Supreme Court12 Apr 1961Dismissed
Abdul Gafoor Vs State of Mysore
Supreme Court Of India · AIR 1961 SC 1556 : (1962) 1 SCR 909
Motor Vehicles Act, 1988 — Section 57(3), 68
COURT ARCHIVE
Supreme Court Of India judgments, 1961
414 judgments · page 13 of 21
Supreme Court12 Apr 1961Dismissed
Daji Krishnaji Desai Tambulkar Vs Ganesh Vishnu Kulkarni and Others
Supreme Court Of India · AIR 1961 SC 1564 : (1962) 1 SCR 905
Bombay Tenancy Act, 1939 — Section 31Khoti Settlement Act, 1880 — Section 3, 9
Supreme Court12 Apr 1961Dismissed
The Collector of Customs, Baroda Vs Digvijaysinhji Spinning and Weaving Mills Ltd.
Supreme Court Of India · AIR 1961 SC 1549 : (1962) 64 BOMLR 154 : (1983) 3 ECR 2163 : (1983) 13 ELT 1337 : (1962) 1 SCR 896
Customs Act, 1962 — Section 19, 3
Supreme Court11 Apr 1961Dismissed
Kishori Mohanlal Bakshi Vs Union of India
Supreme Court Of India · AIR 1962 SC 1139 : (1962) 44 ITR 532
Constitution of India, 1950 — Article 14, 16, 16(1)Income Tax Act, 1922 — Section 5
Supreme Court11 Apr 1961Dismissed
Hiralal Patni Vs Loonkaram Sethiya and Others
Supreme Court Of India · AIR 1962 SC 21 : (1962) 1 SCR 868
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1)
Supreme Court10 Apr 1961Dismissed
Glass Chatons Importers and Users'' Association Vs Union of India (UOI)
Supreme Court Of India · AIR 1961 SC 1514 : (1962) 1 SCR 862
Constitution of India, 1950 — Article 14, 19(1), 31, 32Imports and Exports (Control) Act, 1947 — Section 3, 4
Supreme Court10 Apr 1961Allowed
Patneedi Rudrayya Vs Velugubantla Venkayya and Others
Supreme Court Of India · AIR 1961 SC 1821 : (1961) ALT 829 : (1962) 1 SCR 836
Easements Act, 1882 — Section 11, 7
Supreme Court10 Apr 1961Dismissed
Ramdhandas and Another Vs The State of Punjab
Supreme Court Of India · AIR 1961 SC 1559 : (1961) 3 FLR 48 : (1961) 2 LLJ 102 : (1961) 63 PLR 835 : (1962) 1 SCR 852
Constitution of India, 1950 — Article 19(1)(G), 19(6)Punjab Shops and Commercial Establishments Act, 1958 — Section 10, 4, 7, 9
Supreme Court10 Apr 1961Dismissed
Inder Singh Vs Gurdial Singh
Supreme Court Of India · AIR 1967 SC 119 : (1962) 1 SCR 845
Supreme Court07 Apr 1961Dismissed
The State of Bihar Vs Karam Chand Thapar and Brothers Ltd.
Supreme Court Of India · AIR 1962 SC 110 : (1962) 10 BLJR 64 : (1962) 1 SCR 827
Government of India Act, 1935 — Section 175(3)Stamp Act, 1899 — Section 35
Supreme Court07 Apr 1961Allowed
Madan Lal Arora Vs Excise and Taxation Officer, Amritsar
Supreme Court Of India · AIR 1961 SC 1565 : (1962) 1 SCR 823 : (1961) 12 STC 387
Punjab General Sales Tax Act, 1948 — Section 11, 11(4)
Supreme Court06 Apr 1961Dismissed
Commissioner of Income Tax, Bombay Vs Scindia Steam Navigation Co. Ltd.
Supreme Court Of India · AIR 1961 SC 1633 : (1961) 42 ITR 589 : (1962) 1 SCR 788
Income Tax Act, 1922 — Section 66, 66(1), 66(2), 66(4), 66(5)
Supreme Court05 Apr 1961Dismissed
B. Subbarama Naidu Vs B. Siddamma Naidu and Others
Supreme Court Of India · AIR 1962 SC 671 : (1962) 1 SCR 784
Arbitration Act, 1940 — Section 23(1), 30
Supreme Court05 Apr 1961Allowed
Akbar Khan Alam Khan and Another Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1962 SC 70 : (1962) MPLJ 277 : (1961) 63 PLR 830 : (1962) 1 SCR 779
Citizenship Act, 1955 — Section 9(2)
Supreme Court05 Apr 1961Allowed
Ghaurul Hasan and Others Vs The State of Rajasthan
Supreme Court Of India · AIR 1967 SC 107 : (1962) 1 SCR 772
Citizenship Act, 1955 — Section 10(2), 5, 5(1)General Clauses Act, 1897 — Section 21
Supreme Court05 Apr 1961Dismissed
Bangalore Woollen, Cotton and Silk Mills Co. Ltd., Bangalore Vs Corporation of the City of Bangalore, by its Commissioner, Bangalore City
Supreme Court Of India · AIR 1962 SC 562 : (1961) 3 SCR 707
Bangalore Municipal Corporation Act, 1949 — Section 98, 98(1)Bombay Sales Tax Act, 1953 — Section 14(6)Constitution of India, 1950 — Article 145, 276, 301, 303, 304
Supreme Court05 Apr 1961Allowed
Fida Hussain Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1961 SC 1522 : (1961) ALT 953 : (1962) 1 SCR 776
Foreigners Act, 1946 — Section 1(1), 14, 2, 3(2), 3(2)(c)
Supreme Court04 Apr 1961Dismissed
A.V. Venkateswaran, Collector of Customs, Bombay Vs Ramchand Sobhraj Wadhwani and Another
Supreme Court Of India · AIR 1961 SC 1506 : (1983) ECR 2151 : (1983) 13 ELT 1327 : (1962) 1 SCR 753
Constitution of India, 1950 — Article 136, 226Sea Customs Act, 1878 — Section 191
Supreme Court04 Apr 1961Dismissed
Shri Mahadeo Paikaji Kolhe Yavatmal Vs The State of Bombay
Supreme Court Of India · AIR 1961 SC 1517 : (1962) 1 SCR 733
Bombay Land Revenue Code, 1879 — Section 146Constitution of India, 1950 — Article 31A, 31A(2)
Supreme Court04 Apr 1961Allowed
Union of India (UOI) Vs Ghaus Mohammad
Supreme Court Of India · AIR 1961 SC 1526 : (1962) 1 AnWR 73 : (1961) CriLJ 703 : (1962) 1 SCR 744
Citizenship Act, 1955 — Section 9Foreigners Act, 1946 — Section 3(2), 9