High Courts16 Oct 2014
The Managing Director Vs Industrial Tribunal
High Court Of Kerala · (2014) 10 KL CK 0193
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2(p)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 979 of 2,720
High Courts16 Oct 2014
K.R. Krishnakumar Vs The Guruvayoor Devaswom Managing Committee
High Court Of Kerala · (2014) 10 KL CK 0192
Constitution of India, 1950 — Article 226
High Courts16 Oct 2014
K.V. Abdurahiman Vs Cheekilode Premalatha
High Court Of Kerala · (2014) 4 ILR 945 : (2014) 4 KLJ 542 : (2014) 4 KLT 586
Civil Procedure Code, 1908 (CPC) — Section 35, 35(1), 35(2)
High Courts16 Oct 2014
Anishkumar M.S. Vs The Divisional Forest Officer
High Court Of Kerala · (2014) 10 KL CK 0113
High Courts16 Oct 2014
Messrs Scot-Free Steels Ltd. Vs The Deputy Director Employees State Insurance Corporation
High Court Of Kerala · (2014) 10 KL CK 0110
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45AA
High Courts16 Oct 2014
Sunitha Vs Ranju
High Court Of Kerala · (2015) 2 ACC 193 : (2015) ACJ 816 : AIR 2015 Ker 24 : (2014) 4 KHC 585 : (2014) 4 KLJ 800 : (2014) 4 KLT 688 : (2015) 1 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96Criminal Procedure Code, 1973 (CrPC) — Section 363, 363(1), 367, 382, 419Evidence Act, 1872 — Section 74, 76, 77, 79
High Courts16 Oct 2014
New India Assurance Co. Ltd. Vs Balachandran
High Court Of Kerala · (2015) 1 ACC 102 : (2015) ACJ 12 : (2015) 144 FLR 794 : (2015) 1 ILR 1 : (2014) 4 KHC 409 : (2014) 4 KLJ 633 : (2014) 4 KLT 499 : (2015) LabIC 24 : (2015) 1 LLJ 762 : (2014) 4 LLN 663 : (2015) 2 RCR(Civil) 623 : (2015) 2 SCT 471
Workmens Compensation Act, 1923 — Section 4, 4(1), 4(1)(a), 4(1)(b), 4(1)(c)
High Courts16 Oct 2014Dismissed
Centre For Development of Imaging Technology Vs P.V. Unnikrishnan
High Court Of Kerala · (2014) 4 KHC 626
High Courts16 Oct 2014
Centre for Development of Imaging Technology (C-DIT) Vs P.V. Unnikrishnan
High Court Of Kerala · (2014) 4 KHC 626
High Courts15 Oct 2014
Muneer K. Vs The State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 457Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 20, 21
High Courts15 Oct 2014
Noufal Vs The Sub Inspector of Police
High Court Of Kerala · (2014) 10 KL CK 0317
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313, 313(1)(b), 482Penal Code, 1860 (IPC) — Section 294(b), 509
High Courts15 Oct 2014
Abdul Latheef Vs J.D.T. Islam Orphanage Committee
High Court Of Kerala · (2014) 10 KL CK 0316
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11(d)
High Courts15 Oct 2014
All Kerala Co-Operative Urban Bank Employees Association Vs The State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0198
Kerala Co-operative Societies Act, 1969 — Section 68
High Courts15 Oct 2014
George T. Ninan Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0197
Kerala Land Reforms Act, 1963 — Section 82Kerala Preservation of Trees Act, 1986 — Section 5
High Courts15 Oct 2014
The Director General, Panchadeep Bhavan Employees State Insurance Corporation Vs Jemin Elizabeth Mathew
High Court Of Kerala · (2015) 145 FLR 545 : (2015) 1 KLT 328 : (2015) 3 LLN 459
Constitution of India, 1950 — Article 42
High Courts15 Oct 2014
E. Rajan Vs The Kerala State Electricity Board Ltd.
High Court Of Kerala · (2014) 10 KL CK 0195
High Courts15 Oct 2014
Valsamma P. Vs State of Kerala
High Court Of Kerala · AIR 2015 Ker 43 : (2015) 2 ESC 650 : (2014) 4 KHC 361 : (2014) 4 KLJ 375 : (2014) 4 KLT 569 : (2015) LabIC 1234 : (2015) 1 LLN 160
Constitution of India, 1950 — Article 14
High Courts15 Oct 2014
Marson Cheriyan Vs The Transport Commissioner
High Court Of Kerala · (2014) 10 KL CK 0191