COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 978 of 2,720
Basheer and Others Vs Premdas
High Court Of Kerala · (2015) 1 KHC 95
Premchand Vs State of Kerala
High Court Of Kerala · (2015) 1 KLT 32
Mariyam Vs A. Vijayarajan
High Court Of Kerala · (2015) 1 KHC 324 : (2015) 1 KLJ 119 : (2015) 2 RCR(Rent) 243
Sunitha Vs Ranju and Others
High Court Of Kerala · (2015) 3 ALLMR 15 : (2015) 1 ILR 120
Superintending Engineer, Kottarakkara and Others Vs M.P. Varghese
High Court Of Kerala · (2015) 3 BC 32 : (2015) 1 ILR 450 : (2015) 1 KHC 191 : (2015) 1 KLJ 449 : (2015) 1 KLT 549
T. Abdul Hameed Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0344
Nizar Vs The Union of India
High Court Of Kerala · AIR 2015 Ker 41 : (2014) 4 KHC 558 : (2014) 4 KLJ 727 : (2014) 4 KLT 609
Mathew Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0233
G.K. Hari Hara Krishnan Vs State of Kerala
High Court Of Kerala · (2014) 4 ILR 832 : (2014) 4 KHC 415 : (2014) 4 KLJ 625 : (2014) 4 KLT 576
Gosala Vishnu Vasudevan Vs Travancore Devaswom Board
High Court Of Kerala · (2014) 4 ILR 785
S. Lijikumar Vs The Food Corporation of India
High Court Of Kerala · (2014) 10 KL CK 0222
S. Kiran Vs Union of India
High Court Of Kerala · (2014) 10 KL CK 0221
Prasannakumar Vs The State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0220
K. Vijayambika Vs The Joint Registrar Of Co-Operative Societies (General)
High Court Of Kerala · (2014) 10 KL CK 0219