Supreme Court01 Mar 1961Allowed

Donald Miranda Vs The Commissioner of Income Tax, Bombay City-II

Supreme Court Of India · AIR 1961 SC 1233 : (1961) 42 ITR 166 : (1962) 1 SCR 133

Indian Finance Act, 1942 — Section 10, 10(1) Indian Finance Act, 1946 — Section 10, 11(11), 11(14)Excess Profits Tax Ordinance, 1943 — Section 2, 12(1)Indian income tax Act, 1922 — Section 25(4), 66A(2)
Supreme Court27 Feb 1961dismissed

M.V. Joshi Vs M.U. Shimpi and Another

Supreme Court Of India · AIR 1961 SC 1494 : (1961) 2 AnWR 145 : (1962) 64 BOMLR 158 : (1962) MPLJ 762 : (1961) 3 SCR 986

Prevention of Food Adulteration Act, 1954 — Section 1, 16(1), 2, 2(1), 23(1)Sale of Food and Drugs Act, 1875 — Section 6