : (1961) 2 FLR 537 : (1961) 1 LLJ 517 : (1962) 1 SCR 717

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Supreme Court30 Mar 1961dismissed

M.A. Rahman and Others Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1961 SC 1471 : (1962) 1 SCR 694 : (1961) 12 STC 392

Constitution of India, 1950 — Article 19(1), 19(6)Madras Sales of Motor Spirit Taxation Act, 1939 — Section 28, 3, 4(1), 4(4)Madras Sales of Motor Spirit Taxation Rules, 1939 — Rule 14

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Supreme Court30 Mar 1961Allowed

Raja Harish Chandra Raj Singh Vs The Deputy Land Acquisition Officer and Another

Supreme Court Of India · AIR 1961 SC 1500 : (1962) 1 SCR 676

Land Acquisition Act, 1894 — Section 12(2), 17, 18, 9(1), 9(2)

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Supreme Court30 Mar 1961dismissed

Puranlal Lakhanpal Vs The President of India and Others

Supreme Court Of India · AIR 1961 SC 1519 : (1962) 1 SCR 688

Constitution of India, 1950 — Article 307, 307(1), 81, 81(1)

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Supreme Court30 Mar 1961Dismissed

Deep Chand Vs The State of Rajasthan

Supreme Court Of India · AIR 1961 SC 1527 : (1963) 1 MLJ 1 : (1962) 1 SCR 662

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 9

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Supreme Court29 Mar 1961Dismissed

Jadao Bahuji Vs Municipal Committee Khandwa and Another

Supreme Court Of India · (1961) 03 SC CK 0055

Central Provinces Municipal Act, 1903 — Section 3Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15Constitution of India, 1950 — Article 132(1), 133(1)(c)

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Supreme Court29 Mar 1961Allowed

Salig Ram Vs Munshi Ram and Another

Supreme Court Of India · (1962) 1 SCR 470

Punjab Laws Act, 1872 — Section 5

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Supreme Court29 Mar 1961Allowed

Shew Bux Mohata and Another Vs Sm. Tulsimanjari Dasi and Another

Supreme Court Of India · AIR 1961 SC 1453 : (1962) 1 SCR 643

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 10, Order 45 Rule 11, Order 45 Rule 7, Order 45 Rule 7(1)Supreme Court Rules, 1950 — Order 12 Rule 3

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Supreme Court29 Mar 1961Allowed

Murlidhar Chiranjilal Vs Harishchandra Dwarkadas and Another

Supreme Court Of India · AIR 1962 SC 366 : (1962) 1 SCR 653

Contract Act, 1872 — Section 73

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Supreme Court28 Mar 1961Dismissed

Hukum Singh and Others Vs The State of Uttar Pradesh

Supreme Court Of India · AIR 1961 SC 1541 : (1962) 1 SCR 601

Penal Code, 1860 (IPC) — Section 149

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Supreme Court28 Mar 1961dismissed

The Berar Swadeshi Vanaspathi and Others Vs The Municipal Committee, Shegaon and Another

Supreme Court Of India · AIR 1962 SC 420 : (1961) 63 BOMLR 1022 : (1961) NLJ 508 : (1962) 1 SCR 596

Central Provinces and Berar Municipalities Act, 1922 — Section 67, 67(6), 67(7), 67(8)

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Supreme Court28 Mar 1961Dismissed

Ashok Leyland Ltd. Vs The State of Madras

Supreme Court Of India · AIR 1961 SC 1433 : (1962) 1 SCR 607 : (1961) 12 STC 379

Constitution of India, 1950 — Article 286, 286(2)Madras General Sales Tax Act, 1939 — Section 2, 22, 22(2)Sales Tax Laws Validation Act, 1956 — Section 2

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Supreme Court28 Mar 1961dismissed